High Courts14 Mar 1955
Debendra Nath Sen Vs Bhagchas Conciliation Board, Joynagar and Others
Calcutta High Court · 59 CWN 919
West Bengal Bargadars Act, 1950 — Section 7
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,984 of 3,204
High Courts10 Mar 1955Allowed
Brojo Gopal Sarkar Vs Commissioner of Police and Another
Calcutta High Court · AIR 1955 Cal 556 : 59 CWN 628
Calcutta Suburban Police Act, 1866 — Section 12, 13Civil Procedure Code, 1908 (CPC) — Section 2(17)Constitution of India, 1950 — Article 311, 311(1)
High Courts10 Mar 1955
INLAND REVENUE COMMISSIONERS Vs BUTTERLEY CO. LTD.
Calcutta High Court · (1955) 28 ITR 762
Coal Industry Nationalization Act, 1946 — Section 19(1), 19(2), 22Finance Act, 1937 — Section 19
High Courts10 Mar 1955
Bisakha Rani Ghose Vs Satish Chandra Roy Singha and Others
Calcutta High Court · AIR 1956 Cal 496 : 60 CWN 355
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1Motor Vehicles Act, 1939 — Section 47, 47(1)
High Courts10 Mar 1955
Bhudeb Chandra Banerjee Vs Subodh Gopal Basu and Others
Calcutta High Court · 60 CWN 657
Bengal Land Revenue Sales Act, 1859 — Section 10, 33, 37
High Courts07 Mar 1955
Jiwan Das Vs Rabin Sen and Others
Calcutta High Court · AIR 1956 Cal 64 : (1956) CriLJ 399 : 59 CWN 1004 : (1956) 2 LLJ 473
Industrial Disputes Act, 1947 — Section 34
High Courts07 Mar 1955Dismissed
In Re : AIR Transport Ltd and Chandbali Steamer Service Co. Ltd.
Calcutta High Court · 60 CWN 64
High Courts07 Mar 1955Dismissed
Jugal Kishore Birla and Others Vs Bishnu Hari Jana and Others
Calcutta High Court · AIR 1955 Cal 419
Bengal Tenancy Act, 1885 — Section 153Evidence Act, 1872 — Section 13
High Courts03 Mar 1955
Manash Ranjan Chakravarty Vs Tropical Accumulators Ltd.
Calcutta High Court · AIR 1957 Cal 135 : 60 CWN 590
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 115, 2(2), 9Trade Marks Act, 1948 — Section 39, 73
High Courts03 Mar 1955Dismissed
Annada Prosad Guin and Others Vs District Magistrate and Collector of Murshidabad and Another
Calcutta High Court · AIR 1955 Cal 529 : 59 CWN 1031
Constitution of India, 1950 — Article 226
High Courts01 Mar 1955Allowed
Dukaribala Dasi Vs Gadadhar Paul and Others
Calcutta High Court · AIR 1955 Cal 571 : (1955) 1 CALLT 392 : 60 CWN 216
Registration Act, 1908 — Section 35, 87
High Courts01 Mar 1955Dismissed
R.L.E. Cook Limited Vs Kuljian Corporation
Calcutta High Court · (1957) 2 ILR (Cal) 973
High Courts27 Feb 1955
Radha Ketchap Vs Union of India
Calcutta High Court · 99 CWN 465
Constitution of India, 1950 — Article 213, 214, 225, 226, 227
High Courts25 Feb 1955Dismissed
Bijoy Krishna Mandal Vs The State
Calcutta High Court · (1956) 2 ILR (Cal) 725
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 390, 391, 396Tribunal of Criminal Jurisdiction Act, 1952 — Section 2
High Courts24 Feb 1955Partly Allowed
Buridehing Tea Co. Ltd. Vs Dominion of India
Calcutta High Court · AIR 1955 Cal 360 : 59 CWN 667 : (1957) 2 ILR (Cal) 577
Civil Procedure Code, 1908 (CPC) — Section 34, 80
High Courts24 Feb 1955
Union of India (UOI) Vs Janab Mukhtar Ahmed and Others
Calcutta High Court · AIR 1955 Cal 606 : 60 CWN 87 : (1957) 2 ILR (Cal) 137
Taxation on Income (Investigation Commission) Act, 1947 — Section 8(4)
High Courts23 Feb 1955Dismissed
Raj Narayan Kundu, Trustee Vs Krishna Moti Dassi and Others
Calcutta High Court · 60 CWN 149
High Courts22 Feb 1955Dismissed
Bimal Chand Bothra Vs The Chairman Jiaganj-Azimganj Municipality and Another
Calcutta High Court · AIR 1955 Cal 541
Bengal Municipal Act, 1932 — Section 21, 21(1), 529ABengal Municipal Rules, 1932 — Rule 15A(1)Constitution of India, 1950 — Article 226
High Courts22 Feb 1955Dismissed
Sm. Sushama Roy Vs Atul Krishna Roy and Another
Calcutta High Court · AIR 1955 Cal 624 : 59 CWN 779
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, 11
High Courts21 Feb 1955Dismissed
Biraj Kumar Banerjee and Others Vs Indu Bala Gupta
Calcutta High Court · 60 CWN 31
Civil Procedure Code, 1908 (CPC) — Section 11, 2(2)