High Courts07 Feb 1955Allowed
Kadu Mallik Vs Bani Dutta
Calcutta High Court · (1956) 2 ILR (Cal) 664
Transfer of Property Act, 1882 — Section 107
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,986 of 3,204
High Courts04 Feb 1955Allowed
Bulaki Sadagar Vs Malati Mejhan Santal
Calcutta High Court · (1956) 2 ILR (Cal) 669
Bengal Tenancy Act, 1885 — Section 49K, 49LTransfer of Property Act, 1882 — Section 99
High Courts03 Feb 1955Dismissed
Bhadreswar Municipality Vs Samnagar Jute Factory Co., Ltd.
Calcutta High Court · (1957) 2 ILR (Cal) 296
Bengal General Clauses Act, 1899 — Section 8Bengal Municipal (West Bengal Amendment) Act, 1951 — Section 12, 13Bengal Municipal Act, 1932 — Section 123(1), 124, 125, 126, 126(1)
High Courts02 Feb 1955
Ashalata Mitra Vs A.D. Viz
Calcutta High Court · 59 CWN 692
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 14(4)
High Courts31 Jan 1955Dismissed
Sailendra Nath Sinha and Another Vs The State and Another
Calcutta High Court · AIR 1955 Cal 247 : (1955) CriLJ 107
Companies Act, 1913 — Section 237Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 344, 561A
High Courts21 Jan 1955Dismissed
The Municipal Commissioners of Howrah, Dfdts. Vs Bibhuti Bhusan Banerjee
Calcutta High Court · 59 CWN 762
Bengal Municipal Act, 1932 — Section 103Contract Act, 1872 — Section 23
High Courts21 Jan 1955Allowed
Harendra Krishna Basu Vs Province of Bengal
Calcutta High Court · 59 CWN 592 : (1956) 2 ILR (Cal) 660
Bengal Tenancy Act, 1885 — Section 101, 102, 103, 103A(1), 103A(2)
High Courts20 Jan 1955Allowed
Dhirendra Nath Mukherjee and Others Vs Mohendra Prosad
Calcutta High Court · 59 CWN 461
Calcutta Thika Tenancy Act, 1949 — Section 28Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47
High Courts19 Jan 1955Dismissed
Ram Prosad Sing Vs Sonatan Ghose Bajal
Calcutta High Court · (1956) 2 ILR (Cal) 657
Calcutta Thika Tenancy (Amendment) Ordinance, 1952 — Section 5(2)
High Courts18 Jan 1955
Samarendra Nath Roy Vs R.N. Basu
Calcutta High Court · AIR 1955 Cal 599 : 59 CWN 379
Arms Act, 1959 — Section 18Constitution of India, 1950 — Article 226
High Courts18 Jan 1955
Indramoni Dasi, Tenant Vs Sm. Snehalata Dutt, Landlord
Calcutta High Court · 59 CWN 1150
Calcutta Thika Tenancy Act, 1949 — Section 5Evidence Act, 1872 — Section 91General Clauses Act, 1897 — Section 3(33), 3(35)
High Courts14 Jan 1955
Masud Alam and Others Vs Commissioner of Police and Another
Calcutta High Court · AIR 1956 Cal 9 : 59 CWN 293
Constitution of India, 1950 — Article 14, 25
High Courts14 Jan 1955
Indu Bhusan Chatterjee Vs The State
Calcutta High Court · AIR 1955 Cal 430 : (1955) CriLJ 433
Constitution of India, 1950 — Article 134(1)Prevention of Corruption Act, 1947 — Section 6
High Courts14 Jan 1955Dismissed
Sadananda Saha and Others Vs Union of India (UOI)
Calcutta High Court · AIR 1956 Cal 317 : 60 CWN 99 : (1956) 2 ILR (Cal) 763
Civil Procedure Code, 1908 (CPC) — Section 47, 9Independence (Legal Proceedings) Order, 1947 — Article 4(3)
High Courts14 Jan 1955Allowed
Habil Mandal Vs Kalo
Calcutta High Court · (1956) 2 ILR (Cal) 651
Evidence Act, 1872 — Section 13
High Courts13 Jan 1955
In Re: P.K Mukherji
Calcutta High Court · 59 CWN 969
Chartered Accountants Regulations, 1988 — Regulation 34
High Courts13 Jan 1955Allowed
Manjur Ahmed Vs Rajlakshmi Dasi
Calcutta High Court · (1956) 1 CALLT 151 : (1956) 2 ILR (Cal) 646
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 3, Order 32 Rule 4Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 4
High Courts13 Jan 1955Allowed
Akhwari Bibi and Others Vs Rajlaksmmi Debi and Others
Calcutta High Court · 59 CWN 684
Land Acquisition Act, 1894 — Section 18
High Courts12 Jan 1955Allowed
R.E. Ramsay Vs Pasupatinath Malia and Another
Calcutta High Court · AIR 1955 Cal 255 : (1956) 2 ILR (Cal) 855
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 49, Order 21 Rule 49(2), Order 21 Rule 49(3), Order 21 Rule 49(4), Order 34 Rule 6
High Courts12 Jan 1955Dismissed
Tarachand Ghanshyamdas Vs State of West Bengal
Calcutta High Court · AIR 1955 Cal 258 : (1955) 1 CALLT 122 : 59 CWN 550 : (1957) 2 ILR (Cal) 941