High Courts02 May 1955Dismissed
Luxmi Trading Vs Shriram Govindnarain
Calcutta High Court · 61 CWN 212 : (1957) 2 ILR (Cal) 877
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,982 of 3,204
High Courts29 Apr 1955
Commissioners, Port of Calcutta Vs Ghasiram Lachminarayan and Co.
Calcutta High Court · 59 CWN 921 : (1957) 2 ILR (Cal) 121
Calcutta Port Act, 1890 — Section 103, 112, 113, 113(2), 114Contract Act, 1872 — Section 151, 152, 161Sea Customs Act, 1878 — Section 16
High Courts27 Apr 1955
Adhi Mallick Vs The State
Calcutta High Court · AIR 1955 Cal 473 : (1955) CriLJ 1246 : 59 CWN 832
Penal Code, 1860 (IPC) — Section 419, 420, 463, 465
High Courts26 Apr 1955
Chairman, Suri Municipality Vs Hiran Kumar Sen Gupta
Calcutta High Court · (1957) 2 ILR (Cal) 39
Bengal Municipal Act, 1932 — Section 421, 51, 52, 533
High Courts26 Apr 1955
Nimai Chand Bhabak Vs The State
Calcutta High Court · AIR 1955 Cal 478 : (1955) CriLJ 1249 : 60 CWN 202
Bengal General Clauses Act, 1899 — Section 25Constitution of India, 1950 — Article 19(1), 19(6)General Clauses Act, 1897 — Section 24, 3(46), 3(8)
High Courts26 Apr 1955Dismissed
Midnapore Zamindary Co, Ltd. Vs Krishna Kishore Mukherjee and Another
Calcutta High Court · 60 CWN 876
High Courts22 Apr 1955Dismissed
Iswardas Khaitan Vs C. Gregory
Calcutta High Court · AIR 1955 Cal 509
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, 60Provident Funds Act, 1925 — Section 2
High Courts22 Apr 1955Dismissed
Kalipada Dalal Vs The State
Calcutta High Court · AIR 1955 Cal 470 : (1955) CriLJ 1243 : (1957) 2 ILR (Cal) 106
Criminal Procedure Code, 1898 (CrPC) — Section 439Lands Customs Act, 1924 — Section 5(3), 9Penal Code, 1860 (IPC) — Section 353
High Courts22 Apr 1955Dismissed
Indian National Steamship Co. Ltd. Vs Maux Faulbaum
Calcutta High Court · AIR 1955 Cal 491
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts22 Apr 1955
Magunlal Javerchand Vs M/s. Raja Janakinath Roy Narendra Nath Roy and Co. Ltd.
Calcutta High Court · 59 CWN 747
High Courts20 Apr 1955Dismissed
Province of West Bengal Vs Basant Properties Ltd.
Calcutta High Court · AIR 1956 Cal 36 : 60 CWN 336 : 59 CWN 1131
Defence of India Rules, 1939 — Rule 75AInterest Act, 1839 — Section 1
High Courts20 Apr 1955
Bhujanga Bhusan Majumdar Vs The State
Calcutta High Court · AIR 1956 Cal 63 : (1956) CriLJ 398 : 59 CWN 604
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 193
High Courts20 Apr 1955Dismissed
M.A.A. Kashani Vs K. Satyanarain and Co.
Calcutta High Court · (1957) 2 ILR (Cal) 406
High Courts18 Apr 1955Dismissed
Subhasini Nandi Vs Corporation of Calcutta and Another
Calcutta High Court · 59 CWN 776
Bengal General Clauses Act, 1899 — Section 8Constitution of India, 1950 — Article 226
High Courts09 Apr 1955
Air Carrying Corpn. Vs Assistant Commissioner, Commercial Taxes and Others
Calcutta High Court · 70 CWN 466
Constitution of India, 1950 — Article 19(i)(g), 226
High Courts07 Apr 1955Dismissed
Ram Prosad Shaw Vs Chief Secretary to The Government of West Bengal
Calcutta High Court · (1957) 2 ILR (Cal) 149
Constitution of India, 1950 — Article 22(4)Criminal Procedure Code, 1898 (CrPC) — Section 107Defence (General) Regulations, 1939 — Regulation 2A
High Courts07 Apr 1955Allowed
Jaymongal Singh Vs The State
Calcutta High Court · 59 CWN 993
Evidence Act, 1872 — Section 167Post Office Act, 1898 — Section 24, 52
High Courts06 Apr 1955Allowed
K.B. Mathur, General Manager, Eastern Railway Vs N.C. Chatterjee and others
Calcutta High Court · AIR 1955 Cal 385 : 59 CWN 812
Constitution of India, 1950 — Article 226, 311(2), 313, 372Government of India Act, 1935 — Section 241(2)
High Courts06 Apr 1955Dismissed
Haripada Chowdhury Vs Ramkrishna Roy and Others
Calcutta High Court · 60 CWN 257
High Courts04 Apr 1955
Mahabir Chandra Gelada Vs Sohanlal Boid
Calcutta High Court · AIR 1955 Cal 476
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, Order 9 Rule 9(3)