High Courts30 May 1955Allowed
Elahi Bux Khan Vs The State
Calcutta High Court · AIR 1955 Cal 482 : (1955) CriLJ 1253
Penal Code, 1860 (IPC) — Section 21, 409
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,980 of 3,204
High Courts27 May 1955
Miss. E. Scott Vs Residence Ltd.
Calcutta High Court · AIR 1956 Cal 606 : 60 CWN 746 : (1957) 2 ILR (Cal) 429
Evidence Act, 1872 — Section 41West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 14(4), 2(8)West Bengal Premises Rent Control Rules, 1949 — Rule 4
High Courts27 May 1955Dismissed
Sukumar Bose and Others Vs Abani Kumar Haldar and Others
Calcutta High Court · AIR 1956 Cal 308 : 60 CWN 778
Constitution of India, 1950 — Article 141
High Courts27 May 1955Allowed
Malchand and Others Vs Puranmull and Others
Calcutta High Court · AIR 1956 Cal 228
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1
High Courts27 May 1955Dismissed
Mritunjoy Pal and Others Vs Ram Chandra Sadhu Khan
Calcutta High Court · 59 CWN 1039
West Bengal Non-Agricultural Tenancy Act, 1949 — Section 88
High Courts27 May 1955Dismissed
Imperial Tobacco Co. (India) Ltd. Vs Salona Bibi
Calcutta High Court · AIR 1956 Cal 458 : 60 CWN 378 : (1956) 2 LLJ 35
Workmens Compensation Act, 1923 — Section 3
High Courts26 May 1955
Anwarali Sarkar and Others Vs The State
Calcutta High Court · AIR 1955 Cal 535 : (1955) CriLJ 1348
Constitution of India, 1950 — Article 73(2)Criminal Procedure Code, 1898 (CrPC) — Section 193, 288, 338Evidence Act, 1872 — Section 145, 80
High Courts26 May 1955
Kashiram Agarwalla and Another Vs Collector of 24-Parganas and Others
Calcutta High Court · AIR 1958 Cal 524 : 62 CWN 83
Civil Procedure Code, 1908 (CPC) — Section 51Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 3, 46, 46(2), 46(7), 51
High Courts26 May 1955
Manmatha Nath Chakravarty and Another Vs Sachindra Kumar Chakravarty and Another
Calcutta High Court · AIR 1956 Cal 59 : 59 CWN 1082
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts26 May 1955
KASHIRAM AGARWALLA Vs COLLECTOR OF 24-PARGANAS AND OTHERS.
Calcutta High Court · 62 CWN 83 : (1958) 33 ITR 800
Income Tax Act, 1961 — Section 46(2)
High Courts25 May 1955Dismissed
Ram Jiban Guchait Vs The State of West Bengal and Another
Calcutta High Court · 60 CWN 273
Constitution of India, 1950 — Article 19(1)(g), 226, 31(2)
High Courts23 May 1955Dismissed
In Re: Chandbali Streamer service Co., Ltd.
Calcutta High Court · 60 CWN 278
High Courts23 May 1955Dismissed
Hariram Narsingdas Vs Shyamlal Sriprokash
Calcutta High Court · (1957) 2 ILR (Cal) 604
Bengal Chamber of Commerce Tribunal of Arbitration Rules, 1956 — Rule 10, 20, 7
High Courts20 May 1955
COMMISSIONER OF Income Tax, WEST BENGAL Vs DUNCAN BROTHERS AND COMPANY LTD.
Calcutta High Court · (1955) 28 ITR 427
Income Tax Act, 1961 — Section 66(1)
High Courts19 May 1955Allowed
Angus Co. Ltd. Vs Chouthi
Calcutta High Court · AIR 1955 Cal 616 : 60 CWN 174
Workmens Compensation Act, 1923 — Section 17, 19, 22, 3, 32
High Courts19 May 1955Dismissed
Ram Prasad Agarwalla Vs The State
Calcutta High Court · AIR 1955 Cal 586 : (1955) CriLJ 1481 : 60 CWN 542
Criminal Procedure Code, 1898 (CrPC) — Section 514, 516A, 517
High Courts18 May 1955
Mobarak Hossein Vs Pundarikakshya Basu and Others
Calcutta High Court · AIR 1956 Cal 168
High Courts18 May 1955
Amiya Prosad Das Gupta Vs Director of Procurement and Supply and Another
Calcutta High Court · AIR 1956 Cal 114 : 59 CWN 959 : 59 CWN 929
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 311(2)
High Courts18 May 1955
National Fire and General Insurance Co. Ltd. Vs Union of India (UOI) and Another
Calcutta High Court · AIR 1956 Cal 11
Arbitration Act, 1940 — Section 2, 30, 9Evidence Act, 1872 — Section 115
High Courts18 May 1955Dismissed
Re : Arbitration, National Fire and General Insurance Co. Ltd. Vs Joti Krishna Chakravarty
Calcutta High Court · (1957) 2 ILR (Cal) 201
Arbitration Act, 1940 — Section 2