High Courts20 Jan 1961
Bhatkawa Tea Co. Ltd. Vs Hem Ranjan Deb and Others
Calcutta High Court · AIR 1961 Cal 395
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,901 of 3,204
High Courts19 Jan 1961Dismissed
Ali Hossain Vs State of West Bengal and Others
Calcutta High Court · AIR 1961 Cal 482
Constitution of India, 1950 — Article 226, 7
High Courts18 Jan 1961
Kanai Lal Adhikary Vs Jogendra Nath Mondal
Calcutta High Court · (1962) 1 ILR (Cal) 82
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 380, 441, 448, 454
High Courts18 Jan 1961
Shiba Prasad Gerua Vs Manmatha Nath Sen Gupta and Others
Calcutta High Court · 65 CWN 811
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 54, 55(d)West Bengal Estates Acquisition Act, 1953 — Section 2(h), 3, 4, 5, 5B
High Courts17 Jan 1961Dismissed
Kissen Gopal Nathani Vs Murlidhar Chowdhury
Calcutta High Court · AIR 1962 Cal 581
Arbitration Act, 1940 — Section 20, 21, 23
High Courts17 Jan 1961
Nidhan Misra and Another Vs The State
Calcutta High Court · AIR 1962 Cal 173
Criminal Procedure Code, 1898 (CrPC) — Section 288, 297, 423
High Courts16 Jan 1961
Sind National Sugar Mills Ltd. Vs The Commercial Tax Officer and Others
Calcutta High Court · 65 CWN 1039
Bengal Finance (Sales Tax) Act, 1941 — Section 5, 7(4a)(ii)
High Courts10 Jan 1961Dismissed
Gour Chandra Ghosh Vs Prasanna Das and Others
Calcutta High Court · 65 CWN 743
Stamp Act, 1899 — Section 2(15)
High Courts09 Jan 1961
Amarnath Mukherjee (Turner Morrison and Co. Ltd. Employees'' Union) Vs Turner Morrison and Company (Private), Ltd.
Calcutta High Court · (1961) 2 LLJ 472
Constitution of India, 1950 — Article 227
High Courts06 Jan 1961Allowed
Juthika Roy Vs Shanti Nath Pandit
Calcutta High Court · (1962) 1 ILR (Cal) 285
Calcutta Thika Tenancy Act, 1949 — Section 10(2), 10(7), 11(3), 3, 5Government of India Act, 1915 — Section 107(2)Transfer of Property Act, 1882 — Section 108
High Courts05 Jan 1961Dismissed
Benode Behari Sadhukhan Vs Hem Chandra Ghosh
Calcutta High Court · (1962) 1 ILR (Cal) 62
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 93, 47, 60Public Demands Recovery Act — Section 12(1), 5Transfer of Property Act, 1882 — Section 6
High Courts05 Jan 1961Dismissed
Gopikanti Sen Vs Abdul Goffur and Others
Calcutta High Court · 65 CWN 255
Calcutta Thika Tenancy Act, 1949 — Section 2(5), 29, 3, 4, 5
High Courts05 Jan 1961
Rabindra Nath Chakrabarty Vs The State
Calcutta High Court · (1962) 2 ILR (Cal) 1
Criminal Procedure Code, 1898 (CrPC) — Section 156(1), 156(3), 169, 170, 173Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 211
High Courts04 Jan 1961
Jugal Alias Gobarbhan Sharma Vs Ghanashyamdas Agarwalla
Calcutta High Court · (1962) 1 ILR (Cal) 58
Criminal Procedure Code, 1898 (CrPC) — Section 164, 204(1), 204(1A), 252, 252(2)Penal Code, 1860 (IPC) — Section 365, 497, 498
High Courts04 Jan 1961Dismissed
Maya Singh Vs Mahammad Basir
Calcutta High Court · 65 CWN 759
Transfer of Property Act, 1882 — Section 113, 17(1)
High Courts23 Dec 1960
MERCANTILE EXPRESS CO. (PRIVATE) LTD. Vs COMMISSIONER OF Income Tax, CALCUTTA, AND OTHERS.
Calcutta High Court · 66 CWN 535 : (1963) 47 ITR 125
Income Tax Act, 1961 — Section 10(4A), 66(2)
High Courts23 Dec 1960Dismissed
Hoare Miller and Co. Ltd. Vs Union of India
Calcutta High Court · 65 CWN 1206
Constitution of India, 1950 — Article 19(1), 226, 232, 266, 283Evidence Act, 1872 — Section 45, 51, 57, 60
High Courts22 Dec 1960Dismissed
Laxmi Debi Loyalka Vs Messrs Frank Ross and Co. Ltd. and Another
Calcutta High Court · 65 CWN 167
West Bengal Premises Tenancy Act, 1956 — Section 16(3), 16(3), 3, 31, 36
High Courts22 Dec 1960Allowed
Sachindra Nath Chatterjee Vs The Official Trustee
Calcutta High Court · (1961) 1 CALLT 133 : 65 CWN 649 : (1962) 1 ILR (Cal) 159
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13Companies Act, 1913 — Section 109, 109A, 120, 120(2), 3Companies Act, 1956 — Section 141
High Courts22 Dec 1960Allowed
The Asiatic Society Vs Corporation of Calcutta
Calcutta High Court · (1961) 2 ILR (Cal) 777
Calcutta Municipal Act, 1923 — Section 3(7)Calcutta Municipal Act, 1951 — Section 168, 183, 229, 5, 5(6)