High Courts25 Nov 1960

Jaman Shaw Vs Benoy Naskar

Calcutta High Court · (1961) 2 ILR (Cal) 472

Criminal Procedure Code, 1898 (CrPC) — Section 227, 247, 251, 251A, 259Penal Code, 1860 (IPC) — Section 147, 379, 390, 391, 395