High Courts17 Mar 1961
In Re: Provash Chandra Mallick, Advocate
Calcutta High Court · AIR 1961 Cal 495 : (1961) 1 CALLT 436 : (1961) CriLJ 334 : (1962) 1 ILR (Cal) 304
Bar Councils Act, 1926 — Section 10Contempt of Courts Act, 1971 — Section 1
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,899 of 3,204
High Courts17 Mar 1961
KHARKHARI COAL COMPANY (PRIVATE) LTD. Vs COMMISSIONER OF Income Tax, CALCUTTA.
Calcutta High Court · (1962) 46 ITR 383
Civil Procedure Code, 1908 (CPC) — Section 109, 110Income Tax Act, 1961 — Section 66(1), 66(2)
High Courts16 Mar 1961Allowed
Sk. Moula Buksh and Another Vs Dharamchand Raniwalla and Others
Calcutta High Court · 65 CWN 881
Contract Act, 1872 — Section 17, 18, 19, 20, 226Evidence Act, 1872 — Section 63, 65, 65(c), 65(f), 74Registration Act, 1908 — Section 1(1)(b), 15, 55, 57(5), 59
High Courts16 Mar 1961Dismissed
Kamala Charan Bhattacharyya and Others Vs Om Prokash Gupta and Others
Calcutta High Court · (1962) 1 ILR (Cal) 222
Bengal Municipal Act, 1932 — Section 24(2), 24(3), 45(1), 552, 553Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Constitution of India, 1950 — Article 226
High Courts16 Mar 1961
KASTUR CHAND JAIN Vs GIFT TAX OFFICER, K WARD, DIST. III (2), AND OTHERS.
Calcutta High Court · (1961) 42 ITR 288
Gift Tax Act, 1958 — Section 15(3), 31
High Courts14 Mar 1961
Sailesh Chandra Chakraborty Vs The State
Calcutta High Court · AIR 1963 Cal 309 : (1963) CriLJ 748
Criminal Procedure Code, 1898 (CrPC) — Section 499, 514
High Courts13 Mar 1961
BELLAND AND ANOTHER Vs SMT. BANARASI DEBI.
Calcutta High Court · (1962) 46 ITR 28
Calcutta Municipal Act, 1951 — Section 553, 553, 554, 555Income Tax (Amendment) Act, 1959 — Section 4Income Tax Act, 1961 — Section 34(i)(a)
High Courts13 Mar 1961Allowed
Atul Chandra Lahiri Vs Sonatan Daw
Calcutta High Court · 65 CWN 626
Civil Procedure Code, 1908 (CPC) — Section 100, 100(1), 101Transfer of Property Act, 1882 — Section 108
High Courts13 Mar 1961
Sagar Chandra Saha Vs The State
Calcutta High Court · AIR 1962 Cal 85 : 65 CWN 808
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 297Penal Code, 1860 (IPC) — Section 300, 304, 324, 96, 97
High Courts10 Mar 1961
Gopendra Nath Basu Malik Vs Sm. Prativa Rani Basu Mallik
Calcutta High Court · AIR 1962 Cal 455 : 66 CWN 388 : (1962) 1 ILR (Cal) 218
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24, 28
High Courts10 Mar 1961Dismissed
Roopnarain Ramchandra Private Ltd. Vs Brahmapootra Tea Co. (India) Ltd. and Another
Calcutta High Court · AIR 1962 Cal 192 : 65 CWN 1060
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Companies (Court) Rules, 1959 — Rule 117, 118(3)Companies Act, 1956 — Section 446, 450
High Courts10 Mar 1961
Bijon Krishna Mukherjee and Another Vs Commissioner of Police and Others
Calcutta High Court · AIR 1961 Cal 521 : (1961) 1 CALLT 445 : (1962) 1 ILR (Cal) 291
Constitution of India, 1950 — Article 13, 132, 132(1), 133(1), 134(1)
High Courts10 Mar 1961Dismissed
Hardayan Garodia and Others Vs Gangadhar Periwal and Others
Calcutta High Court · AIR 1963 Cal 500
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1Evidence Act, 1872 — Section 101, 3, 58
High Courts10 Mar 1961
MADANLAL SOHANLAL Vs COMMISSIONER OF Income Tax, CALCUTTA.
Calcutta High Court · (1962) 2 ILR (Cal) 132 : (1963) 47 ITR 1
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 12(2)
High Courts09 Mar 1961
Harbans Singh Vs Union of India (UOI)
Calcutta High Court · AIR 1961 Cal 659 : 65 CWN 913 : (1962) 1 ILR (Cal) 210
Arbitration Act, 1940 — Section 20, 31, 31(4), 34, 8
High Courts09 Mar 1961
In Re: Fire and General Insurance Co. of India Ltd.
Calcutta High Court · 66 CWN 566
Companies Act, 1956 — Section 2(33, 249, 391, 462, 462(1)Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 3(51)
High Courts08 Mar 1961Dismissed
Nanik Lal Karmarkar Vs Shankar Lal Shah and Another
Calcutta High Court · AIR 1962 Cal 103 : (1962) 1 CALLT 257
Contract Act, 1872 — Section 51, 52, 55Specific Relief Act, 1877 — Section 22, 24
High Courts07 Mar 1961
MD. BASHIR Vs Income Tax OFFICER, CALCUTTA, AND OTHERS.
Calcutta High Court · (1962) 46 ITR 827
Income Tax Act, 1922 — Section 49AAIncome Tax and Business Profits Tax (Amendment) Act, 1948 — Section 34(1)
High Courts03 Mar 1961
Shiblal Tanti Vs Sushital Chandra Dey
Calcutta High Court · (1962) 1 ILR (Cal) 207
West Bengal Premises Tenancy Act, 1956 — Section 31
High Courts28 Feb 1961
P.J.P. THOMAS Vs COMMISSIONER OF Income Tax, CALCUTTA.
Calcutta High Court · (1962) 44 ITR 897
Income Tax Act, 1961 — Section 16(3)(b), 34, 66(1)