High Courts11 May 1961Allowed
Bakubhai and Ambalal Ltd. Vs Bengal Corporation Private Ltd.
Calcutta High Court · AIR 1962 Cal 1
Forward Contracts (Regulation) Act, 1952 — Section 1(2), 17, 20
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,897 of 3,204
High Courts10 May 1961Dismissed
Maharani Lalita Rajya Lakshmi M.P. Vs Indian Motor Co., (Hazaribagh) Ltd. and Others
Calcutta High Court · AIR 1962 Cal 127 : (1962) 1 CALLT 281 : (1962) 32 CompCas 207 : 66 CWN 63
Companies Act, 1956 — Section 173(2), 397, 397(2), 433
High Courts10 May 1961
Gobinda Prasad Parui Vs The State
Calcutta High Court · AIR 1962 Cal 174
Penal Code, 1860 (IPC) — Section 30, 467
High Courts05 May 1961Dismissed
Bhourilal Agarwalla Vs Ashutosh Roy
Calcutta High Court · AIR 1962 Cal 111 : 65 CWN 1067
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11Provincial Small Cause Courts Act, 1887 — Article 31
High Courts05 May 1961
Bimala Bala Debi Vs Sanat Kumar Chaudhury
Calcutta High Court · 65 CWN 701
Transfer of Property Act, 1882 — Section 52
High Courts04 May 1961
Ramchand Jagdishchand Vs The Deputy Collector of Customs, Calcutta and Others
Calcutta High Court · AIR 1963 Cal 331 : (1963) CriLJ 749
Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 167(37), 182, 30
High Courts03 May 1961Dismissed
Debendra Nath Dutta Vs Hirendra Nath Dutta
Calcutta High Court · (1962) 1 ILR (Cal) 323
Arbitration Act, 1940 — Section 14, 17Limitation Act, 1963 — Article 178
High Courts03 May 1961
Abdul Sayed Vs Mubarak Bibi
Calcutta High Court · (1962) 2 ILR (Cal) 14
Constitution of India, 1950 — Article 14
High Courts03 May 1961
Rameswarlal Sreenarain Vs Union of India (UOI)
Calcutta High Court · AIR 1962 Cal 175
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 31Railways Act, 1890 — Section 74D, 77
High Courts02 May 1961
Siddheswar Pan and Others Vs Bharat Chandra Pan
Calcutta High Court · 65 CWN 1125
Constitution of India, 1950 — Article 227
High Courts02 May 1961Allowed
Commissioners for the Port of Calcutta and Another Vs Asit Ranjan Majumder and Others
Calcutta High Court · AIR 1962 Cal 530
Calcutta Ports Act, 1889 — Section 126(3), 5Constitution of India, 1950 — Article 19, 19(1)Dock Workers (Regulation of Employment) Act, 1948 — Section 3
High Courts28 Apr 1961
Bangur Brothers, Ltd. and Others Vs Government of West Bengal and Others
Calcutta High Court · 65 CWN 959 : (1961) 2 LLJ 351
Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 25E
High Courts26 Apr 1961Dismissed
In Re: Coronation Tea Co. Ltd.
Calcutta High Court · AIR 1961 Cal 528 : (1962) 32 CompCas 568
Companies Act, 1956 — Section 108, 108(1), 111(1), 111(3), 155Stamp Act, 1899 — Section 12, 2(11), 2(14)
High Courts24 Apr 1961
Satyendra Nath Mitra Vs Union of India (UOI)
Calcutta High Court · AIR 1962 Cal 177
Arbitration Act, 1940 — Section 34Contract Act, 1872 — Section 230
High Courts20 Apr 1961Allowed
Cooch Behar Bank Ltd. (S.G.) Vs Jatindra Nath Ghosh and Others
Calcutta High Court · 67 CWN 498
Transfer of Property Act, 1882 — Section 100, 73, 73(2)West Bengal Estates Acquisition Act, 1953 — Section 12, 23, 26, 26(1), 7
High Courts17 Apr 1961Dismissed
Bengal Silk Mills Co. Vs Ismail Golam Hossain Ariff
Calcutta High Court · AIR 1962 Cal 115 : 65 CWN 856
Limitation Act, 1908 — Section 19
High Courts17 Apr 1961Allowed
United Arab Republic and Another Vs Mirza Ali Akbar Kashani
Calcutta High Court · AIR 1962 Cal 387
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 84, 86, 87Government Trading Taxation Act, 1926 — Section 2
High Courts17 Apr 1961Partly Allowed
Satish Churan Law Vs R. Goho, (Official Liquidator)
Calcutta High Court · AIR 1962 Cal 23 : (1962) 1 CALLT 231
Calcutta High Court (Original Side) Rules, 1914 — Rule 10, 9Companies (Court) Rules, 1959 — Rule 243, 244, 245, 246, 247Companies Act, 1956 — Section 477, 483
High Courts12 Apr 1961Dismissed
Nakuleswar Ghatak Vs Promode Kumar Banerjee
Calcutta High Court · (1962) 1 ILR (Cal) 318
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 12(1)West Bengal Premises Tenancy Act, 1956 — Section 13(1)
High Courts10 Apr 1961
COMMISSIONER OF Income Tax (CENTRAL), CALCUTTA Vs BURMAH OIL CO. LTD.
Calcutta High Court · (1963) 47 ITR 25
Government of India Act, 1935 — Section 226Income Tax Act, 1961 — Section 66(1)