High Courts22 Aug 1961
Brooke Bond India Private Ltd. Vs Sudhir Ranjan Ghosh and Others
Calcutta High Court · (1962) 1 LLJ 64
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,893 of 3,204
High Courts21 Aug 1961Dismissed
In the goods of Meghraj Kothari, Chunilal Kothari and others Vs Sm. Gopi Devi Memani
Calcutta High Court · AIR 1962 Cal 131
Succession Act, 1925 — Section 229, 230
High Courts21 Aug 1961
Jainul Khan and Others Vs The State
Calcutta High Court · AIR 1962 Cal 368 : 66 CWN 676 : (1962) 2 ILR (Cal) 319
City Sessions Court Act, 1953 — Section 5, 6, 6(3)Criminal Procedure Code, 1898 (CrPC) — Section 426, 493
High Courts21 Aug 1961Dismissed
In the goods of Meghraj Kothari, Chunilal and others Vs Sm. Gopi Devi
Calcutta High Court · AIR 1962 Cal 131
Succession Act, 1925 — Section 229, 230
High Courts17 Aug 1961Dismissed
Kedarnath Jute Manufacturing Co. Ltd. Vs Commercial Tax Officer and Others
Calcutta High Court · (1962) 13 STC 138
Constitution of India, 1950 — Article 19, 226, 32Evidence Act, 1872 — Section 62Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts14 Aug 1961
Mayfair Estates (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1963) 48 ITR 217
Income Tax Act, 1961 — Section 10, 10, 11, 12, 2(15)
High Courts11 Aug 1961
Sm. Mukul Dutta Gupta and Others Vs Indian Airlines Corporation
Calcutta High Court · AIR 1962 Cal 311
Aircraft Rules, 1937 — Rule 115, 161Contract Act, 1872 — Section 23Fatal Accidents Act, 1855 — Section 1A
High Courts11 Aug 1961Allowed
Sitaram Agarwala and Another Vs State
Calcutta High Court · AIR 1962 Cal 370
Penal Code, 1860 (IPC) — Section 511Sea Customs Act, 1878 — Section 167, 167(81), 178, 178A, 178A(1)
High Courts10 Aug 1961
Sukumar Pyne Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1962 Cal 590
Constitution of India, 1950 — Article 14Foreign Exchange Regulation Act, 1947 — Section 23, 23(1), 23D
High Courts10 Aug 1961Dismissed
Indian Pottery Works Vs Dominion of India
Calcutta High Court · 66 CWN 29
Letters Patent Act, 1865 — Clause 12
High Courts09 Aug 1961
Tollygunj Club Ltd. Vs Corporation of Calcutta
Calcutta High Court · (1962) 2 ILR (Cal) 313
Bengal Municipal Act, 1932 — Section 149, 149(4), 149(6), 150Bengal Municipal Rules, 1932 — Rule 10, 13, 9
High Courts08 Aug 1961Dismissed
In Re: a Debtor
Calcutta High Court · AIR 1963 Cal 25
Presidency Towns Insolvency Act, 1909 — Section 9
High Courts07 Aug 1961
Sunil Kumar Mukherjee Vs Zonal Manager, Eastern Zone, Life Insurance Corporation of India
Calcutta High Court · AIR 1962 Cal 75
Constitution of India, 1950 — Article 14Life Insurance Corporation Act, 1956 — Section 11(2)
High Courts04 Aug 1961
Om Prakash Asija Vs Monohar Lal Kakar
Calcutta High Court · 65 CWN 1201
West Bengal Premises Tenancy Act, 1956 — Section 12, 13
High Courts04 Aug 1961Allowed
Jaffar Imam and Others Vs Calcutta Dock Labour Board and Others
Calcutta High Court · AIR 1962 Cal 411 : (1962) 2 ILR (Cal) 299
Constitution of India, 1950 — Article 226Dock Workers (Regulation of Employment) Act, 1948 — Section 4(1)
High Courts03 Aug 1961
Nandalal Das Vs Monmatha Nath Ghose and Others
Calcutta High Court · AIR 1962 Cal 597 : (1962) 1 CALLT 348
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 116
High Courts03 Aug 1961
Moheshwar Naik and Others Vs Raghunath Pal and Another
Calcutta High Court · (1963) CriLJ 115
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts02 Aug 1961
Jyotirmoyee Sharma Vs Union of India (UOI)
Calcutta High Court · AIR 1962 Cal 349
Constitution of India, 1950 — Article 300, 311, 311(2)Government of India Act, 1935 — Section 175(3), 240(3)
High Courts01 Aug 1961Dismissed
Daulatram Rawatmull Vs Income Tax Officer
Calcutta High Court · (1962) 2 ILR (Cal) 240
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 19(2)Constitution of India, 1950 — Article 226Income Tax Act, 1948 — Section 22(4), 23(2), 23(3), 26A, 29
High Courts01 Aug 1961
Sudhir Kumar Sen Vs District School Board of 24-Parganas and Others
Calcutta High Court · 71 CWN 274 : (1968) 2 LLJ 45
Bengal (Rural) Primary Education Act, 1930 — Section 18