High Courts21 Sept 1961
Kohinoor Pictures (Private), Ltd. Vs State of West Bengal and Others
Calcutta High Court · 65 CWN 1253 : (1961) 2 LLJ 741
Constitution of India, 1950 — Article 19, 226, 43Minimum Wages Act, 1948 — Section 11, 12, 13, 16, 2
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,892 of 3,204
High Courts21 Sept 1961
Ratnakar Ghosh and Another Vs State of West Bengal and Others
Calcutta High Court · 66 CWN 405
Constitution of India, 1950 — Article 13, 14, 19, 19(f), 31West Bengal Estates Acquisition Act, 1953 — Section 2, 4, 49, 5, 52
High Courts20 Sept 1961Dismissed
S. Venkatesan and Another Vs Nihalchand Agarwala and Others
Calcutta High Court · AIR 1962 Cal 258 : 66 CWN 501
Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 190A, 39
High Courts19 Sept 1961Allowed
Bal Kissen Kejriwal Vs Collector of Customs and Others
Calcutta High Court · AIR 1962 Cal 460 : (1962) 2 ILR (Cal) 354
Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 167(8)
High Courts19 Sept 1961
Sen Raleigh Industries of India Ltd. Vs Fifth Industrial Tribunal and Others
Calcutta High Court · AIR 1962 Cal 445 : (1961) 3 FLR 399 : (1962) 1 LLJ 187
Industrial Disputes Act, 1947 — Section 15, 33, 33(2), 33A
High Courts19 Sept 1961Dismissed
Gakul Chandra Pal Vs Anupama Sen Gupta and Others
Calcutta High Court · 66 CWN 765
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 15, 40(1)West Bengal Premises Tenancy Act, 1956 — Section 40
High Courts18 Sept 1961
Sarker Bakery Vs Authority under the Payment of Wages Act and Another
Calcutta High Court · (1962) 1 LLJ 183
Factories Act, 1948 — Section 120, 2General Clauses Act, 1897 — Section 8Payment of Wages Act, 1936 — Section 2
High Courts18 Sept 1961
Port Engineering Works Ltd. Vs The Commercial Tax Officer, China Bazar Charge and Others
Calcutta High Court · 66 CWN 69
Bengal Finance (Sales Tax) Act, 1941 — Section 5(2)(a), 5(2)(b)
High Courts12 Sept 1961
JAMES ALEXANDER and CO. LTD. Vs COMMISSIONER OF Income Tax, CENTRAL, CALCUTTA.
Calcutta High Court · (1963) 49 ITR 82
Income Tax Act, 1961 — Section 23A, 66(1)
High Courts11 Sept 1961Dismissed
Kalidas Mondal Vs Board of Secondary Education, West Bengal and Others
Calcutta High Court · 66 CWN 75
Constitution of India, 1950 — Article 226, 311
High Courts08 Sept 1961Allowed
Mt. Nazmunnessa Begum, Administratrix Vs Vidyasagar Cotton Mills Ltd.
Calcutta High Court · AIR 1962 Cal 380
Companies Act, 1956 — Section 111, 111(1), 111(3), 153, 155Succession Act, 1925 — Section 211(1)
High Courts08 Sept 1961Dismissed
Satya Chorone Roquittee Vs Suresh Chandra Pal and Others
Calcutta High Court · 65 CWN 1239
Transfer of Property Act, 1882 — Section 106West Bengal Premises Tenancy Act, 1956 — Section 13(1)(i), 13(6), 17, 17(1), 17(2)
High Courts04 Sept 1961Dismissed
Kallu Babu Lalchand Vs Commissioner of Income Tax
Calcutta High Court · AIR 1962 Cal 287 : (1962) 46 ITR 778
Constitution of India, 1950 — Article 135Income Tax Act, 1922 — Section 66(2)
High Courts04 Sept 1961
Ramendra Nath Mukherjee and Others Vs Sm. Shibarani Debi and Others
Calcutta High Court · 67 CWN 715
Succession Act, 1925 — Section 229, 235, 283
High Courts31 Aug 1961Dismissed
Rupeswari Debi Vs Lokenath Hosiery Mills
Calcutta High Court · AIR 1962 Cal 608 : (1962) 1 CALLT 359 : 66 CWN 414
Civil Procedure Code, 1908 (CPC) — Section 105, 11Transfer of Property Act, 1882 — Section 106West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 21
High Courts30 Aug 1961
Mahabir Agarwalla Vs Gita Roy
Calcutta High Court · (1962) CriLJ 528
Hindu Adoptions and Maintenance Act, 1956 — Section 4
High Courts28 Aug 1961Dismissed
Everett Orient Line, Incorporated, a Company Vs Jasjit Singh and Others
Calcutta High Court · AIR 1962 Cal 308
Constitution of India, 1950 — Article 133, 14Sea Customs Act, 1878 — Section 52A
High Courts28 Aug 1961
Proshad Kumar Roy and Others Vs Regional Transport Authority and Others
Calcutta High Court · AIR 1962 Cal 498
Motor Vehicles Act, 1939 — Section 38, 60(1)
High Courts24 Aug 1961Allowed
Arnold Jacob Aaron Vs Ramta Singh
Calcutta High Court · (1962) 2 ILR (Cal) 334
Provincial Insolvency Act, 1920 — Section 43(1), 59A, 7
High Courts24 Aug 1961
Tulsidas Mundhra and Another Vs The State
Calcutta High Court · (1962) CriLJ 533 : (1962) 2 ILR (Cal) 338
Penal Code, 1860 (IPC) — Section 109, 120, 120B, 409, 458