High Courts30 Nov 1961Allowed
Hansraj Manot Vs Messrs. Gorak Nath Champalal Pandey
Calcutta High Court · 66 CWN 262
Partnership Act, 1932 — Section 42, 69, 69(2)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,891 of 3,204
High Courts29 Nov 1961Dismissed
Sunil Kumar Basu Vs Smt. Nagendra Bala Devi Choudhurani and Another
Calcutta High Court · AIR 1962 Cal 238 : (1962) 1 CALLT 311
Limitation Act, 1908 — Article 110, 14
High Courts29 Nov 1961
Tiloke Chand Chopra Vs Ramdhandas Beharilal and Another
Calcutta High Court · 66 CWN 441
Partnership Act, 1932 — Section 68(1)
High Courts29 Nov 1961Allowed
Jagannath Singh and Others Vs Sridam Majhi and Others
Calcutta High Court · 66 CWN 519
Criminal Procedure Code, 1898 (CrPC) — Section 46
High Courts28 Nov 1961
Aloka Ghose Vs Inspector General of Police, West Bengal and Another
Calcutta High Court · 66 CWN 302
West Bengal Premises Tenancy Act, 1956 — Section 17, 17(3), 3
High Courts28 Nov 1961
Tirthalal De Vs The State of West Bengal and Others
Calcutta High Court · 66 CWN 115
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 16, 18, 25, 3, 3(c)
High Courts23 Nov 1961Dismissed
Additional Collector of Customs and Others Vs Sitaram Agarwalla
Calcutta High Court · AIR 1962 Cal 242
Sea Customs Act, 1878 — Section 167(8)
High Courts23 Nov 1961
Sm. Suhashini Karuri and Another Vs Wealth Tax Officer, ''D'' Ward and Another
Calcutta High Court · AIR 1962 Cal 295 : 66 CWN 176 : (1962) 46 ITR 953
Succession Act, 1925 — Section 301Wealth Tax Act, 1957 — Section 16(3), 21, 21(1), 21(4), 3
High Courts22 Nov 1961
Sree Type Foundry Vs State of West Bengal and Others
Calcutta High Court · (1962) 1 LLJ 715
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12, 13, 17, 20
High Courts21 Nov 1961
Workmen of Containers and Closures, Ltd. Vs First Labour Court and Others
Calcutta High Court · (1962) 1 LLJ 471
High Courts21 Nov 1961
Sri Sri Iswar Mahadev and Others Vs State of West Bengal and Others
Calcutta High Court · 66 CWN 232
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 37, 4West Bengal Land Development and Planning Act, 1948 — Section 4, 4(1), 4(2), 4A, 4A(1)
High Courts30 Oct 1961
RENNELL Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1963) 49 ITR 73
Finance Act, 1894 — Section 2(1)(c)Finance Act, 1910 — Section 59
High Courts05 Oct 1961Allowed
Sadhan Chandra Chatterjee Vs S.B. Tewary
Calcutta High Court · 66 CWN 138 : (1962) 2 ILR (Cal) 380
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 10
High Courts05 Oct 1961Dismissed
Sarat Chandra Panda and Others Vs SK. Amin Ali and Others
Calcutta High Court · 66 CWN 229
West Bengal Land Reforms Act, 1955 — Section 17, 18, 18(1), 18(2), 19
High Courts29 Sept 1961Allowed
The Superintendent and Remembrancer of Legal Affairs, W. Bengal Vs Nesaruddin Shaikh
Calcutta High Court · AIR 1963 Cal 508 : (1963) CriLJ 258
Constitution of India, 1950 — Article 258, 258(1)Explosive Substances Act, 1908 — Section 7
High Courts29 Sept 1961
Manmotha Nath Koyal Vs Hazi Sheikh Khayer Ali and Others
Calcutta High Court · 66 CWN 121
West Bengal Estates Acquisition Act, 1953 — Section 3, 39, 39(1), 44, 46
High Courts28 Sept 1961
Lakshmi Narayan Rice Mills Vs Assistant Commissioner of Commercial Taxes and Others
Calcutta High Court · 66 CWN 1
Constitution of India, 1950 — Article 226
High Courts28 Sept 1961Dismissed
Marwari Mills Stores Co. Vs A.K. Bandopadhyay and Others
Calcutta High Court · AIR 1962 Cal 180 : 66 CWN 170
Constitution of India, 1950 — Article 226
High Courts26 Sept 1961
Calcutta Hospital and Nursing Home Benefits Association Ltd., Calcutta Vs Commissioner of Income Tax, W.B., Calcutta
Calcutta High Court · AIR 1963 Cal 598 : (1963) 47 ITR 247
Companies Act, 1913 — Section 27Income Tax Act, 1922 — Section 10, 10(7), 2(6C)Income Tax Rules, 1962 — Rule 1, 2, 3, 4, 5
High Courts25 Sept 1961
Ataur Rahman Sarkar Vs Deputy Secretary, Home Department, Passport, Writers'' Buildings, Calcutta and Others
Calcutta High Court · 66 CWN 108
Citizenship Act, 1955 — Section 14, 3(2)(c), 3(3), 9, 9(2)Constitution of India, 1950 — Article 11, 19, 226, 5, 6Criminal Procedure Code, 1898 (CrPC) — Section 245