High Courts28 Feb 1962Dismissed
A.W. Khan Vs The State
Calcutta High Court · AIR 1962 Cal 641
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162Evidence Act, 1872 — Section 114, 133, 144, 157Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,887 of 3,204
High Courts27 Feb 1962Allowed
Benode Behari Mukherji and Another Vs Sheikh Motaleb Ali
Calcutta High Court · 69 CWN 1076
Transfer of Property Act, 1882 — Section 106, 107
High Courts27 Feb 1962Allowed
Anil Kumar Das and Another Vs Arun Kumar Banerjee
Calcutta High Court · 66 CWN 476
Civil Procedure Code, 1908 (CPC) — Section 11, 21, 4, 47, 6
High Courts26 Feb 1962
Satyendra Nath Mitra Vs Superintendent of Police 24 Parganas and Others
Calcutta High Court · AIR 1963 Cal 336 : (1963) CriLJ 754
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts23 Feb 1962
Indian Standard Wagon Co., Ltd. Vs First Industrial Tribunal and Others
Calcutta High Court · (1962) 1 LLJ 726
Industrial Disputes Act, 1947 — Section 10Industrial Employment (Standing Orders) Act, 1946 — Section 2, 3, 4
High Courts22 Feb 1962Dismissed
Mansfield and Sons Vs Commissioner of Income Tax
Calcutta High Court · (1963) 48 ITR 254
Income Tax Act, 1922 — Section 12, 23, 66(2)
High Courts22 Feb 1962
SAHASRANGSHU KANTA ACHARYA Vs COLLECTOR OF MALDA AND OTHERS.
Calcutta High Court · 66 CWN 474 : (1963) 47 ITR 754
Income Tax Act, 1961 — Section 24B, 27, 9
High Courts22 Feb 1962
Nanibala Ghosh Vs Commercial Tax Officer, Howrah
Calcutta High Court · 66 CWN 560
Bengal Finance (Sales Tax) Act, 1941 — Section 5(2)(a)(i)
High Courts21 Feb 1962
Bipin Behari Modak Vs University of Calcutta
Calcutta High Court · 66 CWN 437
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Feb 1962
Tata Aircraft Limited Vs Member, Board of Revenue
Calcutta High Court · (1962) 13 STC 388
Bengal Finance (Sales Tax) Act, 1941 — Section 2(c)
High Courts20 Feb 1962
Haji Latif Abdullah Vs Commissioner of Income Tax
Calcutta High Court · (1963) 48 ITR 242
Income Tax Act, 1922 — Section 2(1), 2(1)(b)
High Courts19 Feb 1962Allowed
Kalidasi Dasi Vs The Land Acquisition Collector, Suri
Calcutta High Court · 66 CWN 446
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 12, 12(2), 18, 18(2)(b), 7(2)(aa)(ii)
High Courts19 Feb 1962
Administrator-General of West Bengal Vs Sulajini Debi and Others
Calcutta High Court · AIR 1962 Cal 616
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, 11, 16, 17Specific Relief Act, 1877 — Section 42
High Courts16 Feb 1962Allowed
Roufannessa Bibi Vs Union of India
Calcutta High Court · 66 CWN 412
Constitution of India, 1950 — Article 227
High Courts16 Feb 1962
Motor and Machinery Manufacturers Ltd. Vs State of West Bengal and Others
Calcutta High Court · 66 CWN 1044 : (1962) 2 LLJ 59
Factories Act, 1948 — Section 51, 52, 53Industrial Disputes Act, 1947 — Section 10
High Courts16 Feb 1962
HINDUSTHAN CELLULOSE and PAPER MILLS LTD. Vs COMMISSIONER OF Income Tax, CALCUTTA.
Calcutta High Court · (1963) 50 ITR 303
Income Tax Act, 1961 — Section 10, 12
High Courts15 Feb 1962
Statesman (Private) Limited Vs Deb (H.R.) and Others
Calcutta High Court · (1962) 1 LLJ 733
Industrial Disputes Act, 1947 — Section 10
High Courts15 Feb 1962
JALAN and SONS (PRIVATE) LTD. Vs COMMISSIONER OF Income Tax, CALCUTTA.
Calcutta High Court · (1963) 50 ITR 111
Income Tax Act, 1961 — Section 10(2)(iii), 66(1)
High Courts15 Feb 1962
Mrs. Florence Manasseh Vs A.S. Bam and Others
Calcutta High Court · 67 CWN 36
Constitution of India, 1950 — Article 19, 19(1)(f), 19(1)(g), 226Essential Commodities Act, 1955 — Section 3, 3(1), 4, 5, 8
High Courts15 Feb 1962
Saxby and Farmer (India) (Private) Ltd. Vs Third industrial Tribunal and Others
Calcutta High Court · (1962) 2 LLJ 52
Industrial Disputes Act, 1947 — Section 33, 38