High Courts18 Apr 1962
Panday (S.N.) Vs State of West Bangal and Others
Calcutta High Court · (1962) 2 LLJ 457
Constitution of India, 1950 — Article 14, 19Industrial Disputes Act, 1947 — Section 10, 12
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,885 of 3,204
High Courts18 Apr 1962Dismissed
Amarendra Nath Nath and Others Vs State of West Bengal and Others
Calcutta High Court · 67 CWN 647
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 13, 3(e), 4, 41
High Courts17 Apr 1962
Union of India (UOI) Vs Manmul Jain
Calcutta High Court · AIR 1962 Cal 635 : 66 CWN 970
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21(1)Civil Procedure Code, 1908 (CPC) — Section 11, 9, 96
High Courts17 Apr 1962
Durgasree Stores Vs Board of Revenue, West Bengal and Another
Calcutta High Court · AIR 1963 Cal 409 : 67 CWN 179 : (1964) 15 STC 186
Bengal Finance (Sales Tax) Act, 1941 — Section 21, 5(2)Constitution of India, 1950 — Article 227
High Courts17 Apr 1962Allowed
Prabartak Commercial Corporation Vs Ramsahaimull More Ltd.
Calcutta High Court · AIR 1963 Cal 137
Arbitration Act, 1940 — Section 30Arbitration Rules, 1940 — Rule 1(2), 1(5)
High Courts17 Apr 1962
Jumrati Vs S.B. Banerjee
Calcutta High Court · AIR 1962 Cal 525 : 67 CWN 1 : 66 CWN 891
West Bengal Premises Tenancy Act, 1956 — Section 16(3), 8, 8(1)
High Courts17 Apr 1962
Sm. Siba Rani Devi and Others Vs Ramendra Nath Mukherjee and Others
Calcutta High Court · AIR 1963 Cal 46 : 66 CWN 828
Court fees Act, 1870 — Article 17, 17(VA), 7
High Courts17 Apr 1962Dismissed
State of West Bengal Vs Indian Iron and Steel Co. Ltd.
Calcutta High Court · 67 CWN 138
Cess Act, 1880 — Section 102, 35, 4, 5, 6Civil Procedure Code, 1908 (CPC) — Section 9
High Courts12 Apr 1962Dismissed
Makhanlal Roy and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1963 Cal 6
Bengal Police Regulations, 1943 — Rule 888, 888(e)Constitution of India, 1950 — Article 226Police Act, 1861 — Section 7
High Courts10 Apr 1962
PROMODE CH. ROY CHOWDHURY Vs COMMISSIONER OF Income Tax, WEST BENGAL.
Calcutta High Court · 67 CWN 197 : (1962) 46 ITR 1064
Income Tax Act, 1922 — Section 66(1)
High Courts04 Apr 1962
Messrs. Nan and Company Private Ltd. Vs Dalhousie Properties Ltd. and Another
Calcutta High Court · 67 CWN 102
Constitution of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1956 — Section 10, 11, 12, 13(1)(a), 13(4)
High Courts03 Apr 1962Dismissed
S.N. Barick Vs State of West Bengal and Another
Calcutta High Court · AIR 1963 Cal 79 : 66 CWN 861
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 182
High Courts03 Apr 1962
LIQUIDATORS, BEGG DUNLOP AND CO. LTD. Vs COMMISSIONER OF Income Tax, CALCUTTA.
Calcutta High Court · (1963) 50 ITR 401
Income Tax Act, 1961 — Section 10(2)(xv), 35, 66(1)
High Courts29 Mar 1962Dismissed
Jagannath Agarwala Vs B.N. Dutta and Others
Calcutta High Court · AIR 1963 Cal 26
Constitution of India, 1950 — Article 226Imports and Exports (Control) Act, 1947 — Section 3(2), 3(4)Sea Customs Act, 1878 — Section 167(8), 19
High Courts27 Mar 1962
Basan Bhowmick Vs State and Another
Calcutta High Court · AIR 1963 Cal 3 : (1963) CriLJ 46
Penal Code, 1860 (IPC) — Section 147, 339, 425, 96
High Courts26 Mar 1962
Khan Bahadur W. Rahaman Tea and Lands Co. Private Ltd. Vs Gift Tax Officer, "A" Ward, Jalpaiguri and Others
Calcutta High Court · AIR 1963 Cal 127 : 66 CWN 549
Constitution of India, 1950 — Article 19(1)Gift Tax Act, 1958 — Section 13, 19, 2, 20, 21
High Courts26 Mar 1962Dismissed
V.R. Verma Vs Mohan Kumar Mukherjee and Another
Calcutta High Court · AIR 1962 Cal 563 : 66 CWN 796
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 106, 52
High Courts26 Mar 1962
W. RAHMAN TEA AND LANDS COMPANY PRIVATE LIMITED Vs GIFT-TAX OFFICER AND OTHERS.
Calcutta High Court · (1962) 45 ITR 528
Gift Tax Act, 1958 — Section 29, 4(a)
High Courts23 Mar 1962
KARNIDAN RAWATMULL Vs COMMISSIONER OF Income Tax, CALCUTTA.
Calcutta High Court · (1963) 48 ITR 922
Income Tax Act, 1922 — Section 26A
High Courts23 Mar 1962
G. F. CARTER Vs COMMISSIONER OF Income Tax, CALCUTTA.
Calcutta High Court · (1963) 49 ITR 773
Income Tax Act, 1961 — Section 7(1)