High Courts28 Jun 1962
Dwijendra Lal Sen Gupta Vs Harekrishna Konar
Calcutta High Court · AIR 1963 Cal 218 : 66 CWN 917
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Representation of the People Act, 1951 — Section 170, 82, 90, 99
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,883 of 3,204
High Courts28 Jun 1962
Remington Rand of India Ltd. Vs Commercial Tax Officer and Others
Calcutta High Court · 66 CWN 882
Bengal Finance (Sales Tax) (Delhi Validation of Appointments and Proceedings) Act, 1971 — Section 3Income Tax Act, 1918 — Section 10(3), 11(1), 11(1), 11(3), 11(3)(b)
High Courts26 Jun 1962Dismissed
National Company Ltd. Vs Biseswarilal and Co.
Calcutta High Court · 66 CWN 1078
Arbitration Act, 1940 — Section 19, 34, 35Civil Procedure Code, 1908 (CPC) — Section 24, 9
High Courts26 Jun 1962Dismissed
Bimal Behari Sarkar and Others Vs State of West Bengal and Others
Calcutta High Court · 66 CWN 912
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 23 Rule 1, 121, 141Constitution of India, 1950 — Article 226, 226(1)West Bengal Estates Acquisition Act, 1953 — Section 5A
High Courts20 Jun 1962
Rabindra Chandra Chanda and Another Vs The State
Calcutta High Court · AIR 1963 Cal 252 : (1963) CriLJ 578 : 66 CWN 1021
Criminal Procedure Code, 1898 (CrPC) — Section 514, 516
High Courts18 Jun 1962Allowed
Mitra Mukherjee and Co. and Another Vs Ajit Kumar Sarkar
Calcutta High Court · AIR 1963 Cal 9 : (1963) 1 CALLT 280 : 66 CWN 1061 : 66 CWN 1060
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts15 Jun 1962
Abdulla Mullick Vs Masher Ali
Calcutta High Court · (1962) 06 CAL CK 0013
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 20(2), 57
High Courts12 Jun 1962
Harilal Saha and Others Vs Satya Bala Dasi and Another
Calcutta High Court · 67 CWN 870
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts08 Jun 1962
B.N. Elias and Co. (Private) Ltd. Vs Third Industrial Tribunal and Others
Calcutta High Court · (1962) 2 LLJ 436
Industrial Disputes Act, 1947 — Section 2, 25F, 25P
High Courts08 Jun 1962
BISWA RANJAN SARVADHIKARY Vs Income Tax OFFICER, F-WARD, DISTRICT II(2), CALCUTTA, AND ANOTHER.
Calcutta High Court · (1963) 47 ITR 927
Income Tax Act, 1961 — Section 9(3)
High Courts07 Jun 1962
New Punjab Calcutta Transport Co. (Private) Ltd. Vs Commissioner of Police, Calcutta
Calcutta High Court · 66 CWN 1029
Constitution of India, 1950 — Article 13, 19, 19(1)(g), 19(6), 226
High Courts04 Jun 1962
Kaviraj Sudhindranath Sen Vs Jibandas Agarwalla
Calcutta High Court · AIR 1963 Cal 467
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 22 Rule 4(4)
High Courts01 Jun 1962
Modern Engineering Co. Vs Mohan Charan Mallick
Calcutta High Court · AIR 1963 Cal 12 : 67 CWN 54
Limitation Act, 1908 — Article 116, 132, 68
High Courts01 Jun 1962Allowed
Dunichand Sons and Co. Vs Fort Gloster Industries Ltd.
Calcutta High Court · AIR 1962 Cal 541 : 66 CWN 821
Arbitration Act, 1940 — Section 19, 34
High Courts29 May 1962Dismissed
Bangasri Ice and Cold Storage Ltd. Vs Kali Charan Banerjee
Calcutta High Court · AIR 1962 Cal 613
Companies Act, 1956 — Section 433, 434, 434(1)
High Courts25 May 1962
Harabilas Biswas Vs Commissioner of Income Tax, West Bengal
Calcutta High Court · AIR 1963 Cal 359 : (1962) 5 FLR 147 : (1962) 2 LLJ 541
Constitution of India, 1950 — Article 226, 311
High Courts24 May 1962Allowed
Sanker Lal Agarwalla Vs Corporation of Calcutta
Calcutta High Court · (1962) 05 CAL CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 403Prevention of Food Adulteration Act, 1954 — Section 7
High Courts18 May 1962
A. RAZZAK Vs COMMISSIONER Income Tax, WEST BENGAL.
Calcutta High Court · (1963) 48 ITR 276
Income Tax Act, 1922 — Section 11(1), 33B, 41(1), 66(1)
High Courts18 May 1962
Kanailal Gatani Vs Commissioner of Income Tax
Calcutta High Court · (1963) 48 ITR 262
Income Tax Act, 1961 — Section 23(2), 23(4), 27, 28, 28(1)(c)
High Courts14 May 1962
Kesoram Cotton Mills Ltd., Calcutta Vs Commissioner of Wealth Tax, Calcutta
Calcutta High Court · AIR 1963 Cal 392 : 67 CWN 22 : (1963) 48 ITR 31
Companies Act, 1956 — Section 211Wealth Tax Act, 1957 — Section 2, 7(2)