High Courts14 Feb 1962
The State Vs Baleswar Mulla and Others
Calcutta High Court · (1962) CriLJ 656
Calcutta Police Act, 1866 — Section 3Constitution of India, 1950 — Article 227General Clauses Act, 1897 — Section 3
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,888 of 3,204
High Courts13 Feb 1962
JEEWANLAL (1929) LTD. Vs COMMISSIONER OF Income Tax, WEST BENGAL.
Calcutta High Court · (1963) 48 ITR 270
Income Tax Act, 1961 — Section 23(3), 4, 4(1)(b)(ii), 66(1)
High Courts13 Feb 1962
SREE HANUMAN INVESTMENT CO. LTD. Vs COMMISSIONER OF Income Tax, WEST BENGAL, CALCUTTA.
Calcutta High Court · (1963) 48 ITR 915
Income Tax Act, 1961 — Section 10, 24(1), 66(1)
High Courts13 Feb 1962
HALL AND ANDERSON (PRIVATE) LTD. Vs COMMISSIONER OF Income Tax, CALCUTTA.
Calcutta High Court · (1963) 47 ITR 790
Income Tax Act, 1922 — Section 12B(1)Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 54
High Courts13 Feb 1962
COMMISSIONER OF Income Tax Vs RUPCHAND ROUTHMALL.
Calcutta High Court · (1963) 50 ITR 295
Income Tax Act, 1961 — Section 26A
High Courts12 Feb 1962
Bengal Porcelain Co. Ltd. Vs Pottery Workers'' Union and Others
Calcutta High Court · (1962) 2 LLJ 57
High Courts08 Feb 1962Dismissed
Sasadhar Chandra Day and Others Vs Sm. Tara Sundari Dasi and Others
Calcutta High Court · AIR 1962 Cal 438
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts08 Feb 1962
Sankar Kumar Dutta Vs State
Calcutta High Court · AIR 1962 Cal 449 : (1963) 1 CALLT 43 : 67 CWN 221
Criminal Procedure Code, 1898 (CrPC) — Section 174, 277, 278, 294, 423
High Courts06 Feb 1962
JETHMAL LAKHANI Vs COMMISSIONER OF Income Tax.
Calcutta High Court · (1963) 49 ITR 633
Income Tax Act, 1961 — Section 22(2), 22(4), 34
High Courts06 Feb 1962
JAIPURIA CHINA CLAY MINES PRIVATE LTD. Vs COMMISSIONER OR Income Tax, CALCUTTA.
Calcutta High Court · (1962) 46 ITR 707
Income Tax Act, 1961 — Section 10(2)(vi), 24(2), 66(1)
High Courts06 Feb 1962
COMMISSIONER OF Income Tax, WEST BENGAL Vs TONA JUTE CO. LTD.
Calcutta High Court · (1963) 48 ITR 902
Companies Act, 1956 — Section 28Income Tax Act, 1961 — Section 23A
High Courts05 Feb 1962
Rampalat Shaw Vs Corporation of Calcutta
Calcutta High Court · AIR 1966 Cal 99 : (1966) CriLJ 260
Calcutta Municipal Act, 1951 — Section 583
High Courts29 Jan 1962
COMMISSIONER OF Income Tax, CENTRAL, CALCUTTA. Vs STANDARD VACUUM OIL CO.
Calcutta High Court · (1963) 47 ITR 642
Business Profits Tax Act, 1947 — Section 19Companies Act, 1913 — Section 130Income Tax Act, 1961 — Section 66(2)
High Courts29 Jan 1962
Amiya Prova Das Gupta Vs First Land Acquisition Collector and Others
Calcutta High Court · 66 CWN 456
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 144Income Tax Act, 1918 — Section 1, 15, 15B
High Courts25 Jan 1962
GANPATRAI SAGARMAL (TRUSTEES) FOR CHARITY FUND Vs COMMISSIONER OF Income Tax, WEST BENGAL.
Calcutta High Court · (1963) 47 ITR 625
Income Tax Act, 1961 — Section 4(3)(i), 66(1)Trusts Act, 1882 — Section 5
High Courts24 Jan 1962Dismissed
Upendra Nath Das and Another Vs Chintamoni Devi and Others
Calcutta High Court · AIR 1963 Cal 22
Hindu Succession Act, 1956 — Section 23, 3, 3(1), 3(3), 4
High Courts22 Jan 1962
Reform Flour Mills (Private) Ltd. Vs First Labour Court and Others
Calcutta High Court · (1962) 2 LLJ 431
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts19 Jan 1962
Nityananda Ghose Vs Khanna (B.C.) and Others
Calcutta High Court · (1962) 2 LLJ 441
High Courts18 Jan 1962
Sm. Bulu Rani Seal Vs Member, Board of Revenue and Others
Calcutta High Court · AIR 1962 Cal 499
Revenue Recovery Act, 1890 — Section 3, 3(3), 7
High Courts16 Jan 1962
BENGAL AND ASSAM INVESTORS LTD. Vs COMMISSIONER OF Income Tax, WEST BENGAL.
Calcutta High Court · (1962) 46 ITR 655
Income Tax Act, 1922 — Section 10, 12Income Tax Act, 1961 — Section 66(1)