High Courts14 May 1969
Sri Sri Jagannath Jew (through Shebaits) Vs Commissioner of Income Tax
Calcutta High Court · (1971) 81 ITR 353
Income Tax Act, 1922 — Section 12, 4(3), 9
COURT ARCHIVE
Calcutta High Court judgments
64,080 judgments · page 1,797 of 3,204
High Courts14 May 1969
COMMISSIONER OF Income Tax (CENTRAL), CALCUTTA Vs NIRMAL TRADING CO.
Calcutta High Court · (1971) 82 ITR 782
Income Tax Act, 1922 — Section 24(1)
High Courts14 May 1969
LUPTON (INSPECTOR OF TAXES) Vs F. A. and A. B. LTD.
Calcutta High Court · (1970) 75 ITR 544
Finance Act, 1960 — Section 28
High Courts13 May 1969
Shiva Lal Vs Income Tax Officer, "L" Ward and Others
Calcutta High Court · (1970) 77 ITR 999
Income Tax Act, 1922 — Section 34(1)
High Courts13 May 1969
COMMISSIONER OF WEALTH-TAX, WEST BENGAL-II Vs MRS. ILLA PAL CHOUDHURY AND OTHERS.
Calcutta High Court · (1971) 82 ITR 936
Wealth Tax Act, 1957 — Section 17(b)
High Courts07 May 1969Dismissed
Ram Narayan Pramanick Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1969 Cal 576
Constitution of India, 1950 — Article 16(4), 226, 335
High Courts06 May 1969
LITTLEWOODS MAIL ORDER STORES LTD. Vs INLAND REVENUE COMMISSIONERS SAME v. MCGRFGOR (INSPECTOR OF TAXES).
Calcutta High Court · (1970) 75 ITR 327
Companies Act, 1948 — Section 150, 152Income Tax Act, 1952 — Section 137
High Courts02 May 1969
B.C. Nawn and Bros. Pvt. Ltd. Vs Certificate, Officer and Others
Calcutta High Court · 73 CWN 728 : (1969) 24 STC 25
Bengal Finance (Sales Tax) Act, 1941 — Section 11(1)
High Courts30 Apr 1969Allowed
Collector of 24-Parganas Vs Life Insurance Corpn. of India
Calcutta High Court · 74 CWN 166
High Courts30 Apr 1969Allowed
Sm. Tarabai Mohata and Others Vs Union of India (UOI)
Calcutta High Court · AIR 1971 Cal 225 : (1969) 74 ITR 576
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 11
High Courts28 Apr 1969
D.N. Bose Vs Santilata Chatterjee
Calcutta High Court · (1970) 2 ILR (Cal) 638
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 9
High Courts25 Apr 1969
TOMLINSON (INSPECTOR OF TAXES) Vs GLYNS EXECUTOR AND TRUSTEE CO. AND ANOTHER.
Calcutta High Court · (1969) 74 ITR 798
Finance Act, 1965 — Section 22(5)
High Courts25 Apr 1969
24 Paraganas Zilla Parishad Vs Mercantile Engineering Co. and Another
Calcutta High Court · AIR 1969 Cal 564
Bengal Local Self-Government Act, 1885 — Section 146Limitation Act, 1908 — Article 120, 56
High Courts24 Apr 1969
WESTCOTT (INSPECTOR OF TAXES) Vs BRYAN.
Calcutta High Court · (1970) 75 ITR 202
Income Tax Act, 1952 — Section 160, 161
High Courts22 Apr 1969
Ramendra Singh Vs Mohit Choudhary and Others
Calcutta High Court · AIR 1969 Cal 535 : (1969) CriLJ 1361
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 190(1), 251A, 252Official Secrets Act, 1923 — Section 13, 14, 3
High Courts22 Apr 1969
Commissioner of Income Tax Vs Birla Gwalior P. Ltd.
Calcutta High Court · (1970) 78 ITR 788
Income Tax Act, 1922 — Section 10(2)
High Courts18 Apr 1969
Bishnu Pada Datta and Others Vs Joydeb Datta and Others
Calcutta High Court · 74 CWN 682
Bengal Money Lenders Act, 1940 — Section 38Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 43 Rule 1West Bengal Estates Acquisition Act, 1953 — Section 44, 44(3), 55, 55(2)
High Courts18 Apr 1969Allowed
Anwara Khatun Vs Sogra Khatun Bibi
Calcutta High Court · (1969) 04 CAL CK 0003
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 8, 100, 101Registration Act, 1908 — Section 28Transfer of Property Act, 1882 — Section 53A
High Courts18 Apr 1969Dismissed
Hindusthan Steel Limited Vs Priyabrata Bose
Calcutta High Court · (1972) 1 ILR (Cal) 236
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts17 Apr 1969
Commissioner of Income Tax Vs Tollygunge Club Ltd.
Calcutta High Court · (1971) 79 ITR 179
Income Tax Act, 1922 — Section 15B, 66(1)Trusts Act, 1882 — Section 5, 6, 8