High Courts20 Jun 1969
Li Yun Chen Vs Chang Chi Hua and another
Calcutta High Court · 74 CWN 336
Penal Code, 1860 (IPC) — Section 499, 500, 503, 504
COURT ARCHIVE
Calcutta High Court judgments
64,080 judgments · page 1,795 of 3,204
High Courts20 Jun 1969Dismissed
State of West Bengal Vs Prolhad Agarwalla
Calcutta High Court · (1969) 06 CAL CK 0003
Essential Commodities Act, 1955 — Section 3, 5, 7, 9
High Courts20 Jun 1969Dismissed
Osman Gazi and Others Vs Hemanta Kumar Halder and Others
Calcutta High Court · 74 CWN 355
Transfer of Property Act, 1882 — Section 118, 40, 53A, 54
High Courts19 Jun 1969
Commissioner of Income Tax Vs Royal Boot House
Calcutta High Court · (1970) 75 ITR 507 : (1970) 25 STC 243
Income Tax Act, 1922 — Section 10(2)
High Courts19 Jun 1969Allowed
Manindra Chandra De Vs Sm. Gita Sen
Calcutta High Court · 73 CWN 856
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 59, Order 21 Rule 66, 103Evidence Act, 1872 — Section 116Registration Act, 1908 — Section 23
High Courts16 Jun 1969Dismissed
Puranlal Lakhanpal Vs Dr. P.C. Ghosh and Others
Calcutta High Court · AIR 1970 Cal 118 : (1970) 1 CALLT 360 : 74 CWN 228
Constitution of India, 1950 — Article 226
High Courts13 Jun 1969Allowed
Kanailal Manna and Others Vs Bhabataran Santra and Others
Calcutta High Court · AIR 1970 Cal 99 : (1970) 1 CALLT 351
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, Order 22 Rule 9
High Courts13 Jun 1969
Md. Yusuf Vs Golam Jilani
Calcutta High Court · 73 CWN 736
West Bengal Premises Tenancy Act, 1956 — Section 1(2), 17, 17(3), 17A, 17A(1)
High Courts13 Jun 1969
Tarak Kumar Karki and Another Vs The State of West Bengal and Others
Calcutta High Court · 73 CWN 952
Bengal Municipal Act, 1932 — Section 102, 105, 108, 108(1), 2Constitution of India, 1950 — Article 226
High Courts12 Jun 1969Allowed
The New Central Jute Mills Co. Ltd. Vs The Assistant Collector of Customs and Others
Calcutta High Court · AIR 1970 Cal 212 : (1970) 1 CALLT 399
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 105
High Courts12 Jun 1969
Dhrubadeo Tewari and Another Vs Thakolal Ganguly and Another
Calcutta High Court · (1970) CriLJ 1687 : 75 CWN 856
Criminal Procedure Code, 1898 (CrPC) — Section 226
High Courts12 Jun 1969Dismissed
Asit Nath Das Vs Sm. Snehalata Debi and Others
Calcutta High Court · 73 CWN 820
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 19 Rule 3Evidence Act, 1872 — Section 119, 154, 47, 63, 68Succession Act, 1925 — Section 101, 102, 229, 235, 263
High Courts11 Jun 1969Dismissed
Mahabir Prosad Sharma Vs Esso Standard Eastern Inc.
Calcutta High Court · (1969) 06 CAL CK 0012
Arbitration Act, 1940 — Section 34Motor Vehicles Act, 1939 — Section 96, 96(1), 96(2), 96(4)Road Traffic Act, 1930 — Section 36(4), 36(5)
High Courts10 Jun 1969
The Jeewanlal (1929) Ltd., Calcutta Vs Commissioner of Income Tax, West Bengal II Calcutta
Calcutta High Court · AIR 1971 Cal 258 : (1971) 79 ITR 147
Income Tax Act, 1922 — Section 49D
High Courts10 Jun 1969
Shri Krishnagopal Dutta Vs Regional Transport Authority, Burdwan and Others
Calcutta High Court · AIR 1970 Cal 104 : 73 CWN 714
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 62
High Courts10 Jun 1969
Omprokash Niranwal Vs A. Basu, O.C., Titagarh Police Station
Calcutta High Court · (1969) 06 CAL CK 0030
Criminal Procedure Code, 1898 (CrPC) — Section 100, 156, 157, 54Penal Code, 1860 (IPC) — Section 342
High Courts10 Jun 1969
Krishna Gopal Dutta Vs R.T.A. and Others
Calcutta High Court · 73 CWN 714
Motor Vehicles Act, 1939 — Section 62
High Courts09 Jun 1969Allowed
Supriyo Sarkar Vs Sunil Ranjan Sarkar
Calcutta High Court · AIR 1970 Cal 81 : (1970) CriLJ 208 : 75 CWN 548
Criminal Procedure Code, 1898 (CrPC) — Section 185(1), 185(2)
High Courts09 Jun 1969Dismissed
The State of West Bengal and Others Vs Mohammed Murtuza Khan
Calcutta High Court · 74 CWN 953
Constitution of India, 1950 — Article 226, 311(2)
High Courts06 Jun 1969Dismissed
Corporation of Calcutta Vs Calcutta Wholesale Consumers Co-operative Society Ltd. and Others
Calcutta High Court · AIR 1970 Cal 120 : (1970) CriLJ 340
Calcutta Municipal Act, 1951 — Section 30, 585Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 200Evidence Act, 1872 — Section 3, 5