High Courts06 Jun 1969Allowed
Sohanlal Sampatlal Vs Union of India (UOI)
Calcutta High Court · (1969) 06 CAL CK 0028
COURT ARCHIVE
Calcutta High Court judgments
64,080 judgments · page 1,796 of 3,204
High Courts05 Jun 1969
United Asian Traders Ltd. Vs Commissioner of Income Tax (Central)
Calcutta High Court · (1970) 77 ITR 711
Income Tax Act, 1922 — Section 18A(2), 18A(9), 28(1)
High Courts04 Jun 1969
Commissioner of Income Tax Vs Fort Gloster Industries Ltd.
Calcutta High Court · (1971) 79 ITR 48
Income Tax Act, 1922 — Section 10(2)
High Courts03 Jun 1969Dismissed
Radhika Prosad Saha and Another Vs Sm. Katyayani Dasi and Others
Calcutta High Court · 75 CWN 63
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 12Evidence Act, 1872 — Section 15Registration Act, 1908 — Section 34(3), 51
High Courts03 Jun 1969
Jatadhar Mitra and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1970 Cal 90
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 101, 102, 103, 104Land Acquisition Act, 1894 — Section 17(1), 17(4), 4, 40, 5A
High Courts03 Jun 1969
Moosa S. Madha and Azam S. Madha Vs Commissioner of Income Tax
Calcutta High Court · (1973) 89 ITR 70
Income Tax Act, 1922 — Section 34(1), 4(1), 4A, 66(1)
High Courts29 May 1969Dismissed
Jatindra Nath Kamila Vs Junior Land Reforms Officer
Calcutta High Court · (1969) 05 CAL CK 0009
Constitution of India, 1950 — Article 14, 226West Bengal Public Lands (Eviction of Unauthorised Occupants) Act, 1962 — Section 3, 4(1), 5
High Courts29 May 1969Dismissed
Sunil Kumar Ghosh Vs State of West Bengal and Others
Calcutta High Court · 73 CWN 627
Constitution of India, 1950 — Article 311, 311(2)Police Act, 1861 — Section 29, 34
High Courts27 May 1969
Dwarikadas Arora Vs The State
Calcutta High Court · (1969) 2 ILR (Cal) 214
Calcutta Industrial Area Rationing Regulations, 1964 — Regulation 43(1)Essential Commodities Act, 1955 — Section 3, 5, 7(1)General Clauses Act, 1897 — Section 24
High Courts26 May 1969
Bejoy Kumar Sircar Vs Uma Sankar Sircar
Calcutta High Court · (1969) 05 CAL CK 0010
Succession Act, 1925 — Section 173
High Courts23 May 1969
Brojeswar Pandey Vs State of West Bengal
Calcutta High Court · (1969) 2 ILR (Cal) 513
Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 3(2)
High Courts23 May 1969
Sunil Roy, Calcutta Vs Controller of Estate Duty, Calcutta
Calcutta High Court · AIR 1970 Cal 542 : (1970) 77 ITR 668
Estate Duty Act, 1953 — Section 10
High Courts22 May 1969Dismissed
Jagamohan Shaw and Janaki Shaw Vs Bipin Behari Sadhukhan
Calcutta High Court · 73 CWN 709 : (1969) 2 ILR (Cal) 421
High Courts21 May 1969
Commissioner of Wealth Tax Vs Administrator-General of West Bengal
Calcutta High Court · (1971) 79 ITR 154
Wealth Tax Act, 1957 — Section 21, 21(4)
High Courts19 May 1969
Colles Cranes of India Ltd. Vs Speedeo Spares Corporation
Calcutta High Court · AIR 1970 Cal 321 : (1970) 1 ILR (Cal) 614
Contract Act, 1872 — Section 46, 51, 55, 73
High Courts19 May 1969Dismissed
Jadu Gopal Roy Vs Sm. Gouri Rani Roy
Calcutta High Court · 73 CWN 666
Hindu Marriage Act, 1955 — Section 23
High Courts16 May 1969
Shri Srilal Bagri Vs Commissioner of Wealth Tax
Calcutta High Court · (1970) 77 ITR 901
Wealth Tax Act, 1957 — Section 20, 5(1)
High Courts15 May 1969
Commissioner of Income Tax Vs Chhotanagpur General Trading Co. Ltd.
Calcutta High Court · (1971) 79 ITR 161
Income Tax Act, 1922 — Section 12B, 2(4A)