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Calcutta High Court judgments

64,009 judgments · page 176 of 3,201

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High Courts05 Sept 2022Dismissed

Principal Commissioner Of Income Tax-4, Kolkata Vs M/S. Linde India Limited

Calcutta High Court · (2022) 09 CAL CK 0047

Income Tax Act, 1961 — Section 5, 9, 9(1)(vii), 29, 30, 38, 40, 40(a)(i), 40(a)(ia), 43B, 50C, 143(3), 154, 195, 196, 260A
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High Courts05 Sept 2022Allowed

Moyna Bhattacharjee Vs Ashim Kumar Bhattacharjee & Ors.

Calcutta High Court · (2022) 09 CAL CK 0016

Indian Succession Act, 1925 — Section 63(c)Evidence Act, 1872 — Section 45, 47, 59, 60, 63, 67, 68, 114Registration Act, 1908 — Section 52, 58
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High Courts05 Sept 2022Allowed

Vishal Dalmia Vs Gour Chandra Sarkar.

Calcutta High Court · (2022) 09 CAL CK 0015

Negotiable Instruments Act, 1881 — Section 138, 138(b), 142(b)
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High Courts05 Sept 2022Dismissed

Amitava Ghosh & Anr. Vs State Of West Bengal & Ors.

Calcutta High Court · (2022) 09 CAL CK 0014

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High Courts05 Sept 2022Disposed Of

Nisith Ghosh Dastidar Vs State Of West Bengal & Ors.

Calcutta High Court · (2022) 09 CAL CK 0013

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High Courts05 Sept 2022Disposed Of

Dr. Sipra Guha Vs Arambag Solvent Extraction Private Ltd

Calcutta High Court · (2022) 09 CAL CK 0012

Code Of Civil Procedure, 1908 — Section 24Bengal, Agra and Assam Civil Courts Act, 1887 — Section 21
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High Courts05 Sept 2022Disposed Of

Goutam Hazra & Anr. Vs Pinaki Hazra & Anr.

Calcutta High Court · (2022) 09 CAL CK 0011

Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1, Order 1 Rule 10(2)
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High Courts05 Sept 2022

Shib Prakash Vs State Of West Bengal And Another

Calcutta High Court · (2022) 09 CAL CK 0010

Indian Penal Code, 1860 — Section 34, 120B, 313, 354, 376, 406, 417Code Of Criminal Procedure, 1973 — Section 162, 164, 482
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High Courts05 Sept 2022Disposed Of

State Of West Bengal & Ors. Vs Maya Misra

Calcutta High Court · (2022) 09 CAL CK 0009

Indian Stamp Act, 1899 — Section 2, 2(14), 2(16B), 3, 47A, 47A(1)Registration Act, 1908 — Section 17, 17(1)
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High Courts05 Sept 2022Dismissed

Rajib Roy Vs State Of West Bengal And Others

Calcutta High Court · (2022) 09 CAL CK 0008

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High Courts02 Sept 2022Disposed Of

United India Insurance Company Limited Vs Kamala Roy

Calcutta High Court · (2022) 09 CAL CK 0002

Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 304A
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High Courts02 Sept 2022Dismissed

M/S. Sonodyne T.V. Company Ltd. Vs Rajesh G. Kalra.

Calcutta High Court · (2022) 09 CAL CK 0001

Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 251
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High Courts01 Sept 2022Disposed Of

Kaira District Cooperative Milk Producers Union Ltd. & Anr. Vs Maa Tara Trading Co. & Ors.

Calcutta High Court · (2022) 09 CAL CK 0058

Code Of Civil Procedure, 1908 — Order 8 Rule 10Trade Marks Act, 1999 — Section 29, 29(2), 29(4), 29(4)(a), 29(4)(b), 29(4)(c)
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High Courts01 Sept 2022Dismissed

Future Market Networks Limited Vs Laxmi Pat Surana & Anr.

Calcutta High Court · (2022) 09 CAL CK 0046

Code Of Civil Procedure, 1908 — Order 47, Order 47(1)(a), Order 47(1)(b), Order 47(1)(c), Order 47 Rule 1Arbitration And Conciliation Act, 1996 — Section 31(7), 36
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High Courts01 Sept 2022Allowed

Rajvar Properties Private Limited & Anr Vs Kolkata Municipal Corporation & Ors.

Calcutta High Court · (2022) 09 CAL CK 0045

Constitution Of India, 1950 — Article 300AKolkata Municipal Corporation Act, 1980 — Section 357, 357(3), 357(6), 361, 391, 391(5), 393A, 394, 396, 396(2), 396(3), 405, 406Transfer Of Property Act, 1882 — Section 122
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High Courts01 Sept 2022Disposed Of

Bisweswar Midhya, Proprietor Of Midhya Construction Vs Superintendent, CGST & CX Range V, Haldia II Division, Haldia CGST & CX Commissionerate & Ors.

Calcutta High Court · (2022) 09 CAL CK 0007

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High Courts01 Sept 2022Allowed

Gannon Dunkerley & Co. Ltd. & Anr. Vs State Of West Bengal & Anr.

Calcutta High Court · (2022) 09 CAL CK 0006

Indian Penal Code, 1860 — Section 120B, 405, 406, 415, 420Code Of Criminal Procedure, 1973 — Section 200, 202, 482
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High Courts01 Sept 2022

M/S Rama Constructions Vs Astabandhav Co-Operative Housing Society Limited & Ors.

Calcutta High Court · (2022) 09 CAL CK 0005

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High Courts01 Sept 2022Dismissed

MPS Greenery Developers Ltd. And Another Vs State Of West Bengal And Others

Calcutta High Court · (2022) 09 CAL CK 0004

Securities and Exchange Board of India Act, 1992 — Section 11AA(3)(vii)Chit Fund Act, 1932 — Section 2(d)Code Of Criminal Procedure, 1973 — Section 207, 482
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High Courts01 Sept 2022

Sudhangshu Pathak & Ors. Vs State Of West Bengal

Calcutta High Court · (2022) 09 CAL CK 0003

Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 374(2)Evidence Act, 1872 — Section 8, 113B
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