High Courts08 Sept 2022Disposed Of
Ruby Khatun & Ors. Vs Oriental Insurance Co. Ltd. & Ors.
Calcutta High Court · (2022) 09 CAL CK 0044
Motor Vehicles Act, 1988 — Section 140(4), 163A, 163A(2), 166
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 175 of 3,201
High Courts08 Sept 2022Disposed Of
Kaushal Kadel Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 09 CAL CK 0043
West Bengal G.S.T. Act, 2017 — Section 74(9)
High Courts08 Sept 2022Allowed
M/S. Star Battery Limited Vs Joint Commissioner, Central Excise, Kolkata IV And Ors
Calcutta High Court · (2022) 09 CAL CK 0042
High Courts08 Sept 2022Allowed
M/S. Star Battery Limited Vs Joint Commissioner, Central Excise, Kolkat IV And Ors.
Calcutta High Court · (2022) 09 CAL CK 0041
High Courts08 Sept 2022Disposed Of
Rosenara Bewa &Anr Vs B.M.Oriental Insurance Co. Ltd. & Anr.
Calcutta High Court · (2022) 09 CAL CK 0040
Motor Vehicles Act, 1988 — Section 166
High Courts08 Sept 2022Allowed
Sushil Biswas Vs State Of West Bengal
Calcutta High Court · (2022) 09 CAL CK 0039
Code Of Criminal Procedure, 1973 — Section 401, 482Indian Penal Code, 1860 — Section 306, 498A
High Courts08 Sept 2022Disposed Of
Indranuj Chowdhury Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 09 CAL CK 0038
Code Of Criminal Procedure, 1973 — Section 164, 207, 239Indian Penal Code, 1860 — Section 323, 342, 506Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 75
High Courts08 Sept 2022Disposed Of
Rajjak Sk. @ Hakim Sk. & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 09 CAL CK 0037
Code Of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 120B, 363, 366, 376
High Courts08 Sept 2022Allowed
Sumit Paul And Others Vs Kolkata Municipal Corporation And Others
Calcutta High Court · (2022) 09 CAL CK 0036
Constitution Of India, 1950 — Article 226Factories Act, 1948 — Section 2(1), 59Kolkata Municipal Corporation Act, 1980 — Section 599
High Courts06 Sept 2022Allowed
M/S. Bipatarini Agency And Anr. Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 09 CAL CK 0026
High Courts06 Sept 2022Allowed
Sukdeb Mandal Vs Union Of India & Ors.
Calcutta High Court · (2022) 09 CAL CK 0025
Constitution Of India, 1950 — Article 14, 19(1)(g), 311(2)Railway Protection Force Rules, 1987 — Rule 52, 67(2), 212(1)Indian Penal Code, 1860 — Section 34, 232, 323, 341, 506
High Courts06 Sept 2022Dismissed
Soma Deyati Vs Mrinal Deyati
Calcutta High Court · (2022) 09 CAL CK 0024
Constitution Of India, 1950 — Article 227
High Courts06 Sept 2022Dismissed
Syed Ruhul Amin Vs State Of West Bengal
Calcutta High Court · (2022) 09 CAL CK 0023
Indian Penal Code, 1860 — Section 120B, 147, 149, 153, 153A, 153B, 172, 186, 188Code Of Criminal Procedure, 1973 — Section 161, 195, 482West Bengal Animal Slaughter Control Act, 1950 — Section 7
High Courts06 Sept 2022
M/S Celebrity Biopharma Limited & Ors. Vs Union Of India
Calcutta High Court · (2022) 09 CAL CK 0022
Drugs And Cosmetics Act, 1940 — Section 17, 18(a)(i), 23(4), 23(4)(ii), 27, 28ACode Of Criminal Procedure, 1973 — Section 202
High Courts06 Sept 2022Dismissed
Sahidul Islam Mondal & Ors Vs State Of West Bengal And Anr.
Calcutta High Court · (2022) 09 CAL CK 0021
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 154(1), 154(3), 155(2), 156(3), 161, 173, 239, 482Indian Penal Code, 1860 — Section 34, 323, 354, 379, 380, 427, 448, 506
High Courts06 Sept 2022Dismissed
Joyita Bandyopadhyay Nee Ganguly Vs State Of West Bengal And Anr
Calcutta High Court · (2022) 09 CAL CK 0020
Code Of Criminal Procedure, 1973 — Section 125, 127, 397, 401, 482Right To Information Act, 2005 — Section 6Evidence Act, 1872 — Section 58
High Courts06 Sept 2022Disposed Of
M/S. Bharati Enterprise & Anr. Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 09 CAL CK 0019
High Courts06 Sept 2022Disposed Of
State Of West Bengal & Ors. Vs Zaharun Sk @ Bibi & Ors.
Calcutta High Court · (2022) 09 CAL CK 0018
Limitation Act, 1963 — Section 5Land Acquisition Act, 1894 — Section 4(1), 6, 12(2)
High Courts06 Sept 2022Disposed Of
Bhola Prasad Sah Vs State Of West Bengal & Others
Calcutta High Court · (2022) 09 CAL CK 0017
Code Of Criminal Procedure, 1973 — Section 438, 439(2)
High Courts05 Sept 2022Dismissed
Commissioner Of CGST And CX, Bolpur Commissionerate Vs M/S. Shyam Steel Industries Limited
Calcutta High Court · (2022) 09 CAL CK 0048
Cenvat Credit Rules, 2004 — Rule 2(a), 2(k), 3, 3(1)(i), 3(1)(vii), 3(7), 4, 14Central Excise Act, 1944 — Section 35GCustoms Tariff Act, 1975 — Section 3