COURT ARCHIVE

Calcutta High Court judgments

64,009 judgments · page 178 of 3,201

High Courts23 Aug 2022Disposed Of

Chandra Rani Gupta Vs Swapan Kumar Gupta And Anr.

Calcutta High Court · (2022) 08 CAL CK 0083

Code Of Criminal Procedure, 1973 — Section 401Protection Of Women From Domestic Violence Act, 2005 — Section 18, 19, 19(f), 20, 20(d), 22, 25(2), 29

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High Courts23 Aug 2022Allowed

Anusua Roy Chowdhury Vs Anjurani Naru

Calcutta High Court · (2022) 08 CAL CK 0082

Code Of Criminal Procedure, 1973 — Section 190, 195, 195(1), 195(1)(b), 200, 255(1), 468, 468(2), 469(1)(a), 482Indian Penal Code, 1860 — Section 211, 406, 420, 427, 448, 500, 504, 506Evidence Act, 1872 — Section 41

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High Courts23 Aug 2022Dismissed

Abdus Salam Mondal Vs State Of West Bengal And Anr.

Calcutta High Court · (2022) 08 CAL CK 0081

Code Of Criminal Procedure, 1973 — Section 156(3), 161, 164, 482Indian Penal Code, 1860 — Section 312, 376, 417, 498AEvidence Act, 1872 — Section 41

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High Courts23 Aug 2022Disposed Of

Debjani Das Vs Shyamapada Jana @ Shyamapada Jana & Anr

Calcutta High Court · (2022) 08 CAL CK 0080

Code Of Criminal Procedure, 1973 — Section 125

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High Courts23 Aug 2022Dismissed

Raj Kumar Rai Vs State Of West Bengal

Calcutta High Court · (2022) 08 CAL CK 0079

Protection Of Children From sexual Offences Act, 2012 — Section 8, 10Code Of Criminal Procedure, 1973 — Section 164, 357, 357(1), 357(3), 421, 421(1), 431Indian Penal Code, 1860 — Section 64, 70, 386, 386(1)

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High Courts23 Aug 2022Allowed

Bidyut Ruidas Vs State Of West Bengal

Calcutta High Court · (2022) 08 CAL CK 0078

Indian Penal Code, 1860 — Section 122, 324, 375, 376, 399, 448, 511Code Of Criminal Procedure, 1973 — Section 313, 428

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High Courts23 Aug 2022Allowed

Dipsikha Chakraborty And Another Vs Arun Kanti Basu And Sabita Basu, Both Deceased, Substituted By Their Heirs And Legal Representatives Samita Bardhan Majumdar And Another

Calcutta High Court · (2022) 08 CAL CK 0077

Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 27West Bengal Land (Regulation of Transfer) Act, 1993 — Section 7, 8, 10, 21Indian Contract Act, 1872 — Section 23

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High Courts22 Aug 2022Dismissed

Tarak Roy & Ors Vs State Of West Bengal & Ors.

Calcutta High Court · (2022) 08 CAL CK 0076

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High Courts22 Aug 2022Dismissed

Keshab Ghosh & Ors. Vs State Of West Bengal

Calcutta High Court · (2022) 08 CAL CK 0075

Indian Penal Code, 1860 — Section 141, 147, 148, 149, 302, 307, 326, 380, 448Code Of Criminal Procedure, 1973 — Section 174, 313

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High Courts22 Aug 2022Disposed Of

Kamlesh Balmiki@Kamalesh Balmiki Vs United India Insurance Company Limited

Calcutta High Court · (2022) 08 CAL CK 0074

Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 304A

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High Courts22 Aug 2022Allowed

Dr. Madhu Jyostna Marjara Vs State Of West Bengal And Another

Calcutta High Court · (2022) 08 CAL CK 0073

Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 251, 256(1), 317

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High Courts18 Aug 2022Dismissed

Eastern Coalfields Limited Vs RREPL-KIPL (JV)

Calcutta High Court · (2022) 08 CAL CK 0056

Arbitration and Conciliation Act, 1996 — Section 2(b), 7, 9, 11, 11(6), 16

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High Courts18 Aug 2022Disposed Of

Bajrang Lal Agarwal Vs Ravi Kant Agarwal

Calcutta High Court · (2022) 08 CAL CK 0055

Code Of Civil Procedure, 1908 — Order 38 Rule 5, Order 12 Rule 6Bengal Money Lenders Act, 1940 — Section 13

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High Courts17 Aug 2022Allowed

Lakshmi Rani Dhar & Ors. Vs Falakata Industries Ltd.

Calcutta High Court · (2022) 08 CAL CK 0063

Limitation Act, 1963 — Article 54, 84Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 3, Order 6 Rule 5(4)Code Of Criminal Procedure, 1973 — Section 144

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High Courts17 Aug 2022Disposed Of

Santanu Basu & Anr. Vs Aparna Basu & Ors.

Calcutta High Court · (2022) 08 CAL CK 0062

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High Courts17 Aug 2022Dismissed

Mina Begum, Proprietor Of M/S. MN Sultana Enterprise Vs Kolkata Port Trust And Others

Calcutta High Court · (2022) 08 CAL CK 0057

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High Courts16 Aug 2022Allowed

Zahid Salim Vs State Of West Bengal & Anr.

Calcutta High Court · (2022) 08 CAL CK 0061

Indian Penal Code, 1860 — Section 376AProtection of Children from Sexual Offences Act, 2012 — Section 6(1)Code Of Criminal Procedure, 1973 — Section 231, 309(I)

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High Courts16 Aug 2022Allowed

Surendra Kumar Sharma Vs Gobinda Chattapadhyay & Anr.

Calcutta High Court · (2022) 08 CAL CK 0060

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High Courts16 Aug 2022Allowed

Sikha Ghosh & Ors. Vs Indian Oil Corporation Ltd. & Ors.

Calcutta High Court · (2022) 08 CAL CK 0059

Limitation Act, 1963 — Article 67Constitution Of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 116

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High Courts16 Aug 2022Dismissed

Kanchan Oil Industries Limited Vs State Of West Bengal & Ors.

Calcutta High Court · (2022) 08 CAL CK 0058

Constitution Of India, 1950 — Article 226

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