COURT ARCHIVE

Calcutta High Court judgments

64,081 judgments · page 1,699 of 3,205

High Courts20 Jan 1976

Sudhir Chandra Mukherjee Vs Additional Commissioner of Commercial Taxes

Calcutta High Court · (1977) 1 ILR (Cal) 290

Bengal Finance (Sales Tax) Act, 1941 — Section 11, 11(2), 13, 14, 15Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 141, 19, 227, 265

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High Courts20 Jan 1976

SUDHIR CH. MUKHERJEE Vs ADDL. COMMISSIONER, COMMERCIAL TAXES, WEST BENGAL, AND OTHERS.

Calcutta High Court · (1976) 5 CTR 273B

Bengal Finance (Sales Tax) Act, 1941 — Section 11(2), 13, 4(2)

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High Courts19 Jan 1976

Commissioner of Wealth Tax Vs Executors to the Estate of Sir E.C. Benthal (Deceased)

Calcutta High Court · (1977) 106 ITR 57

Income Tax Act, 1922 — Section 24BWealth Tax Act, 1957 — Section 14, 19(2), 19A, 2, 3

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High Courts16 Jan 1976Allowed

All India General Transport Corporation Ltd. Vs Raj Kumar Mittal

Calcutta High Court · (1978) 48 CompCas 604

Companies Act, 1956 — Section 434, 434(1)

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High Courts16 Jan 1976Allowed

Ganga Bishan Banshilal Vs Union of India (UOI)

Calcutta High Court · (1978) 1 ILR (Cal) 456

Marine Insurance Act, 1963 — Section 92Transfer of Property Act, 1882 — Section 135A, 135A(2), 135A(3), 6

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High Courts14 Jan 1976

Commissioner of Income Tax Vs Sabitri Chatterjee

Calcutta High Court · (1978) 115 ITR 744

Income Tax Act, 1961 — Section 271, 271(1), 274, 274(2), 275

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High Courts14 Jan 1976Allowed

Mohiddin Molla Vs Jitendranath Karmakar and Others

Calcutta High Court · AIR 1976 Cal 288

Partition Act, 1893 — Section 4

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High Courts14 Jan 1976Dismissed

Superintendent and Remembrancer of Legal Affairs Vs Jaydeb Paul

Calcutta High Court · (1976) 2 ILR (Cal) 1

Criminal Procedure Code, 1973 (CrPC) — Section 245(1)West Bengal Shops and Establishments Act, 1963 — Section 2(2), 21(1)

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High Courts14 Jan 1976

Dhanraj Jain and Others Vs B.K. Biswas and Others

Calcutta High Court · (1976) CriLJ 1297 : 80 CWN 455

Criminal Procedure Code, 1973 (CrPC) — Section 107, 397, 401, 484Penal Code, 1860 (IPC) — Section 120B

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High Courts12 Jan 1976Allowed

Ramendra Nath Ganguly Vs Ashutosh Saha

Calcutta High Court · (1976) 1 CALLT 378 : (1976) 2 ILR (Cal) 474

Constitution of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1956 — Section 17(2), 17(2A)

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High Courts09 Jan 1976Dismissed

Ramchandra Pande Vs The State of West Bengal

Calcutta High Court · AIR 1976 Cal 164

Constitution of India, 1950 — Article 213, 25, 265, 27Ganga Sagar Mela Ordinance, 1975 — Section 3, 4

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High Courts09 Jan 1976

Amar Kumar Naik and Others Vs State of West Bengal and Others

Calcutta High Court · 80 CWN 526

Constitution of India, 1950 — Article 14, 19, 21, 226

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High Courts08 Jan 1976

Basab Basu and Others Vs Bhupatt Ranjan Sen

Calcutta High Court · 80 CWN 429 : 80 CWN 350 : (1976) 1 ILR (Cal) 167

West Bengal Premises Tenancy Act, 1956 — Section 17, 17(1), 17(2), 17(2A)

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High Courts07 Jan 1976

Kishori Lal Lakkar Vs Income Tax Officer, ''A'' Ward and Others

Calcutta High Court · (1978) 113 ITR 282

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 186

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High Courts06 Jan 1976

Commissioner of Income Tax Vs Dhadka Colliery Co. Ltd.

Calcutta High Court · (1979) 117 ITR 874

Income Tax Act, 1961 — Section 72

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High Courts06 Jan 1976

Alipurduar Tea Co. Ltd. Vs Agricultural Income Tax Officer and Others

Calcutta High Court · 80 CWN 404 : (1978) 112 ITR 878

Bengal Agricultural Income Tax Act, 1944 — Section 37, 39Income Tax Rules, 1962 — Rule 8

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High Courts06 Jan 1976

Commissioner of Income Tax Vs Calcutta Motor Dealers Association

Calcutta High Court · (1977) 108 ITR 744

Companies Act, 1956 — Section 26Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 11

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High Courts05 Jan 1976

Jeewanlal (1929) Ltd. Vs Commissioner of Income Tax (Central) and Others

Calcutta High Court · (1978) 1 ILR (Cal) 565 : (1977) 106 ITR 33

Income Tax Act, 1961 — Section 251, 263

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High Courts24 Dec 1975

Jayantibhai G. Patel Vs Union of India and Others

Calcutta High Court · 80 CWN 421

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 359(1)

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High Courts24 Dec 1975Dismissed

Dhunseri Tea and Industries Ltd. Vs The Hanuman Estates Private Ltd.

Calcutta High Court · AIR 1976 Cal 328 : (1976) 2 ILR (Cal) 121

Constitution of India, 1950 — Article 254(2)Income Tax Act, 1961 — Section 226, 226(3)West Bengal Premises Tenancy Act, 1956 — Section 13, 17, 17(1), 17(2), 17(3)

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