High Courts11 Dec 1975
Lakshmi Chand Swaika Vs Income Tax Officer, "B" Ward and Others
Calcutta High Court · (1978) 112 ITR 212
Income Tax Act, 1961 — Section 148, 282(2), 283(2)
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,701 of 3,205
High Courts11 Dec 1975Dismissed
Pramatha Nath Basu Vs S.K. Dutta, S.P. (Investigation) and Others
Calcutta High Court · 80 CWN 209
Constitution of India, 1950 — Article 226
High Courts11 Dec 1975
Commissioner of Income Tax Vs Lionel Edwards (P.) Ltd.
Calcutta High Court · (1977) 108 ITR 412
Income Tax Act, 1922 — Section 23A
High Courts11 Dec 1975
Managing Shebaits of Bhukailash Debutter Estate Vs Wealth Tax Officer, F-Ward and Another
Calcutta High Court · (1977) 106 ITR 904
Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 11(1), 2(15)
High Courts10 Dec 1975Dismissed
Moni Mohan Modak and others Vs Sm. Swarnalata Dasi
Calcutta High Court · AIR 1976 Cal 371 : (1976) 2 ILR (Cal) 138
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 47
High Courts10 Dec 1975Dismissed
Moni Mohan Modak Vs Swarnalata Dasi
Calcutta High Court · AIR 1976 Cal 371 : (1976) 2 ILR (Cal) 138
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 47
High Courts09 Dec 1975Dismissed
Plastics and Machinery Distributors Vs Additional Member, Board of Revenue and Others
Calcutta High Court · (1978) 42 STC 288
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 226, 227
High Courts09 Dec 1975
Dilip Chakraborty and Another Vs Public Prosecutor and Another
Calcutta High Court · (1976) CriLJ 1300 : 81 CWN 125
Evidence Act, 1872 — Section 4, 61, 81Penal Code, 1860 (IPC) — Section 499, 500Press and Registration of Books Act, 1867 — Section 1
High Courts08 Dec 1975
Panchanan Paik Vs State of West Bengal
Calcutta High Court · 80 CWN 296 : (1976) 2 ILR (Cal) 451
Bengal Tenancy Act, 1885 — Section 155Mines Act, 1952 — Section 76West Bengal Land Reforms Act, 1955 — Section 2, 2(12), 33, 50, 51
High Courts08 Dec 1975
Sahasrangsu Sen Vs Brahmaputra Fertilisers and Distributors (Private) Ltd. and Others
Calcutta High Court · 81 CWN 82
Companies Act, 1956 — Section 11, 113(1), 192(4a), 209, 209(4)Evidence Act, 1872 — Section 35
High Courts05 Dec 1975
Metal Distributors Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1978) 115 ITR 608
Income Tax Act, 1961 — Section 147
High Courts05 Dec 1975Allowed
Gour Gopal Dutt and Others Vs Sm. Shantilata Mitra and Others
Calcutta High Court · AIR 1976 Cal 475
Contempt of Courts Act, 1971 — Section 2
High Courts04 Dec 1975Dismissed
Shree Madhusudan Mills Ltd. Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1976 Cal 133 : 80 CWN 273
Calcutta Municipal Act, 1951 — Section 3, 349, 350, 361, 362Constitution of India, 1950 — Article 226
High Courts04 Dec 1975
Dwarka Prosad Mahawar Vs Gopal Das Mahawar and Others
Calcutta High Court · 80 CWN 269
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 108West Bengal Premises Tenancy Act, 1956 — Section 13, 17(2), 17(2A)(b), 17(4)
High Courts04 Dec 1975
Commissioner of Income Tax Vs Luxmi Ideal Investment and Finance Corporation Pvt. Ltd.
Calcutta High Court · (1978) 113 ITR 238
Income Tax Act, 1922 — Section 23A, 33B
High Courts27 Nov 1975
Cachar Plywood Ltd. Vs Income Tax Officer, "A" Ward and Others
Calcutta High Court · (1977) 109 ITR 470
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127
High Courts27 Nov 1975Dismissed
Santimoy Dey Vs Suriya Properties Private Ltd. and Others
Calcutta High Court · AIR 1976 Cal 81 : 80 CWN 168
Limitation Act, 1963 — Section 12(2)
High Courts26 Nov 1975
Shriram Bearings Ltd. Vs Income Tax Officer, ''E'' Ward, Companies District III
Calcutta High Court · (1976) 2 ILR (Cal) 93
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 42, 42(1)Income Tax Act, 1961 — Section 163(1), 195(1), 195(2), 264, 9
High Courts25 Nov 1975Allowed
Prafulla Kumar Bera Vs Basanti Panda
Calcutta High Court · (1976) 1 CALLT 355 : (1976) 1 ILR (Cal) 91
Hindu Succession Act, 1956 — Section 14, 14(1)West Bengal Estates Acquisition Act, 1953 — Section 4, 49, 5, 52, 6West Bengal Estates Acquisition Rules, 1954 — Rule 4
High Courts25 Nov 1975Dismissed
Pandam Tea Co. Ltd. Vs Darjeeling Commercial Co. Ltd.
Calcutta High Court · (1977) 47 CompCas 15 : 80 CWN 172
Companies Act, 1956 — Section 431, 434, 439(1), 439(2)