High Courts04 Feb 1976
Commissioner of Income Tax Vs Provincial Farmers (Pvt.) Ltd.
Calcutta High Court · 81 CWN 1 : (1977) 108 ITR 219
Income Tax Act, 1922 — Section 12BTransfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,698 of 3,205
High Courts04 Feb 1976Dismissed
Sunderlal and Sons Vs Yagendra Nath Singh and Another
Calcutta High Court · AIR 1976 Cal 471
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 136, 12Partnership Act, 1932 — Section 69
High Courts03 Feb 1976
Ananta Singh Vs State
Calcutta High Court · (1976) CriLJ 1609 : 80 CWN 344
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 254Criminal Procedure Code, 1973 (CrPC) — Section 11, 190, 200, 401, 439
High Courts03 Feb 1976
Sri Durga Transport Service Vs Appellate Sub-committee of The State Transport Authority and Others
Calcutta High Court · 81 CWN 625
Constitution of India, 1950 — Article 226
High Courts30 Jan 1976
T.C. Banerjee Vs B.V.S. Rao
Calcutta High Court · AIR 1976 Cal 425 : 80 CWN 325
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20A, Order 5 Rule 20A(1), 27
High Courts30 Jan 1976Dismissed
Sachindra Nath Sarkar and Others Vs Binapani Basu and Others
Calcutta High Court · AIR 1976 Cal 277 : (1976) 1 CALLT 158 : (1976) 1 CompLJ 255 : 80 CWN 289 : (1976) 1 ILR (Cal) 425
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 38, 39West Bengal Estates Acquisition Act, 1953 — Section 52
High Courts30 Jan 1976
Hanuman Estates Pvt. Ltd. Vs Dhanuka Industries Pvt. Ltd.
Calcutta High Court · (1976) 2 ILR (Cal) 578
Civil Procedure Code, 1908 (CPC) — Section 152West Bengal Premises Tenancy Act, 1956 — Section 17(2)
High Courts30 Jan 1976
Grand Smithy Works Vs State of Bihar and Others
Calcutta High Court · 80 CWN 595
Central Sales Tax Act, 1956 — Section 16, 18, 3, 4, 7Constitution of India, 1950 — Article 226, 280(1), 286(1)(b)Penal Code, 1860 (IPC) — Section 21
High Courts29 Jan 1976
Commissioner of Income Tax Vs Cossipore Properties
Calcutta High Court · 80 CWN 571 : (1977) 107 ITR 965
Partnership Act, 1932 — Section 2, 4
High Courts29 Jan 1976
Latika Sharma Sarkar Vs University of Calcutta and Another
Calcutta High Court · 80 CWN 359
Calcutta University Act, 1966 — Section 58(2)
High Courts28 Jan 1976Allowed
Niranjan Modak Vs Lakshmi Narayan Guin and Others
Calcutta High Court · AIR 1976 Cal 322 : (1976) 1 CALLT 217 : (1976) 1 CompLJ 168
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 7West Bengal Premises Tenancy Act, 1956 — Section 13(1), 2
High Courts28 Jan 1976
G.D. Bhattar, Executor to The Estate of Chiman-Lal Bhartia Vs Controller of Estate Duty, West Bengal
Calcutta High Court · 80 CWN 626
Estate Duty Act, 1953 — Section 10, 12, 12(1), 12(1), 2(15)
High Courts28 Jan 1976
Commissioner of Income Tax Vs National Cement Mines and Industries Ltd.
Calcutta High Court · (1977) 109 ITR 739
Income Tax Act, 1922 — Section 10(2)
High Courts27 Jan 1976
The Asiatic Oxygen and Acetylene Company and Others Vs The State and Others
Calcutta High Court · (1976) CriLJ 1596 : 80 CWN 378
COMPANIES ACT, 1956 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 192, 200, 202Income Tax Act, 1961 — Section 2, 275A, 276, 276A, 276B
High Courts27 Jan 1976Dismissed
Shiva Prasad Agarwal Vs Semiconductors Ltd.
Calcutta High Court · AIR 1976 Cal 63
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts27 Jan 1976
Shyam Sundar Jalan and Another and Asiatic Oxygen and Acetylene Co. Ltd. and Others Vs State and Others
Calcutta High Court · (1977) 47 CompCas 61 : (1977) 106 ITR 275
Companies Act, 1956 — Section 2(24)Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Income Tax Act, 1961 — Section 2(20), 2(35), 276, 276B, 276D
High Courts22 Jan 1976
Chandra Kanto Mahato Vs Banka Behari Mahato and Others
Calcutta High Court · AIR 1976 Cal 215
Bengal Money Lenders Act, 1940 — Section 2(9), 38Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts21 Jan 1976
Jitendra Nath Ghosh and Another Vs The State
Calcutta High Court · (1976) CriLJ 1296
Criminal Procedure Code, 1973 (CrPC) — Section 173Foreigners Act, 1946 — Section 13, 14
High Courts20 Jan 1976
Sudhir Ch. Mukherjee Vs Additional Commissioner, Commercial Taxes and Others
Calcutta High Court · (1976) 1 CALLT 368 : (1976) 37 STC 554
Central Sales Tax Act, 1956 — Section 6Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 141, 19, 227, 265
High Courts20 Jan 1976Dismissed
Saktipada Mandal and Others Vs Collector, District Hooghly and Others
Calcutta High Court · AIR 1976 Cal 282
West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3