High Courts16 Jan 1978
A.K. Dutta Vs Union of India (UOI) and Others
Calcutta High Court · 82 CWN 539 : (1978) 2 LLJ 337
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,661 of 3,205
High Courts16 Jan 1978
Union of India (UOI) Vs Sikri and Sons
Calcutta High Court · 82 CWN 519 : (1978) 112 ITR 529
Income Tax Act, 1961 — Section 207, 209, 210, 211, 211(2)
High Courts16 Jan 1978
Commissioner of Wealth Tax Vs Aditya Vikram Birla
Calcutta High Court · (1978) 114 ITR 711
High Courts13 Jan 1978Allowed
Indo-Swiss Trading Co. and Others Vs Ghatal Steam Navigation Co. and Others
Calcutta High Court · 82 CWN 419
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 2 Rule 2(3), Order 23 Rule 1, Order 23 Rule 1(3)
High Courts13 Jan 1978
Commissioner of Income Tax (Central) Vs Soorajmul Nagarmall
Calcutta High Court · (1978) 115 ITR 514
Income Tax Act, 1922 — Section 10(1), 14(2), 24(1)
High Courts13 Jan 1978
Commissioner of Income Tax Vs Rajasthan Investment Co. (P.) Ltd.
Calcutta High Court · (1978) 113 ITR 294
Income Tax Act, 1961 — Section 145
High Courts13 Jan 1978
Balaram Ojha Vs Star Trading Co.
Calcutta High Court · 82 CWN 598
Civil Procedure Code, 1908 (CPC) — Section 105, 151
High Courts13 Jan 1978
Hirak Kumar Ghosh Vs Jitendra Kumar Mansata and Others
Calcutta High Court · 82 CWN 309
Criminal Procedure Code, 1973 (CrPC) — Section 302, 482Penal Code, 1860 (IPC) — Section 427, 430
High Courts13 Jan 1978Dismissed
State of West Bengal Vs Jatindra Nath Roy
Calcutta High Court · (1978) 1 CALLT 235 : 82 CWN 311 : (1978) 1 ILR (Cal) 461
Constitution of India, 1950 — Article 311, 311(2)Government of India Act, 1935 — Section 241Police Act, 1861 — Section 1, 2, 3, 7
High Courts13 Jan 1978
Commissioner of Income Tax (Central) Vs Shyamlal Bhuwalka
Calcutta High Court · (1978) 113 ITR 127
Income Tax Act, 1922 — Section 16, 16(1)
High Courts12 Jan 1978
Commissioner of Income Tax and Super Profits Tax Vs Eyre Smelting Pvt. Ltd.
Calcutta High Court · (1979) 118 ITR 857
High Courts11 Jan 1978
S.R. Misra Vs Md. Aminuddin and Another
Calcutta High Court · 83 CWN 93
Criminal Procedure Code, 1973 (CrPC) — Section 205, 397, 397(2), 482Penal Code, 1860 (IPC) — Section 420
High Courts11 Jan 1978
Hiralal Goenka Vs P. Lander and Another
Calcutta High Court · 82 CWN 632
Criminal Procedure Code, 1973 (CrPC) — Section 247West Bengal Premises Tenancy Act, 1956 — Section 31
High Courts10 Jan 1978
Superintendent and Remembrancer of Legal Affairs Vs Nasima Ranga Rao
Calcutta High Court · (1978) CriLJ 1830
Criminal Procedure Code, 1973 (CrPC) — Section 167, 397, 399Penal Code, 1860 (IPC) — Section 294, 304A
High Courts10 Jan 1978
Prafulla Kr. Dutt Vs Ajit Kr. Datta and Another
Calcutta High Court · (1978) CriLJ 316
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 113, 116
High Courts10 Jan 1978Allowed
Tarapada Roy and Others Vs State of West Bengal and Others
Calcutta High Court · 82 CWN 331
West Bengal Estates Acquisition Act, 1953 — Section 6
High Courts06 Jan 1978Allowed
Sukumar Banerjee Vs Chairman, Cal. Improvement Trust and Others
Calcutta High Court · 82 CWN 392
Constitution of India, 1950 — Article 226, 32Specific Relief Act, 1963 — Section 9West Bengal Government Premises (Tenancy Regulation) Act, 1976 — Section 3
High Courts05 Jan 1978
Balaram Ojha Vs Star Trading and Investment Ltd.
Calcutta High Court · AIR 1978 Cal 160 : (1978) 1 ILR (Cal) 260
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 41 Rule 11, Order 41 Rule 27, Order 43 Rule 1, 105(2)
High Courts05 Jan 1978Allowed
Nemai Chandra Sadhukhan Vs Chhatrapati Sadhukhan
Calcutta High Court · 82 CWN 283
Provincial Insolvency Act, 1920 — Section 13, 20, 6, 9
High Courts05 Jan 1978Dismissed
Samarendra Jana Vs Basanta Kumar Shit
Calcutta High Court · 82 CWN 530
Civil Procedure Code, 1908 (CPC) — Section 99West Bengal Land Reforms Act, 1955 — Section 5(5), 50, 50(a), 8