High Courts12 Dec 1977Dismissed

State of West Bengal Vs Manindra Nath Roy

Calcutta High Court · (1977) 2 ILR (Cal) 593

West Bengal Agricultural Produce Marketing (Regulation) Act, 1972 — Section 10, 11, 13, 17, 2(1)West Bengal Market Regulation Act, 1970 — Section 39, 39(2)