High Courts07 Feb 1978Dismissed
Sanjay Trading Company Vs Dal Chemical N.V. and Others
Calcutta High Court · AIR 1978 Cal 397
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,659 of 3,205
High Courts06 Feb 1978
Ondal Investments Co. Ltd. Vs Commissioner of Income Tax Commissioner of Income Tax Vs Ondal Investments Co. Ltd.
Calcutta High Court · (1979) 116 ITR 143
Income Tax Act, 1961 — Section 256(2)
High Courts06 Feb 1978Dismissed
Gosto Behari Roy Vs Ramesh Chandra Das
Calcutta High Court · AIR 1978 Cal 235 : 82 CWN 617 : (1978) 1 ILR (Cal) 317
Contract Act, 1872 — Section 19Transfer of Property Act, 1882 — Section 111
High Courts06 Feb 1978Allowed
Anil Bandhu Sen Vs Smt. Nagendra Bala Debi
Calcutta High Court · AIR 1978 Cal 232
West Bengal Premises Tenancy Act, 1956 — Section 22(1)
High Courts03 Feb 1978
Ritz Continental Hotels Ltd. Vs Commissioner of Income Tax, Central-II
Calcutta High Court · (1978) 114 ITR 554
Income Tax Act, 1961 — Section 36(1)
High Courts02 Feb 1978
Dhirendra Ch. Bhowmick Vs The State
Calcutta High Court · (1978) CriLJ 637
Criminal Procedure Code, 1973 (CrPC) — Section 177, 181Essential Commodities Act, 1955 — Section 7
High Courts02 Feb 1978Dismissed
Narayan Ch. Saha Vs Jiban Ballav Addya
Calcutta High Court · (1978) 02 CAL CK 0045
Calcutta Thika Tenancy Act, 1949 — Section 27, 3, 6Constitution of India, 1950 — Article 227
High Courts02 Feb 1978
Union of India (UOI) Vs Shamlal Dey and Others
Calcutta High Court · (1978) 2 ELT 523
Constitution of India, 1950 — Article 20(2)Customs Act, 1962 — Section 128, 131Evidence Act, 1872 — Section 13
High Courts02 Feb 1978
Commissioner of Income Tax Vs Indian Standard Wagon Co. Ltd.
Calcutta High Court · (1979) 116 ITR 539
Companies (Profits) Surtax Act, 1964 — Rule 1
High Courts01 Feb 1978
Commissioner of Income Tax, Central Vs Indo-Burma Petroleum Co. Ltd.
Calcutta High Court · (1978) 112 ITR 755
Income Tax Act, 1961 — Section 32, 41(2)
High Courts01 Feb 1978
Commissioner of Income Tax Vs Champlal Jain
Calcutta High Court · (1978) 112 ITR 809
Income Tax Act, 1961 — Section 271(1)
High Courts01 Feb 1978
Apeejay (Private) Limited Vs Commissioner of Income Tax (Central)
Calcutta High Court · (1978) 114 ITR 544
Income Tax Act, 1961 — Section 28, 37(1), 43(5)
High Courts31 Jan 1978
Sm. Jharna Ghosal Vs Satyendra Prosad Dhar
Calcutta High Court · AIR 1978 Cal 274 : (1978) 1 CompLJ 193 : 82 CWN 335 : (1978) 1 ILR (Cal) 272
Civil Procedure Code Amendment Act, 1975 — Section 115Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 96West Bengal Estates Acquisition Act, 1953 — Section 57B
High Courts31 Jan 1978
Shiv Prasad Sharma Vs Union of India and Others
Calcutta High Court · (1978) 01 CAL CK 0043
Constitution of India, 1950 — Article 226, 311
High Courts31 Jan 1978
Commissioner of Income Tax Vs H.V. Yazdi
Calcutta High Court · (1978) 114 ITR 14
Income Tax Act, 1961 — Section 10(13A), 15, 16, 17Income Tax Rules, 1962 — Rule 2A
High Courts31 Jan 1978
Commissioner of Income Tax Vs Panchanan Das
Calcutta High Court · (1979) 116 ITR 272
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 9Income Tax Act, 1961 — Section 269A, 269D(1), 269F(6), 269G, 269H
High Courts30 Jan 1978
Commissioner of Income Tax (Central) Vs Rohtas Industries Ltd.
Calcutta High Court · (1979) 120 ITR 110
Income Tax Act, 1922 — Section 10(2), 15C, 15C(6)
High Courts30 Jan 1978Dismissed
State of West Bengal Vs Nimai Chand Kundu
Calcutta High Court · AIR 1978 Cal 347 : 82 CWN 963
Bengal Tenancy Act, 1885 — Section 26F, 59, 60, 61, 61(1)Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 54
High Courts30 Jan 1978Dismissed
Sadhan Ch. Koley and Others Vs Dulal Bibi and Others
Calcutta High Court · AIR 1978 Cal 269 : 82 CWN 416 : (1978) 1 ILR (Cal) 170
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9West Bengal Restoration of Alienated Land Act, 1973 — Section 4, 4(1)West Bengal Restoration of Alienated Land Rules, 1973 — Rule 3(1)