High Courts27 Feb 1978
Kesoram Industries and Cotton Mills Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 115 ITR 143
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,657 of 3,205
High Courts27 Feb 1978
Union of India (UOI) Vs Raj Kumari Narendra Kumari
Calcutta High Court · (1978) 1 ILR (Cal) 203 : (1978) 113 ITR 299
Income Tax Act, 1961 — Section 221(1), 222, 229
High Courts24 Feb 1978
Prafulla Kumar Ghosh Vs The State
Calcutta High Court · (1978) CriLJ 1497
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 209, 406, 467, 484
High Courts24 Feb 1978
Waldies Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 115 ITR 286
Companies (Profits) Surtax Act, 1964 — Section 13Income Tax Act, 1961 — Section 147
High Courts24 Feb 1978Dismissed
Chintamoni Mondal Vs State of West Bengal and Others
Calcutta High Court · 82 CWN 578
Criminal Procedure Code, 1973 (CrPC) — Section 161, 333Penal Code, 1860 (IPC) — Section 143, 147, 148, 342, 380
High Courts23 Feb 1978
Commissioner of Income Tax (Central) Vs Assam Co. Ltd.
Calcutta High Court · (1980) 124 ITR 711
Finance Act, 1946 — Section 11, 11(11), 11(14)General Clauses Act, 1897 — Section 8
High Courts23 Feb 1978
Sangam Vs Commissioner of Income Tax
Calcutta High Court · (1979) 118 ITR 601
Income Tax Act, 1961 — Section 251, 256(1)
High Courts23 Feb 1978
Commissioner of Income Tax Vs Health and Co. (Calcutta) P. Ltd.
Calcutta High Court · (1978) 114 ITR 605
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1)
High Courts22 Feb 1978
Commissioner of Income Tax (Central) Vs Rohtas Industries Ltd.
Calcutta High Court · (1978) 112 ITR 798
Income Tax Act, 1961 — Section 147, 256(1)
High Courts22 Feb 1978
Commissioner of Income Tax Vs De Luxe Film Distributors Ltd.
Calcutta High Court · (1978) 114 ITR 434
Income Tax Act, 1922 — Section 10(2), 66(1)
High Courts21 Feb 1978
Commissioner of Income Tax Vs Bhikraj Jaipuria
Calcutta High Court · (1979) 119 ITR 883
Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1961 — Section 256(2)
High Courts21 Feb 1978
S.B. (House and Land) Pvt. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 119 ITR 785
Income Tax Act, 1961 — Section 147, 22
High Courts20 Feb 1978
Commissioner of Income Tax and Super Profit Tax Vs Indian Standard Wagon Co.
Calcutta High Court · 82 CWN 669
High Courts18 Feb 1978
Maheshwar Thakur Vs Union of India (UOI) and Others
Calcutta High Court · (1978) 2 LLJ 379
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts17 Feb 1978Dismissed
In Re. Archana Guha
Calcutta High Court · 82 CWN 586
Bengal General Clauses Act, 1899 — Section 10Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 484(1)General Clauses Act, 1897 — Section 8
High Courts17 Feb 1978
Commissioner of Income Tax/Super Profits Tax Vs Indian Standard Wagon Co. Ltd.
Calcutta High Court · (1978) 1 CALLT 72 : 82 CWN 669 : (1979) 118 ITR 623
High Courts16 Feb 1978Dismissed
The Assistant Superintendent of Sales Tax and Another Vs Sunil Kumar Roy
Calcutta High Court · (1978) 42 STC 367
Central Sales Tax Act, 1956 — Section 13, 9Constitution of India, 1950 — Article 226
High Courts16 Feb 1978
Mahamaya Dassi Vs Commissioner of Income Tax
Calcutta High Court · (1980) 126 ITR 748
Income Tax Act, 1961 — Section 161, 164, 168, 256, 26Succession Act, 1925 — Section 247
High Courts15 Feb 1978
Rameshwarlal Lohariwalla Vs Commissioner of Income Tax
Calcutta High Court · (1980) 126 ITR 209
Income Tax Act, 1961 — Section 64
High Courts15 Feb 1978
Commissioner of Income Tax Vs Karnani Industrial Bank Ltd.
Calcutta High Court · (1978) 113 ITR 380
Income Tax Act, 1922 — Section 18A(6), 29, 35