High Courts29 Nov 2022Dismissed
West Bengal State Electricity Distribution Company Limited Vs Paul High Care Chemical Pvt. Ltd. And Others
Calcutta High Court · (2022) 11 CAL CK 0098
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 164 of 3,201
High Courts29 Nov 2022Disposed Of
M/S. Prabhu Poly Pipes Limited Vs West Bengal State Electricity Distribution Company Limited And Others
Calcutta High Court · (2022) 11 CAL CK 0097
Electricity Act, 2003 — Section 56, 56(1), 56(2)Limitation Act, 1963 — Section 17(1)(c)
High Courts29 Nov 2022Dismissed
Mani Das Vs State Of West Bengal
Calcutta High Court · (2022) 11 CAL CK 0096
Indian Penal Code, 1860 — Section 34, 201, 302, 363Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts28 Nov 2022Dismissed
Ankur Manna Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 11 CAL CK 0115
Constitution Of India, 1950 — Article 14, 16(1), 21, 226Rights of Persons with Disabilities Act, 2016 — Section 2(c), 2(h), 2(o), 2(r), 2(s), 2(t), 2(y), 2(zc), 3, 3(2)(c), 3(2)(h), 3(2)(o), 12(3), 16, 20, 32
High Courts28 Nov 2022Disposed Of
Pradip Das Vs Syannasi Prasad Roy
Calcutta High Court · (2022) 11 CAL CK 0107
West Bengal Premises Tenancy Act, 1956 — Section 7(1), 7(2)Limitation Act, 1963 — Section 5
High Courts28 Nov 2022Disposed Of
Vijai Shree Private Limited. Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 11 CAL CK 0106
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts28 Nov 2022Dismissed
Raju Mishra & Ors. Vs Union Of India & Ors.
Calcutta High Court · (2022) 11 CAL CK 0105
Constitution Of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)
High Courts28 Nov 2022Disposed Of
Kamrujjaman Sarkar @ Kama @ Kamrul Vs State Of West Bengal
Calcutta High Court · (2022) 11 CAL CK 0104
Indian Penal Code, 1860 — Section 302, 376A, 448Code Of Criminal Procedure, 1973 — Section 161, 164, 313Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts28 Nov 2022Allowed
Naba Kumar Das Vs Abdus Sabur & Anr
Calcutta High Court · (2022) 11 CAL CK 0103
Negotiable Instruments Act, 1881 — Section 20, 87, 138, 139Evidence Act, 1872 — Section 45, 73
High Courts28 Nov 2022Disposed Of
M/S Nik Nish Retail Ltd. & Anr. Vs Assistant Director, Enforcement Directorate, Govt. Of India & Ors.
Calcutta High Court · (2022) 11 CAL CK 0102
Prevention of Corruption Act, 1988 — Section 13Indian Penal Code, 1860 — Section 120B, 409, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts25 Nov 2022Dismissed
Debasish Chowdhury Vs State Of West Bengal
Calcutta High Court · (2022) 11 CAL CK 0085
Indian Penal Code, 1860 — Section 302, 307, 326Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts25 Nov 2022Allowed
Nitai Das Vs State Of West Bengal
Calcutta High Court · (2022) 11 CAL CK 0084
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 164, 313, 437A
High Courts25 Nov 2022Allowed
Rogina Bibi @ Rezina Bibi @ Bibi Rejina Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 11 CAL CK 0083
Indian Penal Code, 1860 — Section 34, 394, 411, 448, 506Code Of Criminal Procedure, 1973 — Section 437, 451, 452, 457
High Courts25 Nov 2022Disposed Of
Asraful Hoque & Anr. Vs Sankar Das & Ors.
Calcutta High Court · (2022) 11 CAL CK 0082
Code Of Civil Procedure, 1908 — Order 41 Rule 17Limitation Act, 1963 — Section 5
High Courts24 Nov 2022Allowed
Monmohan Harlalka Vs Additional Assistant Director, Directorate General Of GST Intelligence & Ors.
Calcutta High Court · (2022) 11 CAL CK 0091
High Courts24 Nov 2022
Amal Kumar Ghosh. Vs Union Of India & Ors.
Calcutta High Court · (2022) 11 CAL CK 0090
High Courts24 Nov 2022Dismissed
Gayatri Adak Since Deceased Represented By Legal Heirs, Badan Chandra Adak & Ors. Vs Sovan Banerjee
Calcutta High Court · (2022) 11 CAL CK 0089
Code Of Civil Procedure, 1908 — Section 107, Order 6 Rule 17West Bengal Premises Tenancy Act, 1956 — Section 13K, 13J
High Courts24 Nov 2022Dismissed
Badan Chandra Adak Vs Sovan Banerjee
Calcutta High Court · (2022) 11 CAL CK 0088
Code Of Civil Procedure, 1908 — Section 107, Order 6 Rule 17West Bengal Premises Tenancy Act, 1956 — Section 13K, 13J
High Courts24 Nov 2022Dismissed
M/S. Kolkata Bricks Pvt. Ltd. Vs Additional Commissioner, Central Tax, CGST & CX, Kolkata North Commissionerate & Ors.
Calcutta High Court · (2022) 11 CAL CK 0086
High Courts24 Nov 2022Allowed
Biprajit Sinha Roy Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 11 CAL CK 0081
Indian Penal Code, 1860 — Section 34, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 320Special Marriage Act, 1954 — Section 27