High Courts21 Nov 2022Allowed
M/S. Anupriya Agro Industry Vs West Bengal State Electricity Distribution Company Limited And Others
Calcutta High Court · (2022) 11 CAL CK 0093
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 166 of 3,201
High Courts21 Nov 2022Disposed Of
Prajnaparamita Bhowmik Vs State Of West Bengal & Ors
Calcutta High Court · (2022) 11 CAL CK 0092
High Courts18 Nov 2022Disposed Of
Nurjahan Khatoon And Others Vs Cholamandalam Ms General Insurance Company Limited & Another
Calcutta High Court · (2022) 11 CAL CK 0058
Motor Vehicles Act, 1988 — Section 166
High Courts18 Nov 2022Disposed Of
Prabhabati Devi & Anr. Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 11 CAL CK 0057
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 378, 401(3), 470, 482Negotiable Instruments Act, 1881 — Section 138, 141
High Courts18 Nov 2022Allowed
Swapan Sarkar Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 11 CAL CK 0056
Indian Penal Code, 1860 — Section 354, 376, 441, 448, 511Code Of Criminal Procedure, 1973 — Section 448
High Courts18 Nov 2022Disposed Of
Dipali Jana On Behalf Of Injured Ramapada Jana Vs United India Insurance Company Limited & Another
Calcutta High Court · (2022) 11 CAL CK 0055
Motor Vehicles Act, 1988 — Section 166
High Courts17 Nov 2022Disposed Of
Aveek Sarkar & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 11 CAL CK 0062
Indian Penal Code, 1860 — Section 34, 44, 499, 500, 501Code Of Criminal Procedure, 1973 — Section 200, 482
High Courts17 Nov 2022Disposed Of
M/S Arcelormittal Nippon Steel India Limited Vs M/S. Odisha Slurry Pipeline Infrastructure Ltd. & Ors.
Calcutta High Court · (2022) 11 CAL CK 0061
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1, Order 4 Rule 3, Order 11 Rule 4Commercial Courts Act, 2015 — Section 8, 12A
High Courts17 Nov 2022Allowed
Ordnance Factories Permanent Workers Union & Ors. Vs Union Of India & Ors.
Calcutta High Court · (2022) 11 CAL CK 0060
Industrial Disputes (Central) Rules, 1957 — Rule 9Trade Unions Act, 1926 — Section 28
High Courts17 Nov 2022
Satyajit Ray Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 11 CAL CK 0059
Constitution Of India, 1950 — Article 19, 19(1)(a), 19(2), 21, 226Indian Penal Code, 1860 — Section 427, 499, 500, 506Code Of Criminal Procedure, 1973 — Section 199, 202, 482, 499
High Courts16 Nov 2022Dismissed
Supriya Sarkar Vs State Of West Bengal And Others
Calcutta High Court · (2022) 11 CAL CK 0039
Constitution Of India, 1950 — Article 227Bengal Medical Act, 1914 — Section 17, 25, 26, 26(1), 33
High Courts16 Nov 2022Disposed Of
Kalyan Krishna Nandi Vs Nita Nandi (Mani) & Anr.
Calcutta High Court · (2022) 11 CAL CK 0038
Indian Penal Code, 1860 — Section 34, 406, 498A, 506
High Courts16 Nov 2022Allowed
Rajendra Kumar Rathi & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 11 CAL CK 0037
Indian Penal Code, 1860 — Section 120B, 419, 420, 451, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 144(2), 200, 320
High Courts15 Nov 2022
Joydip Raha Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 11 CAL CK 0047
Code Of Criminal Procedure, 1973 — Section 125, 125(3)Hindu Marriage Act, 1955 — Section 24
High Courts15 Nov 2022Disposed Of
Raja Chandra Garg & Ors. Vs State Of West Bengal & Anr
Calcutta High Court · (2022) 11 CAL CK 0046
Code Of Criminal Procedure, 1973 — Section 205, 245(3)
High Courts15 Nov 2022
National Insurance Company Limited Vs Smriti Kana Saha & Ors.
Calcutta High Court · (2022) 11 CAL CK 0045
Motor Vehicles Act, 1988 — Section 166
High Courts15 Nov 2022Disposed Of
Raja Chatterjee Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 11 CAL CK 0044
Indian Penal Code, 1860 — Section 226Indian Penal Code, 1860 — Section 120A, 120B, 425, 430Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 202, 204, 397(2), 482
High Courts15 Nov 2022Allowed
Mohar Daschaudhuri. Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 11 CAL CK 0043
Indian Penal Code, 1860 — Section 500, 501Code Of Criminal Procedure, 1973 — Section 200, 202, 320, 482
High Courts15 Nov 2022Dismissed
Niranjan Kundu Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 11 CAL CK 0042
Constitution Of India, 1950 — Article 22West Bengal Excise (Selection of New Sites and Grant of License for Retail Sale of Liquor and Certain Other Intoxicants) Rules, 2003 — Rule 4(h), 9(1), 9(c), 9(1)(c), 9(1)(d)Calcutta Suburban Police Act, 1866 — Section 19
High Courts15 Nov 2022Dismissed
Buddha Pradhan Vs State Of West Bengal
Calcutta High Court · (2022) 11 CAL CK 0041
Indian Penal Code, 1860 — Section 302, 307, 326Code Of Criminal Procedure, 1973 — Section 428, 433A