COURT ARCHIVE

Calcutta High Court judgments

64,008 judgments · page 163 of 3,201

High Courts05 Dec 2022Allowed

Union Of India & Anr. Vs Railway Contractor Labour Union (West Bengal) & Ors

Calcutta High Court · (2022) 12 CAL CK 0018

Constitution Of India, 1950 — Article 226Contract Labours (Regulation & Abolition) Act, 1970 — Section 2(a), 10, 10(1)

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High Courts05 Dec 2022

M/S. United Paint Industries. Vs State Of West Bengal & Ors

Calcutta High Court · (2022) 12 CAL CK 0017

Industrial Disputes Act, 1947 — Section 17B

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High Courts05 Dec 2022Allowed

Shiv Siddhant Narayan Kaul Vs Inslovency And Bankruptcy Board Of India

Calcutta High Court · (2022) 12 CAL CK 0016

Indian Penal Code, 1860 — Section 120B, 409, 420Code Of Criminal Procedure, 1973 — Section 205, 317Insolvency and Bankruptcy Code, 2016 — Section 19(1), 34(3), 70(1)(b), 236

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High Courts02 Dec 2022

Manish Gupta Vs State Of West Bengal

Calcutta High Court · (2022) 12 CAL CK 0084

Indian Penal Code, 1860 — Section 120B, 361, 362, 363, 366A, 375, 376, 376(2)(n), 506Code Of Criminal Procedure, 1973 — Section 161, 164, 207, 428, 482Prevention Of Children from Sexual Offences Act, 2012 — Section 2(1)(d), 3, 5, 6, 7, 17, 29

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High Courts02 Dec 2022Dismissed

Raja Goswami Vs State Of West Bengal

Calcutta High Court · (2022) 12 CAL CK 0008

Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 25(i)(a), 27(i)Code Of Criminal Procedure, 1973 — Section 313

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High Courts02 Dec 2022Disposed Of

Rafik Sekh Vs State Of West Bengal & Ors.

Calcutta High Court · (2022) 12 CAL CK 0007

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High Courts02 Dec 2022Disposed Of

Rupsuna Bibi &Ors Vs New India Assurance Company Limited & Ors.

Calcutta High Court · (2022) 12 CAL CK 0006

Motor Vehicles Act, 1988 — Section 128, 166

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High Courts01 Dec 2022Disposed Of

Banasri Banerjee Alias Banasree Banerjee And Another Vs New India Assurance Company Limited & Another

Calcutta High Court · (2022) 12 CAL CK 0005

Constitution Of India, 1950 — Article 141, 142Motor Vehicles Act, 1988 — Section 166, 173

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High Courts01 Dec 2022Dismissed

Cholamandalam Ms General Insurance Company Limited Vs Ratnamaya Rai & Others

Calcutta High Court · (2022) 12 CAL CK 0004

Motor Vehicles Act, 1988 — Section 166, 170

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High Courts01 Dec 2022Allowed

Aninda Biswas Vs Sananda Biswas Nee De & Anr.

Calcutta High Court · (2022) 12 CAL CK 0003

Code Of Criminal Procedure, 1973 — Section 320, 482

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High Courts01 Dec 2022Allowed

Pranati Mandal Vs Unique Creation

Calcutta High Court · (2022) 12 CAL CK 0002

Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Specific Relief Act, 1963 — Section 31, 34West Bengal Court fees Act, 1970 — Section 7(iv)(b)

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High Courts01 Dec 2022Disposed Of

Parna Roy Shah & Anr. Vs Mahendralal Shah & Ors.

Calcutta High Court · (2022) 12 CAL CK 0001

Code Of Civil Procedure, 1908 — Section 151

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High Courts30 Nov 2022Allowed

Shubhendu Mandal Vs State Of West Bengal & Anr.

Calcutta High Court · (2022) 11 CAL CK 0111

Constitution Of India, 1950 — Article 226Immoral Trafficking (Prevention) Act, 1956 — Section 3, 4, 5, 6, 7Code Of Criminal Procedure, 1973 — Section 482

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High Courts30 Nov 2022Dismissed

Sabita Nandy Vs Bidhannagar Municipal Corporation & Ors.

Calcutta High Court · (2022) 11 CAL CK 0110

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 3, Order 23 Rule 4West Bengal Municipal Act, 1993 — Section 218

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High Courts30 Nov 2022

Sujoy Mondal & Anr. Vs State Of West Bengal

Calcutta High Court · (2022) 11 CAL CK 0109

Indian Penal Code, 1860 — Section 489B, 489CEvidence Act, 1872 — Section 17, 25, 26, 27, 154

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High Courts30 Nov 2022Allowed

Samaresh Biswas Vs State Of West Bengal

Calcutta High Court · (2022) 11 CAL CK 0108

Indian Penal Code, 1860 — Section 300(4), 302, 304II, 306, 307, 326Code Of Criminal Procedure, 1973 — Section 164, 207, 313, 437A, 464

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High Courts29 Nov 2022Dismissed

Archana Chakraborty Vs State Of West Bengal & Ors.

Calcutta High Court · (2022) 11 CAL CK 0101

Constitution Of India, 1950 — Article 226, 311(2)

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High Courts29 Nov 2022Allowed

M/S Hytone Merchants Pvt. Ltd. & Ors. Vs Asit Das

Calcutta High Court · (2022) 11 CAL CK 0100

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 323, 341, 406, 420, 506Code Of Criminal Procedure, 1973 — Section 94, 200, 482

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High Courts29 Nov 2022Allowed

Narayan Pradhan & Anr. Vs State Of West Bengal

Calcutta High Court · (2022) 11 CAL CK 0099

Indian Penal Code, 1860 — Section 171FCode Of Criminal Procedure, 1973 — Section 155, 155(2), 155(3), 251, 258, 482West Bengal Municipality Act, 1993 — Section 121

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High Courts29 Nov 2022Dismissed

West Bengal State Electricity Distribution Company Limited Vs Paul High Care Chemical Pvt. Ltd. And Others

Calcutta High Court · (2022) 11 CAL CK 0098

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