High Courts23 Mar 1979Dismissed
Md. Nissar Vs Md. Anis and Others
Calcutta High Court · 83 CWN 601
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13West Bengal Premises Tenancy Act, 1956 — Section 17(4)
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,631 of 3,205
High Courts23 Mar 1979
Sitaram Saraogi Vs Kanchan Oil Industries Pvt. Ltd.
Calcutta High Court · 83 CWN 628
Arbitration Act, 1940 — Section 30, 33
High Courts20 Mar 1979
Abhimanyu Kumar Roy Vs Nanak Ram Agarwalla Ors.
Calcutta High Court · (1979) CriLJ 1103
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 296, 397
High Courts20 Mar 1979
Tinkari Mondal and Others Vs Block Development Officer, Joynagar-1 and Others
Calcutta High Court · AIR 1980 Cal 7 : 83 CWN 738
Constitution of India, 1950 — Article 14, 298
High Courts20 Mar 1979Allowed
Durjadhan Ray Vs The State
Calcutta High Court · 84 CWN 143
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Essential Commodities Act, 1955 — Section 7(1)(a)(ii)
High Courts19 Mar 1979Dismissed
Indian Cable Company Ltd. Vs Plastic Products Engineering Company and Another
Calcutta High Court · AIR 1979 Cal 370
Contract Act, 1872 — Section 124
High Courts16 Mar 1979
ASST. CONTROLLER OF ESTATE DUTY, "A" WARD, AND OTHERS Vs ASHOK SINGH.
Calcutta High Court · (1980) 124 ITR 587
Estate Duty Act, 1953 — Section 56, 58(2), 59, 73A
High Courts15 Mar 1979
Titagarh Jute Factory Co. Limited Vs Sriram Tiwari
Calcutta High Court · (1979) 1 LLJ 495
Civil Procedure Code, 1908 (CPC) — Section 115, 9Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 2, 2A
High Courts15 Mar 1979
Saranan Mondal and Another Vs Bejoy Bhushan Ghosh
Calcutta High Court · AIR 1979 Cal 174
West Bengal Land Reforms Act, 1955 — Section 2(6), 8, 8(1)
High Courts14 Mar 1979
State of W.B. Vs Dwijendra Chandra Sen
Calcutta High Court · AIR 1979 Cal 182
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Land Acquisition Act, 1894 — Section 18, 53
High Courts14 Mar 1979
Jugal Kishore Popli and Others Vs The State of West Bengal
Calcutta High Court · (1979) 44 STC 283
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473
High Courts14 Mar 1979Allowed
Baidyanath Dey Vs Prafulla Kumar Bose
Calcutta High Court · 83 CWN 621
Evidence Act, 1872 — Section 58
High Courts14 Mar 1979
Satyendra Chunder Ghose Vs Wealth Tax Officer and Others
Calcutta High Court · (1980) 126 ITR 102
Wealth Tax Act, 1957 — Section 16A, 17
High Courts12 Mar 1979
Monimala Bose and Others Vs Bhusan Mondal
Calcutta High Court · 83 CWN 712
West Bengal Land Reforms Act, 1955 — Section 16A, 17, 18, 18(1), 19
High Courts12 Mar 1979Allowed
Indo Burma Forest Syndicate Vs Nitai Charan Haldar
Calcutta High Court · AIR 1979 Cal 219
Calcutta Thika Tenancy Act, 1949 — Section 30
High Courts09 Mar 1979
Commissioner of Income Tax (Central) Vs Coochbehar Trading Co. Pvt. Ltd.
Calcutta High Court · (1979) 120 ITR 535
Income Tax Act, 1922 — Section 23A
High Courts09 Mar 1979
Commissioner of Income Tax Vs Chhyabani (P.) Ltd.
Calcutta High Court · (1980) 121 ITR 644
Income Tax Act, 1961 — Section 297(2), 3(1), 6, 68
High Courts08 Mar 1979Dismissed
A. Tosh and Sons (P.) Ltd. Vs Asst. Collector of Customs and Others
Calcutta High Court · AIR 1979 Cal 386
Constitution of India, 1950 — Article 226Foreign Exchange Regulation Act, 1973 — Section 12(1), 18, 18(1)
High Courts08 Mar 1979
Haripada Das Vs Sristidhar Chakraborty
Calcutta High Court · AIR 1979 Cal 221
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17West Bengal Premises Tenancy Act, 1956 — Section 13(3A)
High Courts07 Mar 1979Dismissed
Biswanath Mullick Vs Netai Chandra Mullick and Others
Calcutta High Court · 83 CWN 569
Registration Act, 1908 — Section 38Succession Act, 1925 — Section 59, 61, 62, 63