High Courts05 Apr 1979
Durgapur Truck Owners'' Association Vs State of West Bengal and Others
Calcutta High Court · (1979) 04 CAL CK 0014
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,630 of 3,205
High Courts05 Apr 1979Partly Allowed
The Oriental Fire and General Insurance Co. Ltd. Vs Khudiram Dutt and Another
Calcutta High Court · (1980) ACJ 136 : AIR 1979 Cal 190
Motor Vehicles Act, 1939 — Section 110B, 95(1), 95(2), 96(1)
High Courts03 Apr 1979
Lila Biswas and Others Vs State of West Bengal and Others
Calcutta High Court · 83 CWN 539
Constitution of India, 1950 — Article 19, 226, 31BEssential Commodities Act, 1955 — Section 2, 3, 5
High Courts03 Apr 1979Dismissed
Calcutta Construction Investment Co. Vs Sekhar Chand Law and Another
Calcutta High Court · AIR 1979 Cal 324
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Specific Relief Act, 1963 — Section 37
High Courts03 Apr 1979
Jethanand Tahilram Vs Union of India (UOI) and Others
Calcutta High Court · (1979) CriLJ 1468 : (1979) 4 ELT 538
Constitution of India, 1950 — Article 19, 226Customs Act, 1962 — Section 110, 124
High Courts03 Apr 1979
Rashbehari Jana and Others Vs Addl. District Magistrate, Midnapore and Others
Calcutta High Court · 83 CWN 608
West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 2(a), 3, 3(1), 3(1A), 3(2)West Bengal Land (Requisition and Acquisition) Re-enacting Act, 1977 — Section 1(4)
High Courts03 Apr 1979
Set Jethanand Tahilram Vs Union of India (UOI) and Others
Calcutta High Court · (1979) 4 ELT 538
Constitution of India, 1950 — Article 19(1), 226Customs Act, 1962 — Section 110(1), 110(2), 124
High Courts02 Apr 1979Allowed
Chitta Ranjan Ghose Vs I.G. Police, West Bengal and Others
Calcutta High Court · (1979) 04 CAL CK 0012
Constitution of India, 1950 — Article 226Police Act, 1949 — Section 7
High Courts02 Apr 1979
Dr. Abdur Rahaman Vs Makimar Rahaman and Others
Calcutta High Court · (1979) CriLJ 1471 : 83 CWN 679
Criminal Procedure Code, 1973 (CrPC) — Section 156, 2, 207, 209, 227Penal Code, 1860 (IPC) — Section 147, 201, 307, 323, 325
High Courts30 Mar 1979
Krishna Gopal Bhadra Vs Income Tax Officer, "E" Ward and Others
Calcutta High Court · (1980) 124 ITR 580
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 148, 253(2)
High Courts30 Mar 1979
Indian Iron and Steel Co. Ltd. Vs Shish Ram
Calcutta High Court · (1979) ACJ 483 : (1979) 1 CALLT 90 : 83 CWN 786 : (1979) 2 LLJ 94
Civil Procedure Code, 1908 (CPC) — Section 5Constitution of India, 1950 — Article 136Employees Compensation Act, 1923 — Section 10, 19, 22, 3
High Courts29 Mar 1979
Niranjan and Co. Ltd. Vs Income Tax Appellate Tribunal and Others
Calcutta High Court · (1980) 122 ITR 519
Income Tax Act, 1961 — Section 254, 254(1), 254(2)
High Courts29 Mar 1979
Nandlal Kanoria Vs Commissioner of Income Tax, Central
Calcutta High Court · (1980) 122 ITR 405
Income Tax Act, 1961 — Section 2(22), 57
High Courts29 Mar 1979
Imperial Chemical Industries Ltd. Vs Commissioner of Wealth Tax
Calcutta High Court · (1979) 119 ITR 46 : (1979) 2 TAXMAN 127
Wealth Tax Act, 1957 — Section 2
High Courts29 Mar 1979
Subol Chandra Dutta and Others Vs Chimai Charan Nandy and Others
Calcutta High Court · AIR 1980 Cal 126
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 35, Order 21 Rule 97, 151
High Courts28 Mar 1979
New Central Jute Mills Company Limited and Others Vs Inspector of Central Excise and Others
Calcutta High Court · (1979) CENCUS 359 : (1984) 15 ELT 337
Central Excise Rules, 1944 — Rule 10, 56A, 96ECentral Excises and Salt Act, 1944 — Section 3(1), 4Constitution of India, 1950 — Article 133, 133(1), 14, 31B
High Courts27 Mar 1979
INDIAN ALUMINIUM CO. LTD. Vs COMMISSIONER OF Income Tax, WEST BENGAL-II.
Calcutta High Court · (1980) 122 ITR 660
Income Tax Act, 1961 — Section 80I, 80J, 80J(3)
High Courts27 Mar 1979
John Paterson and Co. (India) Ltd. Vs Promod Kumar Jalan
Calcutta High Court · (1983) 53 CompCas 255
Companies Act, 1956 — Section 152
High Courts26 Mar 1979
Panchanan Das Vs Income Tax Officer, "K" Ward and Others
Calcutta High Court · (1979) 118 ITR 895 : (1980) 3 TAXMAN 161
Income Tax Act, 1961 — Section 230A
High Courts23 Mar 1979
Controller of Estate Duty Vs Annaraj Mehta and Deoraj Mehta
Calcutta High Court · (1979) 119 ITR 544
Estate Duty Act, 1953 — Section 36Estate Duty Rules, 1953 — Rule 7