High Courts26 Apr 1979
Latika Co-operative Housing Society Ltd. and Others Vs Commissioner, Corporation of Calcutta and Others
Calcutta High Court · AIR 1980 Cal 17 : 83 CWN 829
Calcutta Municipal Rules, 1951 — Rule 51, 52, 56, 57(2)
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,629 of 3,205
High Courts26 Apr 1979
N.K. Agarwal Vs Commissioner of Income Tax
Calcutta High Court · (1980) 124 ITR 371
Income Tax Act, 1961 — Section 10(3)
High Courts25 Apr 1979
Nahoum E. Nahoum Vs Dr. (Miss) S. Mitter
Calcutta High Court · AIR 1979 Cal 314
Charter Act, 1861 — Section 11, 13, 2, 9Government of India (Amendment) Act, 1935 — Section 219, 220, 224Government of India Act, 1915 — Section 101, 106, 107, 115
High Courts23 Apr 1979
Mrs. Rose Simpson Vs Binimoy Biswas
Calcutta High Court · AIR 1980 Cal 214
Divorce Act, 1869 — Section 10, 18, 19
High Courts20 Apr 1979Allowed
Arrah Sasaram Light Railway Company Ltd. (In voluntary liquidation) and Others Vs District Board and Others
Calcutta High Court · (1982) 52 CompCas 326
Companies Act, 1956 — Section 446(3), 518(1)Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts20 Apr 1979Dismissed
Jiban Roy Choudhury Vs Sm. Taramoyee Debi
Calcutta High Court · AIR 1979 Cal 339
West Bengal Premises Tenancy Act, 1956 — Section 13(1)
High Courts20 Apr 1979
Ichhab Mondal and Ors Vs Lalmohan pain and Others
Calcutta High Court · 84 CWN 188
Bengal Agricultural Debtors Act, 1936 — Section 13, 29, 29(5), 33, 34Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, 151, 47
High Courts19 Apr 1979
Bavaji and Motibhai Vs Inspector of Central Excise and Others
Calcutta High Court · (1979) CENCUS 352 : 83 CWN 689 : (1979) 4 ELT 282
Central Excise Rules, 1944 — Rule 143, 145, 147, 149, 160Central Excises and Salt Act, 1944 — Section 36Constitution of India, 1950 — Article 226(3), 31
High Courts17 Apr 1979
Cementation Patel Vs Commissioner of Commercial Taxes
Calcutta High Court · (1979) 04 CAL CK 0020
Constitution of India, 1950 — Article 226
High Courts12 Apr 1979
Orissa Oil Industries Ltd. Vs Bihar State Forest Development Corporation Ltd. and Another
Calcutta High Court · AIR 1979 Cal 261
High Courts12 Apr 1979Dismissed
Sanatam Mitra Vs Collector of Central Excise and Others
Calcutta High Court · (1982) 10 ELT 320
Constitution of India, 1950 — Article 226
High Courts11 Apr 1979
Abdul Kafi Khan Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1979 Cal 354
Civil Procedure Code, 1908 (CPC) — Section 141, 20Constitution of India, 1950 — Article 226
High Courts11 Apr 1979Dismissed
Sachindra Nath Bhanja Chowdhury Vs Labangalata Sarkar and Others
Calcutta High Court · AIR 1980 Cal 121
Evidence Act, 1872 — Section 102
High Courts10 Apr 1979
Abdul Rashid and Others Vs Nausher Ali
Calcutta High Court · (1979) CriLJ 1158 : 83 CWN 523
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 390, 391, 395, 397
High Courts10 Apr 1979Dismissed
Bikash Kumar Mukherjee and Others Vs Smt. Nanda Rani Mukherjee and Others
Calcutta High Court · AIR 1979 Cal 358
Evidence Act, 1872 — Section 114Hindu Marriage Act, 1955 — Section 7
High Courts10 Apr 1979
Habu Mondal Vs Collector, Bankura and Others
Calcutta High Court · 83 CWN 728
West Bengal Restoration Of Alienated Land Act, 1973 — Section 4, 4(1), 4(1)(a), 4(1)(b)
High Courts09 Apr 1979Dismissed
Corporation of Calcutta Vs Gopal Das Mohta
Calcutta High Court · 88 CWN 309
Calcutta Municipal Corporation Act, 1980 — Section 191, 235, 236, 236(3), 253
High Courts06 Apr 1979
Gurupada Chanda and Others Vs State of West Bengal and Others
Calcutta High Court · 83 CWN 758
Constitution of India, 1950 — Article 14, 19, 19(1), 19(1)(f), 226
High Courts05 Apr 1979Allowed
Assam Roadways Vs National Insurance Co. and Others
Calcutta High Court · (1979) ACJ 287 : AIR 1979 Cal 178 : 83 CWN 560
Carriers Act, 1865 — Section 6, 9
High Courts05 Apr 1979
Mathura Prasad Saraf and Others Vs Company Law Board and Others
Calcutta High Court · (1979) 49 CompCas 371
Companies Act, 1956 — Section 295, 309, 310, 329, 370Constitution of India, 1950 — Article 226