Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(a), 192(2), 200, 468, 468(2)(a)West Bengal Premises Tenancy Act, 1956 — Section 26(2), 31, 33

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High Courts15 Jan 1980

S.C.N. Chowdhury Vs Commissioner of Income Tax

Calcutta High Court · (1982) 136 ITR 542

Finance Act, 1965 — Section 68Wealth Tax Act, 1957 — Section 17

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High Courts11 Jan 1980Dismissed

Jay Krishna Chakraborty and Others Vs The State and Another

Calcutta High Court · (1980) CriLJ 482

Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 159, 190, 202

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High Courts11 Jan 1980

Joy Krishna Chakraborty and Others Vs The State and Another

Calcutta High Court · (1980) CriLJ 482

Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 159, 190, 202

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High Courts11 Jan 1980

Narayan Chandra Chakraborty Vs Union of India (UOI)

Calcutta High Court · 84 CWN 293 : (1980) 126 ITR 831

Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 106, 114(G)

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High Courts24 Dec 1979Allowed

Excalcer Vs The State of West Bengal

Calcutta High Court · AIR 1980 Cal 86

Arbitration Act, 1940 — Section 8, 9

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High Courts20 Dec 1979

Binapani Dutta and Others Vs Sri Nirmal Kumar Das

Calcutta High Court · (1979) 12 CAL CK 0005

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts20 Dec 1979Allowed

Amar Chandra Roy and Another Vs Abanidhar Roy and Others

Calcutta High Court · 84 CWN 267

Civil Procedure Code, 1908 (CPC) — Section 2Succession Act, 1925 — Section 251

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High Courts20 Dec 1979Dismissed

Kamalakanta De and Others Vs Radhaballav Kundu and Others

Calcutta High Court · 84 CWN 624

Bengal Municipal Act, 1932 — Section 3(15), 3(2), 3(22)

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High Courts19 Dec 1979

Sm. Harimati Sen and Others Vs Commercial Tax Officer

Calcutta High Court · 84 CWN 507 : (1980) 45 STC 252

Constitution of India, 1950 — Article 133, 226

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High Courts18 Dec 1979Dismissed

Sm. Pengu Bala Dasi Vs Sm. Nirada Bala Dasi and Others

Calcutta High Court · AIR 1980 Cal 106 : (1981) 1 CALLT 10 : (1981) 1 CompLJ 252

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts18 Dec 1979

Arun Bikash Chaudhuri Vs Union of India and Others

Calcutta High Court · 84 CWN 514

Bengal General Clauses Act, 1899 — Section 3Calcutta University Act, 1979 — Section 2(k), 9(6)Constitution of India, 1950 — Article 226

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High Courts13 Dec 1979

Commissioner of Income Tax Vs K.L. Knight

Calcutta High Court · (1980) 123 ITR 734

Income Tax Act, 1961 — Rule 8, 8(ii)

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High Courts13 Dec 1979Dismissed

Kartick Chandra Sadhukhan Vs Calcutta Electric Supply Corpn.

Calcutta High Court · 84 CWN 262

Electricity Act, 1910 — Section 24

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High Courts13 Dec 1979Allowed

Abhay Chand Mahatab Vs State of West Bengal

Calcutta High Court · AIR 1980 Cal 170 : (1980) 1 CALLT 297 : 84 CWN 332

Land Acquisition Act, 1894 — Section 11, 25(2), 9, 9(1), 9(2)

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High Courts13 Dec 1979

Narayan Dutta Vs The State

Calcutta High Court · (1980) CriLJ 264

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 164Penal Code, 1860 (IPC) — Section 376, 511

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High Courts12 Dec 1979

Sibapada Roy Chowdhury Vs Sudhangsu Kumar Sen

Calcutta High Court · AIR 1980 Cal 90

Civil Procedure Code, 1908 (CPC) — Section 47West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(4)

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