High Courts22 Nov 1979
Hazi Mohammad Tafiuddin and Ors Vs State of West Bengal and Others
Calcutta High Court · 84 CWN 350
Constitution of India, 1950 — Article 12, 154, 154(2), 25Government of India Act, 1935 — Section 49
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,622 of 3,205
High Courts19 Nov 1979
In Re: Chhayabani P. Ltd. and Others
Calcutta High Court · (1981) 51 CompCas 369
City Civil Court Act, 1953 — Section 5(4)Companies Act, 1956 — Section 434Succession Act, 1925 — Section 214
High Courts15 Nov 1979
Garden Reach Workshop Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1981) 132 ITR 814
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts14 Nov 1979
Mihir Kumar Das Vs State of West Bengal and Others
Calcutta High Court · 84 CWN 339
High Courts12 Nov 1979Allowed
Biswanath Roy and Others Vs Union of India (UOI)
Calcutta High Court · (1981) 8 ELT 945
Gold (Control) Act, 1968 — Section 16, 16(1), 16(2), 6, 6(1)
High Courts08 Nov 1979Dismissed
Kalipado Ghosh and Another Vs Sm. Abhoyabala Dassi and Others
Calcutta High Court · AIR 1980 Cal 73
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, Order 9 Rule 9, 151
High Courts08 Nov 1979Dismissed
Sm. Chhabi Barui and Others Vs Debendra Nath Das
Calcutta High Court · AIR 1980 Cal 16
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Nov 1979
West Bengal Primary Teachers Association and Ors Vs State of West Bengal and Others
Calcutta High Court · 84 CWN 430
Constitution of India, 1950 — Article 19(1)(a), 226, 32
High Courts07 Nov 1979Allowed
Nripendra Nath Chakraborty Vs Brojendra Gopal Sen
Calcutta High Court · AIR 1980 Cal 15
West Bengal Premises Tenancy Act, 1956 — Section 17(3)
High Courts31 Oct 1979Dismissed
Chittranjan Das and Another Vs State of West Bengal and Others
Calcutta High Court · 84 CWN 478
Constitution of India, 1950 — Article 14, 226, 257, 276Income Tax Act, 1961 — Section 2, 3
High Courts30 Oct 1979Dismissed
Promode Kumar Mittal and Others Vs Southern Steel Ltd. and Others
Calcutta High Court · (1980) 50 CompCas 555
High Courts30 Oct 1979Dismissed
Mohan Lal Mittal and Others Vs Universal Wires Ltd. and Others
Calcutta High Court · (1983) 53 CompCas 36
Companies (Court) Rules, 1959 — Rule 21, 70, 88Companies Act, 1956 — Section 2(45), 291, 292, 293, 397
High Courts24 Oct 1979
Naba Kumar Manna Vs State of West Bongal and Others
Calcutta High Court · 84 CWN 250
Constitution of India, 1950 — Article 226West Bengal Panchayat Act, 1957 — Section 11, 14, 25, 3, 3(2)West Bengal Panchayat Act, 1973 — Section 3, 3(1)(2)(3), 4, 4(2)
High Courts23 Oct 1979
Smt. Mahadevi Lohariwalla Vs Union of India (UOI)
Calcutta High Court · (1988) 38 ELT 585
Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(3), 165, 165, 165(2)Customs Act, 1962 — Section 105, 105(1), 105(2), 107, 110Gold (Control) Act, 1968 — Section 58, 71, 71(1), 99
High Courts23 Oct 1979
Priyalal Das Vs Sadhana Kar
Calcutta High Court · 84 CWN 322
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Evidence Act, 1872 — Section 114
High Courts19 Sept 1979
T.K. Das Vs Union of India (UOI)
Calcutta High Court · (1980) 2 LLJ 105
Constitution of India, 1950 — Article 11, 133, 226, 311
High Courts19 Sept 1979
Parbati Shankar Seal and Another Vs Subal Charan Seal
Calcutta High Court · (1979) 09 CAL CK 0015
Civil Procedure Code, 1908 (CPC) — Section 115Easements Act, 1882 — Section 52, 53, 57Trusts Act, 1882 — Section 10, 73, 74, 77
High Courts19 Sept 1979Allowed
T.K. Das, I.P.S. Vs Union of India and Others
Calcutta High Court · (1980) 2 LLJ 105
Constitution of India, 1950 — Article 133, 226, 311
High Courts19 Sept 1979Dismissed
Sm. Renuka Pal and Others Vs Prahaladrai Aggarwalla and Others
Calcutta High Court · (1979) 09 CAL CK 0006
Presidency Small Cause Courts Act, 1882 — Section 18, 19, 19A, 41Provincial Small Cause Courts Act, 1887 — Section 23
High Courts19 Sept 1979Allowed
State of West Bengal Vs Bidhu Bhusan Mitra Chowdhury
Calcutta High Court · AIR 1980 Cal 175
Constitution of India, 1950 — Article 226, 227, 228West Bengal Estates Acquisition Act, 1953 — Section 4, 5A, 5A(1), 5A(6), 5A(7)West Bengal Estates Acquisition Rules, 1954 — Rule 9