High Courts11 Feb 1980Dismissed
Sakti Narayan Vs Union of India and Others
Calcutta High Court · 84 CWN 837
Constitution of India, 1950 — Article 14, 16, 19, 19(1)(g), 19(5)Railways Act, 1989 — Section 23, 27, 27(1), 28, 29
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,619 of 3,205
High Courts08 Feb 1980Dismissed
Purnendu Kishore Chakravorty Vs Rasomay Ganguly
Calcutta High Court · AIR 1980 Cal 152
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)West Bengal Premises Tenancy Act, 1956 — Section 13, 29B
High Courts08 Feb 1980Allowed
Bimalakanta Mukherjee Vs State of West Bengal and Others
Calcutta High Court · 84 CWN 483
Constitution of India, 1950 — Article 226
High Courts08 Feb 1980
Amarendra Nath Bose Vs Sachin Ghosh
Calcutta High Court · AIR 1980 Cal 150
West Bengal Premises Tenancy Act, 1956 — Section 13(3A), 17, 17(2)
High Courts07 Feb 1980Dismissed
Sonajuli Tea and Industries Ltd. Vs Ashkaran Chatter Singh and Others
Calcutta High Court · (1982) 52 CompCas 568
Companies Act, 1956 — Section 466
High Courts07 Feb 1980
Commissioner of Income Tax Vs Eastern Development Corpn.
Calcutta High Court · (1982) 135 ITR 516
Income Tax Act, 1961 — Section 271(1), 274, 274(2), 275
High Courts07 Feb 1980
Commissioner of Income Tax Vs Superintendence and Co. of India (P.) Ltd.
Calcutta High Court · (1980) 125 ITR 327
Income Tax Act, 1961 — Section 256(1)
High Courts06 Feb 1980Allowed
Ram Khilan Das Vs Sm. Radharani Dasi and Others
Calcutta High Court · AIR 1980 Cal 131
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 12(1), 13(2)West Bengal Premises Tenancy Act, 1956 — Section 16(3), 40(2)
High Courts06 Feb 1980Allowed
Sm. Ashalata Dey and Others Vs Kamal Kumar Bose
Calcutta High Court · AIR 1980 Cal 271 : (1981) 1 CompLJ 235
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 137, 67West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1)
High Courts05 Feb 1980
Commissioner of Income Tax Vs Bengal Potteries Ltd.
Calcutta High Court · (1980) 126 ITR 442
Income Tax Act, 1961 — Section 256(1), 260(1)
High Courts02 Feb 1980Allowed
Sitaram Biyani and Ram Niwas Saboo Vs Registrar of Companies
Calcutta High Court · 88 CWN 894
Companies Act, 1956 — Section 190(1)(a), 211, 211(7), 633, 633(1)Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482
High Courts01 Feb 1980
Anil Kumar Biswas and Ors Vs State of West Bengal and Others
Calcutta High Court · 84 CWN 405
Constitution of India, 1950 — Article 226, 233, 235
High Courts01 Feb 1980
General Industries Vs Bank of Rajasthan and Rajasthan State Mines and Minerals
Calcutta High Court · (1981) 51 CompCas 405 : 84 CWN 884
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 151, 20
High Courts29 Jan 1980Allowed
Ramanlal Madanlal Vs Commercial Tax Officer and Others
Calcutta High Court · (1980) 46 STC 35
Bengal Finance (Sales Tax) Act, 1941 — Section 14(1), 21AFinance Act, 1965 — Section 68, 68(7)
High Courts27 Jan 1980
Oil and Natural Gas Commission Vs Tridib Nath Sanyal and Others
Calcutta High Court · 85 CWN 419
Civil Procedure Code, 1908 (CPC) — Section 107, 115Limitation Act, 1963 — Section 5
High Courts25 Jan 1980
Sukumar Ghosh Vs Tulsi Charan Ghosh
Calcutta High Court · AIR 1980 Cal 134
Arbitration Act, 1940 — Section 32, 34
High Courts21 Jan 1980Dismissed
Lalit Chandra Das and Others Vs Sushil Chandra Guha and Another
Calcutta High Court · AIR 1980 Cal 148
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
High Courts18 Jan 1980
East Coast Commercial Company Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1981) 128 ITR 326
Income Tax Act, 1961 — Section 131, 147, 148, 148(2), 149(1)
High Courts18 Jan 1980
Registrar of Companies Vs Bharat Produce Co. Ltd. and Others
Calcutta High Court · (1980) 50 CompCas 250 : 84 CWN 463
Companies Act, 1956 — Section 269(2), 629A
High Courts17 Jan 1980Dismissed
Haridas Mondal Vs Sahadeb Mondal
Calcutta High Court · AIR 1980 Cal 140
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 96