High Courts26 Mar 1980Allowed
Santilal Dulichand Shah Vs Ramesh Chandra Guzrati
Calcutta High Court · AIR 1981 Cal 413
Evidence Act, 1872 — Section 115West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(6), 2
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,617 of 3,205
High Courts25 Mar 1980
Indian Bank Vs Bengal Potteries Ltd. and Others
Calcutta High Court · (1982) 52 CompCas 471
Companies Act, 1956 — Section 155, 446, 536(2), 537Industries (Development and Regulation) Act, 1951 — Section 18A, 18FA(10), 18FA(3), 18FA(4), 18FA(5)
High Courts24 Mar 1980Dismissed
Sm. Reba Sircar and Others Vs Bisweswar Lal Sharma alias B.L. Sharma
Calcutta High Court · AIR 1980 Cal 328 : 84 CWN 552
Limitation Act, 1963 — Article 137, 15
High Courts21 Mar 1980
In Re: United Provinces Commercial Corporation (In liquidation)
Calcutta High Court · (1983) 53 CompCas 441
Companies Act, 1956 — Section 446(3)
High Courts21 Mar 1980
Sk. Abdur Karim Vs The State and Others
Calcutta High Court · (1981) CriLJ 219
Criminal Procedure Code, 1973 (CrPC) — Section 161, 321, 333, 435Explosives Act, 1884 — Section 6Penal Code, 1860 (IPC) — Section 109, 302, 307, 323, 34
High Courts20 Mar 1980
Income Tax Officer, I-Ward and Others Vs A.R. Private Ltd.
Calcutta High Court · (1980) 125 ITR 177
Income Tax Act, 1961 — Section 147, 148
High Courts19 Mar 1980Allowed
Abdul Rahman Vs Halima Khatun and Others
Calcutta High Court · 84 CWN 539
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Evidence Act, 1872 — Section 32, 50, 80Transfer of Property Act, 1882 — Section 107
High Courts18 Mar 1980Allowed
In Re: Wastinghouse Saxby Farmer Ltd.
Calcutta High Court · (1982) 52 CompCas 479
Companies (Court) Rules, 1959 — Rule 28
High Courts18 Mar 1980Dismissed
Sri Krishna Dhone Pramanick Vs Sri Ram Palat Sahoo
Calcutta High Court · 84 CWN 447
Transfer of Property Act, 1882 — Section 106
High Courts17 Mar 1980
Nathmal Lal Chand Vs Bharat Jute Mills Ltd. and Others
Calcutta High Court · (1983) 53 CompCas 392
Companies Act, 1956 — Section 391, 391(1), 391(2), 392West Bengal Relief Undertakings (Special Provisions) Act, 1972 — Section 3, 304, 4, 5, 6
High Courts14 Mar 1980Dismissed
Rural Transport Service Vs Bezlum Bibi and Others
Calcutta High Court · (1980) ACJ 327 : AIR 1980 Cal 165 : 84 CWN 616
Motor Vehicles Act, 1939 — Section 110B
High Courts14 Mar 1980Dismissed
Sankar Ghosh Alias Sankar Kumar Ghosh Vs Arun Kumar Dasgupta
Calcutta High Court · 84 CWN 817
Presidency Small Cause Courts Act, 1882 — Section 1(3), 13, 3(1), 4(1), 41
High Courts14 Mar 1980
Hitangsu Kr. Biswas Vs Aparna Chakrabarty
Calcutta High Court · 84 CWN 537
Civil Procedure Code, 1908 (CPC) — Section 115, 151West Bengal Premises Tenancy Act, 1956 — Section 17, 17(2), 17(2A), 17(2A)(b)
High Courts13 Mar 1980
Commissioner of Income Tax Vs Ganpatrai Sagarmall
Calcutta High Court · (1980) 125 ITR 334
Income Tax Act, 1961 — Section 256(1)
High Courts12 Mar 1980
Commissioner of Income Tax Vs Shalimar Rope Works P. Ltd.
Calcutta High Court · (1980) 125 ITR 331 : (1980) 4 TAXMAN 193
Income Tax Act, 1961 — Section 33(1)(B)
High Courts10 Mar 1980
Aftab Ahmed Vs Kailashpati Dalmia
Calcutta High Court · (1980) 03 CAL CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 192, 93Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 325
High Courts10 Mar 1980Dismissed
Union of India (UOI) Vs Linotype and Machinery Co. Ltd.
Calcutta High Court · AIR 1981 Cal 103
Constitution of India, 1950 — Article 133(1)Foreign Exchange Regulation Act, 1947 — Section 9
High Courts06 Mar 1980Allowed
The Hong Kong and Sanghai Banking Corporation Vs Life Insurance Corporation of India and Others
Calcutta High Court · AIR 1980 Cal 266
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Mar 1980Allowed
State of West Bengal and Others Vs Jagmohan Lal Gupta and Others
Calcutta High Court · (1980) 45 STC 418
BENGAL EXCISE ACT, 1909 — Section 86Constitution of India, 1950 — Article 131A, 19, 213, 301, 303
High Courts05 Mar 1980
Show View Tea Co. Pvt. Ltd. Vs West Bengal Tea Board Development Corpn. Ltd.
Calcutta High Court · AIR 1980 Cal 269
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 40 Rule 2