High Courts25 Apr 1980
Tuhin Kumar Samanta Vs State of West Bengal and Others
Calcutta High Court · 84 CWN 779
Constitution of India, 1950 — Article 226West Bengal Board Of Secondary Education Act, 1963 — Section 18, 3(2), 9
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,615 of 3,205
High Courts25 Apr 1980
Probodh Kumar Bhowmick Vs University of Calcutta and Others
Calcutta High Court · 84 CWN 641
Bengal General Clauses Act, 1899 — Section 22Constitution of India, 1950 — Article 226
High Courts25 Apr 1980Dismissed
Nandarani Majumdar and Another Vs Indian Airlines and Others Aruna Basu Mallik Vs Dorothy Mitra
Calcutta High Court · 85 CWN 47
Civil Procedure Code, 1908 (CPC) — Section 47Divorce Act, 1869 — Section 37Parsi Marriage and Divorce Act, 1936 — Section 40
High Courts25 Apr 1980Dismissed
The Punjab and Sind Bank Limited Vs Electrosteel Castings Limited
Calcutta High Court · (1980) 04 CAL CK 0025
High Courts25 Apr 1980Dismissed
Chemopulp Tissues Ltd. Vs Electrosteel Castings Limited and Others
Calcutta High Court · (1980) 04 CAL CK 0011
High Courts23 Apr 1980
Bidhu Bhusan Bhinya Vs Ranajit Mondal
Calcutta High Court · AIR 1981 Cal 154
Transfer of Property Act, 1882 — Section 108
High Courts22 Apr 1980
Reform Flour Mills P. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1980) 19 CTR 25 : (1981) 132 ITR 184
Income Tax Act, 1922 — Section 13Income Tax Act, 1961 — Section 10(1), 10(2), 145, 256(2), 36(2)
High Courts22 Apr 1980Dismissed
Coates of India Vs Fourth Industrial Tribunal of West Bengal and Others
Calcutta High Court · 84 CWN 737
Factories Act, 1948 — Section 2(s), 46Industrial Disputes Act, 1947 — Section 10
High Courts21 Apr 1980
Narinder Nath Budani and Others Vs Registrar of Companies
Calcutta High Court · 84 CWN 557
Companies Act, 1956 — Section 233(2A), 266, 270, 272, 283Criminal Procedure Code, 1973 (CrPC) — Section 31, 469(c), 482
High Courts21 Apr 1980Allowed
Prabir Kumar Mukherjee Vs Maitrayee Mukherjee
Calcutta High Court · (1980) 04 CAL CK 0010
Special Marriage Act, 1954 — Section 24, 25
High Courts16 Apr 1980
Commissioner of Income Tax Vs Wilh Wilhelmsen Lines Ltd.
Calcutta High Court · (1980) 126 ITR 318
Income Tax Act, 1922 — Section 34(1)Income Tax Rules, 1922 — Rule 8
High Courts16 Apr 1980
Official Liquidator, High Court Vs Income Tax Officer, "K" Ward and Others
Calcutta High Court · (1981) 51 CompCas 572 : (1981) 130 ITR 790 : (1981) 6 TAXMAN 256
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 446(2)
High Courts16 Apr 1980Dismissed
Jiwani Engineering Works (P.) Ltd. Vs Union of India (UOI)
Calcutta High Court · AIR 1981 Cal 101
Arbitration Act, 1940 — Section 20, 29, 30, 33
High Courts15 Apr 1980Allowed
Sm. Sandhya Chatterjee Vs Salil Chandra Chatterjee
Calcutta High Court · AIR 1980 Cal 244
Contract Act, 1872 — Section 23Hindu Marriage Act, 1955 — Section 10
High Courts14 Apr 1980Dismissed
Sm. Nandarani Mujumdar Vs Indian Air Lines and Others
Calcutta High Court · AIR 1981 Cal 27 : 85 CWN 47
Civil Procedure Code, 1908 (CPC) — Section 47Matrimonial Causes Act, 1857 — Section 32Special Marriage Act, 1954 — Section 37
High Courts11 Apr 1980Dismissed
Union of India (UOI) Vs Remo Morgani, Corlton Hotel
Calcutta High Court · 84 CWN 634 : (1984) 2 ECC 359 : (1983) 14 ELT 2322
Baggage Rules, 1978 — Rule 9(2)Criminal Procedure Code, 1973 (CrPC) — Section 342, 378(4), 417(3), 417(4)Customs Act, 1962 — Section 111, 135, 5
High Courts11 Apr 1980Allowed
Siten Bose Vs Anandabazar Patrika (P) Ltd. and Others
Calcutta High Court · 84 CWN 545
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 9Industrial Disputes Act, 1947 — Section 33C(2)Specific Relief Act, 1963 — Section 21, 34, 42
High Courts11 Apr 1980Dismissed
Customs for Prevention (I) Vs Remo Morgani
Calcutta High Court · (1983) 12 ELT 790
Criminal Procedure Code, 1973 (CrPC) — Section 342, 378(4)Customs Act, 1962 — Section 111, 135, 137, 5Prevention of Food Adulteration Act, 1954 — Section 20
High Courts10 Apr 1980
Commissioner of Income Tax Vs Calcutta Steel Co. Ltd.
Calcutta High Court · (1981) 127 ITR 528
Income Tax Act, 1961 — Section 147, 35B
High Courts09 Apr 1980
Dilip Kumar Chandra Vs Commissioner of Income Tax and Others
Calcutta High Court · (1983) 140 ITR 884
Income Tax Act, 1961 — Section 142(1), 147, 148, 153