Commissioner of Income Tax Vs C. Ratan and Co. and S.N. Agarwalla
Calcutta High Court · (1980) 18 CTR 173 : (1981) 128 ITR 39
COURT ARCHIVE
64,081 judgments · page 1,613 of 3,205
Calcutta High Court · (1980) 18 CTR 173 : (1981) 128 ITR 39
Calcutta High Court · 84 CWN 741
Calcutta High Court · (1981) 1 CALLT 184 : 85 CWN 232 : (1981) 129 ITR 352 : (1981) 6 TAXMAN 54
Calcutta High Court · AIR 1980 Cal 325
Calcutta High Court · (1981) 20 CTR 291 : (1981) 128 ITR 67 : (1981) 5 TAXMAN 292
Calcutta High Court · AIR 1980 Cal 258
Calcutta High Court · (1980) 06 CAL CK 0025
Calcutta High Court · (1980) 18 CTR 170 : (1981) 128 ITR 593
Calcutta High Court · 85 CWN 532
Calcutta High Court · (1980) 06 CAL CK 0009
Calcutta High Court · (1980) 124 ITR 674
Calcutta High Court · (1980) 18 CTR 164 : (1980) 126 ITR 63
Calcutta High Court · (1980) 05 CAL CK 0007
Calcutta High Court · 84 CWN 707
Calcutta High Court · AIR 1980 Cal 249 : (1980) 1 CALLT 87 : (1980) 2 CompLJ 146
Calcutta High Court · AIR 1981 Cal 89
Calcutta High Court · (1980) 05 CAL CK 0014
Calcutta High Court · (1980) 05 CAL CK 0024
Calcutta High Court · (1980) 19 CTR 49 : (1981) 131 ITR 175 : (1981) 5 TAXMAN 318
Calcutta High Court · (1982) 133 ITR 130 : (1981) 6 TAXMAN 149