High Courts04 Jul 1980Dismissed
N.R. Iyer Memorial Education Society and Others Vs The State of West Bengal and Others
Calcutta High Court · 85 CWN 114
Constitution of India, 1950 — Article 143, 19, 29, 30, 36
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,612 of 3,205
High Courts03 Jul 1980
Income Tax Officer and Others Vs Shriram Bearings Ltd.
Calcutta High Court · (1987) 164 ITR 419 : (1981) 6 TAXMAN 143
Income Tax Act, 1961 — Section 5(2), 9
High Courts02 Jul 1980
Amulya Gopal Majumdar Vs United Industrial Bank Ltd. and Others
Calcutta High Court · AIR 1981 Cal 404
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 54, 58, 67, 91
High Courts02 Jul 1980Dismissed
The Tea Trading Corporation of India Vs Pashok Tea Company Ltd. and Others
Calcutta High Court · AIR 1980 Cal 282 : 85 CWN 8
Tea Act, 1953 — Section 16E
High Courts27 Jun 1980Dismissed
Andhra Steel Corporation Vs A.S.C. Engineers and Consultants and Others
Calcutta High Court · 84 CWN 822
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 14 Rule 2(b), Order 7 Rule 11, Order 7 Rule 7Companies Act, 1956 — Section 149, 2AForeign Exchange Regulation Act, 1973 — Section 27(1), 27(6), 38, 41
High Courts26 Jun 1980Dismissed
Probodh Kumar Saha Vs Bikini Devi and Others
Calcutta High Court · (1981) ACJ 114
High Courts26 Jun 1980
Sevak Service Station Vs Indian Oil Corporation
Calcutta High Court · 85 CWN 376
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 75, 76
High Courts25 Jun 1980
Sanjukta Chatterjee Vs Mrinmoy Chatterjee and Others
Calcutta High Court · 84 CWN 688
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 122, 123
High Courts23 Jun 1980
Alokendra Nath Mitter Vs Asstt. Secy., Public Works Dept., Govt. of West Bengal and Others
Calcutta High Court · AIR 1980 Cal 320
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 4, 4(11), 4(9), 9
High Courts23 Jun 1980Dismissed
Bhagaban Roy and Others Vs First Land Acquisition Collector and Others
Calcutta High Court · AIR 1981 Cal 67 : (1980) 2 CHN 135 : 85 CWN 59
Constitution of India, 1950 — Article 245, 246
High Courts20 Jun 1980
Bharat Barrel and Drum Mfg. Co. (P) Ltd. Vs Indian Oil Corporation and Another
Calcutta High Court · 84 CWN 672
Arbitration Act, 1940 — Section 33
High Courts20 Jun 1980
Ruby Construction Co. Vs Hindusthan Steel Works Construction
Calcutta High Court · 85 CWN 4
High Courts19 Jun 1980Dismissed
Thakur Sankar Prosad Singh Vs Ganesh Narain Brizlal Ltd. and Others
Calcutta High Court · AIR 1980 Cal 324
Arbitration Act, 1940 — Section 28(2)
High Courts19 Jun 1980Allowed
M/s. Abdul Majeed Pureshi and Others Vs Benoy Kumar Mukherjee and Others
Calcutta High Court · (1980) 06 CAL CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 144Industrial Disputes Act, 1947 — Section 25FFF
High Courts19 Jun 1980Allowed
Sri Rajballavi Mata Thakurani Represented by Shebait Sm. Asima Goswami Vs Sri Ajit Kumar Bakuli and Others
Calcutta High Court · (1980) 06 CAL CK 0002
Civil Procedure Code, 1908 (CPC) — Section 80West Bengal Estates Acquisition Act, 1953 — Section 41
High Courts16 Jun 1980
Niranjan Das Vs Lakshmi Mani Dasi
Calcutta High Court · 86 CWN 318
West Bengal Land Reforms Act, 1955 — Section 2(7), 8
High Courts12 Jun 1980Dismissed
Munda Builders Vs Union of India (UOI)
Calcutta High Court · AIR 1980 Cal 278
Arbitration Act, 1940 — Section 30
High Courts11 Jun 1980
SMT. GANESHI DEVI RAMI DEVI CHARITY TRUST Vs COMMISSIONER OF Income Tax, WEST BENGAL.
Calcutta High Court · (1969) 71 ITR 696
Income Tax Act, 1922 — Section 4(3)(1)
High Courts11 Jun 1980Allowed
Hrishikesh Sardar Vs Dipen Mitra and Others
Calcutta High Court · (1980) 06 CAL CK 0008
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151, 47
High Courts11 Jun 1980
S.A.Q. Hashmi Vs The State and Another
Calcutta High Court · (1980) CriLJ 1030
Criminal Procedure Code, 1973 (CrPC) — Section 482Partnership Act, 1932 — Section 13, 15, 18, 9Penal Code, 1860 (IPC) — Section 405, 406, 409