High Courts30 Jul 1980Dismissed
Pullin Behari Addy Vs Debendra Nath Addy
Calcutta High Court · 85 CWN 172
Evidence Act, 1872 — Section 145, 32, 58, 6
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,610 of 3,205
High Courts30 Jul 1980
State of West Bengal and Ors Vs Tulsiram Agarwalla and Others
Calcutta High Court · 84 CWN 751
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2Evidence Act, 1872 — Section 114, 123, 124, 162Penal Code, 1860 (IPC) — Section 302
High Courts29 Jul 1980
United Commercial Bank Vs Sanatan Bastushilpa Pratisthan Pvt. Ltd.
Calcutta High Court · AIR 1981 Cal 146
Civil Procedure Code Amendment Act, 1877 — Section 16, 6Civil Procedure Code, 1859 — Section 5, 6Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 16
High Courts29 Jul 1980
Commissioner of Income Tax Vs Prakash Chandra (P.) Ltd.
Calcutta High Court · (1981) 127 ITR 241 : (1981) 6 TAXMAN 154
Income Tax Act, 1961 — Section 256(1), 77(2)
High Courts29 Jul 1980Dismissed
Asutosh Bhandari and Others Vs Jogmaya Devi
Calcutta High Court · 84 CWN 771
High Courts28 Jul 1980
S.P. Agarwalla alias Sukhdeo Prasad Agarwalla Vs Income Tax Officer, E-Ward and Others
Calcutta High Court · (1983) 140 ITR 1010 : (1981) 5 TAXMAN 299
Income Tax Act, 1961 — Section 147, 148
High Courts28 Jul 1980
Smt. Swaranalatika Sarkar Vs Smt. Prativa Rani Sarkar
Calcutta High Court · AIR 1981 Cal 79
Specific Relief Act, 1963 — Section 22(2)
High Courts25 Jul 1980Allowed
Saraswati Bala Srimany Vs Hindusthan Milling Industry and Another Opp.
Calcutta High Court · 84 CWN 747
Partnership Act, 1932 — Section 25, 46, 48, 49
High Courts25 Jul 1980Dismissed
Pulin Behari Pal Vs Mahadeb Dutta and Others
Calcutta High Court · AIR 1981 Cal 61
Civil Procedure Code, 1908 (CPC) — Section 98Evidence Act, 1872 — Section 115West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 17, 23, 24
High Courts25 Jul 1980Allowed
Nerode Gopal Bhattacharyya Vs Bela Kundu
Calcutta High Court · 84 CWN 776
West Bengal Premises Tenancy Act, 1956 — Section 13, 13(3A), 4
High Courts24 Jul 1980
Sundari Devi Shaw Vs State of West Bengal
Calcutta High Court · (1980) CriLJ 1391
Essential Commodities Act, 1955 — Section 3, 6A, 6B, 7General Clauses Act, 1897 — Section 6
High Courts23 Jul 1980
Commissioner of Income Tax Vs Century Enka Ltd.
Calcutta High Court · (1981) 130 ITR 267 : (1981) 6 TAXMAN 64
Income Tax Act, 1961 — Section 33(1)
High Courts23 Jul 1980Allowed
In Re: Reliance Jute and Industries Ltd.
Calcutta High Court · (1983) 53 CompCas 591
Companies Act, 1956 — Section 372, 372(4), 391, 391(2), 394Income Tax Act, 1961 — Section 72AMonopolies and Restrictive Trade Practices Act, 1969 — Section 26
High Courts22 Jul 1980Allowed
Ranjit Shipping (P) Ltd. and Another Vs State of West Bengal and Others
Calcutta High Court · 84 CWN 730
Calcutta Metropolitan Planning Area (Use and Development of Land) Control Act, 1965 — Section 2(b)Central Sales Tax Act, 1956 — Section 2(n), 4(2), 4(2)(a), 4(2)(b), 5Constitution of India, 1950 — Article 286(1)(a), 286(1)(b)
High Courts21 Jul 1980
Commissioner of Income Tax Vs Asiatic Oxygen and Acetylene Co. Ltd.
Calcutta High Court · (1981) 132 ITR 506
Income Tax Act, 1922 — Section 10(2)
High Courts18 Jul 1980
Nandadulal Dey and Others Vs Smt. Mira Das and Another
Calcutta High Court · AIR 1981 Cal 83
Succession Act, 1925 — Section 63
High Courts18 Jul 1980Allowed
Smt. Bithika Dutta Vs Smt. Bela Rani Bhattacharyya
Calcutta High Court · AIR 1981 Cal 5 : 84 CWN 711
Bengal Money Lenders Act, 1940 — Section 2(4)Transfer of Property Act, 1882 — Section 58
High Courts18 Jul 1980Dismissed
Paritosh Kumar Ghose Vs Smt. Saraswati Nandi
Calcutta High Court · AIR 1980 Cal 280 : 84 CWN 694
Limitation Act, 1963 — Article 137West Bengal Premises Tenancy Act, 1956 — Section 17, 17(1), 17(2), 17(3), 21
High Courts18 Jul 1980Dismissed
Shyamlal Mistri Vs University of Calcutta and Another
Calcutta High Court · 84 CWN 762
Civil Procedure Code, 1908 (CPC) — Section 141, 47Constitution of India, 1950 — Article 226WEST BENGAL COLLEGE TEACHERS (SECURITY OF SERVICE) ACT, 1975 — Section 3
High Courts18 Jul 1980
Hazi Rustam Ali Vs Emamnuddin Khan and Others
Calcutta High Court · AIR 1981 Cal 81
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 9, 141, 151