High Courts19 Aug 1980
COMMISSIONER OF Income Tax, WEST BENGAL-IV Vs SMT. CHITRA MUKHERJEE.
Calcutta High Court · (1981) 21 CTR 254 : (1981) 127 ITR 252 : (1981) 5 TAXMAN 297
Income Tax Act, 1922 — Section 33BIncome Tax Act, 1961 — Section 274
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,609 of 3,205
High Courts19 Aug 1980
Commissioner of Income Tax, Central Vs Mugneeram Bangur and Co.
Calcutta High Court · (1983) 139 ITR 414 : (1981) 7 TAXMAN 216
Income Tax Act, 1922 — Section 24(1), 25(4)
High Courts18 Aug 1980Dismissed
Arbind Export Pvt. Ltd. Vs Warner A. Bock K.G.
Calcutta High Court · AIR 1981 Cal 18
Arbitration Act, 1940 — Section 33
High Courts12 Aug 1980Allowed
Collector of Customs and Others Vs Om Prakash Jalan and Another
Calcutta High Court · AIR 1980 Cal 341 : 85 CWN 25
Imports and Exports (Control) Act, 1947 — Section 3
High Courts12 Aug 1980Allowed
Collector of Customs and Others Vs Om Prokash Jalan and Another
Calcutta High Court · AIR 1980 Cal 341 : 85 CWN 25
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 19, 226Customs Act, 1962 — Section 11
High Courts07 Aug 1980
Bridge and Roof Co. (India) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1981) 20 CTR 250 : (1981) 132 ITR 279
High Courts07 Aug 1980
Ramani Mohan Industries Private Limited Vs Second Industrial Tribunal and Others
Calcutta High Court · (1980) 08 CAL CK 0027
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 25F
High Courts07 Aug 1980
Commissioner of Income Tax Vs C.L. Bajoria
Calcutta High Court · (1981) 129 ITR 772
Income Tax Act, 1961 — Section 67(3)
High Courts05 Aug 1980
Dilip Kumar Mitra Vs Commissioner of Income Tax
Calcutta High Court · (1983) 141 ITR 358
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts05 Aug 1980
Rasoi Products and Another Vs Commercial Tax Officer and Others
Calcutta High Court · (1982) 51 STC 248
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 29
High Courts05 Aug 1980
Commissioner of Income Tax Vs Shree Hanuman Cotton Mills Ltd.
Calcutta High Court · 85 CWN 335 : (1981) 128 ITR 732
Income Tax Act, 1961 — Section 210, 212, 215
High Courts05 Aug 1980
Commissioner of Income Tax Vs Bhuramal Manikchand
Calcutta High Court · (1981) 20 CTR 244 : (1981) 130 ITR 129
Income Tax Act, 1961 — Section 271(1), 68
High Courts04 Aug 1980
Commissioner of Income Tax Vs Dalhousie Jute Co. Ltd.
Calcutta High Court · (1981) 128 ITR 322
Income Tax Act, 1961 — Section 43(5)
High Courts04 Aug 1980
Khaitan Corporation (P.) Ltd. Vs Commissioner of Income Tax, Central
Calcutta High Court · (1981) 22 CTR 1 : 85 CWN 329 : (1981) 128 ITR 708 : (1981) 6 TAXMAN 60
Income Tax Act, 1922 — Section 23AIncome Tax Act, 1961 — Section 221(1), 271(1)
High Courts04 Aug 1980
Peoples Engineering and Motor Works Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1981) 130 ITR 174 : (1981) 6 TAXMAN 53
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts31 Jul 1980
Khaitan Corporation Vs Commissioner of Income Tax
Calcutta High Court · 85 CWN 329
Income Tax Act, 1961 — Section 221(1), 256(2), 271(1)(a), 271(1)(c), 271(4A)
High Courts31 Jul 1980
Commissioner of Income Tax, Central-II Vs Schrader Scovill Duncan Ltd.
Calcutta High Court · (1981) 132 ITR 822 : (1981) 6 TAXMAN 386
Companies (Profits) Surtax Act, 1964 — Rule 4Income Tax Act, 1961 — Section 80I, 80J
High Courts31 Jul 1980Allowed
Adi Bapuji Rabadi Vs Saradindu Banerjee
Calcutta High Court · AIR 1981 Cal 3
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts30 Jul 1980
Commissioner of Income Tax Vs Surendra Overseas Ltd.
Calcutta High Court · (1980) 19 CTR 72 : (1982) 136 ITR 553
Income Tax Act, 1961 — Section 256(1)
High Courts30 Jul 1980
Monoranjan Mukherjee Vs Commissioner of Income Tax
Calcutta High Court · (1980) 19 CTR 74 : (1981) 132 ITR 712
Income Tax Act, 1961 — Section 271(1)