High Courts24 Sept 1980Dismissed
Arjun Prasad Sharma and Another Vs Brojendra Nath Dhar
Calcutta High Court · 85 CWN 635
Constitution of India, 1950 — Article 133(1)West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 13(1)(a), 13(3A), 13(3A)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,607 of 3,204
High Courts24 Sept 1980
Tapan Kumar Jana Vs Calcutta Telephones and Others
Calcutta High Court · 85 CWN 91 : (1981) 2 LLJ 382
Constitution of India, 1950 — Article 226, 310, 311Industrial Disputes Act, 1947 — Section 10, 2, 22, 25C, 25F
High Courts23 Sept 1980Dismissed
Azizar Rahman Vs State of West Bengal and Others
Calcutta High Court · AIR 1981 Cal 269
West Bengal Land Reforms Act, 1955 — Section 18(1), 18(2), 21(3)
High Courts22 Sept 1980
Sachindra Nath Bose and Another Vs Jyoti Bikash Ghose and Others
Calcutta High Court · AIR 1981 Cal 13
West Bengal Premises Tenancy Act, 1956 — Section 13(3A), 17E
High Courts19 Sept 1980Dismissed
Subir Kumar Bhattacharya Vs Md. Habibar Biswas
Calcutta High Court · AIR 1980 Cal 364 : (1980) 2 CHN 460 : (1981) 1 CompLJ 19 : 85 CWN 83
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(1), Order 37 Rule 3(3), Order 37 Rule 3(4), Order 37 Rule 3(5), Order 37 Rule 3(6)
High Courts19 Sept 1980Dismissed
Subir Kumar Bhattacharyya and Others Vs Md. Habibar Biswas and Others
Calcutta High Court · AIR 1980 Cal 364 : (1980) 2 CHN 460 : (1981) 1 CompLJ 19 : 85 CWN 83
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Sept 1980
Ramnugger Cane and Sugar Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1981) 128 ITR 716
Income Tax Act, 1961 — Section 35C
High Courts17 Sept 1980
Dr. Saroj Kumar Sen Vs Dr. Kalyan Kanta Ray and Another
Calcutta High Court · AIR 1980 Cal 374 : 85 CWN 73
Hindu Marriage (Amendment) Act, 1976 — Section 10, 13(1), 23(1)Hindu Marriage Act, 1955 — Section 13(1)
High Courts17 Sept 1980
Jyoti Bhusan Mukherjee Vs Eastern Tea Company Ltd.
Calcutta High Court · AIR 1981 Cal 192
Companies Act, 1956 — Section 372
High Courts16 Sept 1980
Commissioner of Income Tax Vs S.B. Electric Mart P. Ltd.
Calcutta High Court · (1981) 20 CTR 267 : (1981) 128 ITR 276 : (1981) 6 TAXMAN 270
Income Tax Act, 1961 — Section 273
High Courts12 Sept 1980Allowed
Rabindra Kumar Lohia Vs Durgadutt Lohia and Others
Calcutta High Court · 85 CWN 161
Arbitration Act, 1940 — Section 11, 11(1), 12, 12(1), 12(2)
High Courts12 Sept 1980
B.C. Paul Vs Commissioner of Income Tax
Calcutta High Court · (1981) 20 CTR 275 : (1982) 136 ITR 395 : (1981) 6 TAXMAN 170
Income Tax Act, 1961 — Section 10(3), 131, 256(2), 66(1), 66(2)
High Courts12 Sept 1980Dismissed
The Indian Economist Private Ltd. and Others Vs Acharya Srimat Sarbeswar Goswami and Others
Calcutta High Court · AIR 1981 Cal 310
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(e)
High Courts12 Sept 1980
Muktiar Hossain and Others Vs State of West Bengal and Others
Calcutta High Court · 85 CWN 69
West Bengal Land Reforms Act, 1955 — Section 50, 50(e), 51
High Courts11 Sept 1980Dismissed
In Re. Ramapada Laha
Calcutta High Court · 85 CWN 46
West Bengal Land Reforms Act, 1955 — Section 14, 14T, 2(7)
High Courts10 Sept 1980Dismissed
Shantilal Saraogi and Another Vs Mukund Lal Kothari and Another
Calcutta High Court · AIR 1980 Cal 381
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3, Order 6 Rule 2, 99Transfer of Property Act, 1882 — Section 106West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(6)
High Courts08 Sept 1980Dismissed
The Balrampur Sugar Co. Vs Chalachhitra Bharati and Others
Calcutta High Court · AIR 1981 Cal 23
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts08 Sept 1980Allowed
Sanjay Investments Ltd. Vs Nepal Chandra Datta
Calcutta High Court · AIR 1981 Cal 327
Civil Procedure Code, 1908 (CPC) — Section 115Stamp Act, 1899 — Section 2(17)
High Courts08 Sept 1980Allowed
Sanjoy Investments Ltd. Vs Nepal Chandra Dutt
Calcutta High Court · AIR 1981 Cal 327
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Sept 1980Dismissed
Smt. Annada Sundari Saha Vs Monoharan Saha and Others
Calcutta High Court · AIR 1981 Cal 365
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 29, Order 41 Rule 3Limitation Act, 1963 — Section 12(2)