High Courts20 Jul 1983
Bina Ganguli Vs Rash Behari Ganguli
Calcutta High Court · (1983) CriLJ 1672
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 162, 397General Clauses Act, 1897 — Section 27Limitation Act, 1963 — Section 5
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,558 of 3,204
High Courts19 Jul 1983
Milan Kumar Mukherjee Vs Union of India (UOI) and Others
Calcutta High Court · (1984) 149 ITR 730
Bengal Public Demands Recovery Act, 1913 — Section 16
High Courts19 Jul 1983Partly Allowed
Inder Sengupta Vs Sm. Prova Rani Chakraborty and Another
Calcutta High Court · AIR 1985 Cal 218 : 88 CWN 379
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(3A), 17(4)
High Courts18 Jul 1983
Commissioner of Income Tax Vs Ramchandra Poddar Charitable Trust
Calcutta High Court · (1987) 164 ITR 666 : (1986) 26 TAXMAN 512
Income Tax Act, 1961 — Section 11, 11(1)
High Courts18 Jul 1983Dismissed
Burjor Madan Vs United India Insurance Co. and Another
Calcutta High Court · 88 CWN 424
Contract Act, 1872 — Section 7
High Courts18 Jul 1983Allowed
Ganesh Chandra Mukherjee Vs National Textile Corpn. (West Bengal, Assam, Bihar and Orissa) Ltd. and Others
Calcutta High Court · 86 CWN 960
Constitution of India, 1950 — Article 12, 311
High Courts18 Jul 1983
Nilsin Company Vs Collector of Central Excise and Others
Calcutta High Court · 88 CWN 253 : (1984) 2 ECC 278 : (1985) 22 ELT 739
Central Excises and Salt Act, 1944 — Section 2, 25, 3
High Courts18 Jul 1983
Star Iron Works (P.) Ltd. and Another Vs Commissioner of Commercial Taxes and Others
Calcutta High Court · (1984) 56 STC 27
Constitution of India, 1950 — Article 14, 19, 226Criminal Procedure Code, 1973 (CrPC) — Section 165
High Courts18 Jul 1983
Raj Ballav Das and Others Vs Haripada Das and Others
Calcutta High Court · AIR 1985 Cal 2
Evidence Act, 1872 — Section 101, 3, 92Limitation Act, 1963 — Article 113, 58Transfer of Property Act, 1882 — Section 41
High Courts15 Jul 1983Allowed
Hihir Kr. Singh Vs A.D.M. and Others
Calcutta High Court · AIR 1983 Cal 426 : 87 CWN 1098
Constitution of India, 1950 — Article 226
High Courts15 Jul 1983
Bhagirathi Co-operative Joint Farming Society Ltd. Vs Howrah Zilla Parishad
Calcutta High Court · AIR 1984 Cal 125 : 87 CWN 981
High Courts15 Jul 1983Allowed
Gadadhar Das and Others Vs Santosh Kumar Mukherjee
Calcutta High Court · 86 CWN 1043
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, 115, 36West Bengal Premises Tenancy Act, 1956 — Section 31, 36
High Courts15 Jul 1983Allowed
Mihir Kr. Singh Vs A.D.M. and Others
Calcutta High Court · 86 CWN 1098
Constitution of India, 1950 — Article 226West Bengal Land Reforms Act, 1955 — Section 14T
High Courts14 Jul 1983
Brooke Bond India Ltd. and Another Vs Union of India (UOI) and Others
Calcutta High Court · (1988) 34 ELT 590
Central Excises and Salt Act, 1944 — Section 2Transfer of Property Act, 1882 — Section 106
High Courts14 Jul 1983
Gopal Chakraborty Vs Sm. Sabitamoyee Ghosh and Others
Calcutta High Court · AIR 1984 Cal 47 : 87 CWN 952
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5, 115
High Courts14 Jul 1983
Lipton (India) Limited and Another Vs State of West Bengal and Others
Calcutta High Court · AIR 1984 Cal 109 : (1984) 1 CALLT 87 : (1984) 1 CHN 6
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114West Bengal Shops and Establishments Act, 1963 — Section 2(13)
High Courts13 Jul 1983Allowed
Orient Paper Industries Ltd. Vs Union of India and Others
Calcutta High Court · 86 CWN 887
High Courts11 Jul 1983
Commissioner of Income Tax Vs Mcleod and Co. Ltd.
Calcutta High Court · (1986) 56 CTR 19 : (1987) 164 ITR 681 : (1986) 28 TAXMAN 606
Income Tax Act, 1922 — Section 10(2)
High Courts07 Jul 1983
Barka Rajwar and Others Vs The State
Calcutta High Court · (1983) CriLJ 1851
Penal Code, 1860 (IPC) — Section 395
High Courts06 Jul 1983Allowed
Champalal Lakhotia Vs S.K. Mondal
Calcutta High Court · 86 CWN 859
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 401, 482Penal Code, 1860 (IPC) — Section 21