High Courts14 Jun 1983Allowed
Nayek Associate alias Nayek Paper and Board Mills and Another Vs Additional Commissioner of Commercial Taxes and Others
Calcutta High Court · (1985) 59 STC 295
West Bengal Sales Tax Act, 1954 — Section 4AA
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,560 of 3,204
High Courts10 Jun 1983Allowed
Chabbila Roy and Others Vs The State
Calcutta High Court · 86 CWN 774
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 133(1)(b), 134, 136Penal Code, 1860 (IPC) — Section 188
High Courts10 Jun 1983
Sadhan Chandra Samanta and Others Vs The State of West Bengal and Others
Calcutta High Court · 86 CWN 865
High Courts10 Jun 1983Dismissed
M/s. Koley Properties (P) Ltd. Vs Methai Lal Shaw and Others
Calcutta High Court · 86 CWN 872
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 35, Order 22 Rule 10, 115, 47Constitution of India, 1950 — Article 133(i)Contract Act, 1872 — Section 23
High Courts09 Jun 1983Dismissed
In Re: Bharat Sugar Mills Ltd. and Another
Calcutta High Court · AIR 1984 Cal 102 : (1984) 18 ELT 725
Constitution of India, 1950 — Article 226(2)Essential Commodities Act, 1955 — Section 3(3C)
High Courts08 Jun 1983Dismissed
State of West Bengal Vs Statish Sharma and Another
Calcutta High Court · (1985) ACJ 271
Motor Vehicles Act, 1988 — Section 110A, 110A(1), 110D
High Courts08 Jun 1983
Subir Kumar Basu Vs New Central Group Engineering P. Ltd. and Others
Calcutta High Court · (1986) 59 CompCas 222
Companies Act, 1956 — Section 397, 398
High Courts08 Jun 1983Allowed
Balaram Roy Vs The State
Calcutta High Court · 88 CWN 238
Penal Code, 1860 (IPC) — Section 302, 313, 34
High Courts06 Jun 1983
Sri Sri Iswar Durgamata Thakurani and Another Vs The State of West Bengal and Others
Calcutta High Court · 86 CWN 912
West Bengal Land Reforms Act, 1955 — Section 14(M)(5), 14(Q), 14(Q)(3), 14Q
High Courts02 Jun 1983
T.S. Satyanath Vs J. Thomas and Co.
Calcutta High Court · (1985) 57 CompCas 648 : 87 CWN 850
Companies Act, 1956 — Section 2(30), 630(1)Criminal Procedure Code, 1973 (CrPC) — Section 177, 181, 4
High Courts02 Jun 1983
Nirmal Kumar Vs B.K. Basu and Others
Calcutta High Court · 88 CWN 10
Civil Procedure Code, 1908 (CPC) — Section 2(17)Companies Act, 1956 — Section 13, 13(1), 2, 2(f), 21Constitution of India, 1950 — Article 12, 124, 124(2), 124(3), 226
High Courts01 Jun 1983
Chatter Singh Baid and Others Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1984 Cal 283 : (1983) 2 CHN 330 : (1983) 2 CompLJ 205 : 88 CWN 89
Calcutta Municipal Act, 1951 — Section 181, 182, 182(2), 183(1), 183(3A)Constitution of India, 1950 — Article 14
High Courts01 Jun 1983Dismissed
In Re: Sri Subrata Chatterjee
Calcutta High Court · AIR 1983 Cal 436
Constitution of India, 1950 — Article 226, 329Representation of the People Act, 1951 — Section 80
High Courts30 May 1983
Union of India (UOI) Vs Calcutta Hardware and Iron Syndicate and Others Union of India (UOI) and Another Vs Monilal Shaw
Calcutta High Court · (1984) 39 CTR 226 : (1984) 145 ITR 115 : (1984) 18 TAXMAN 117
Constitution of India, 1950 — Article 227Income Tax Act, 1922 — Section 22Income Tax Act, 1961 — Section 297(2)
High Courts30 May 1983
Royal Calcutta Turf Club Vs Wealth Tax Officer, "B" Ward VIII and Others
Calcutta High Court · (1983) 1 CALLT 38 : (1983) 1 CALLT 162 : (1983) 2 CHN 53 : (1983) 2 CompLJ 345 : (1984) 43 CTR 195 : (1984) 148 ITR 790 : (1985) 22 TAXMAN 438
Income Tax Act, 1961 — Section 2(31)Wealth Tax Act, 1957 — Section 2, 3, 4(1)Wealth Tax Rules, 1957 — Rule 2
High Courts20 May 1983Dismissed
Calcutta Chemical Co. Ltd. Vs Krishna Das Pal and Others
Calcutta High Court · (1985) 57 CompCas 503 : 87 CWN 945
Companies Act, 1956 — Section 397, 398, 483
High Courts20 May 1983Dismissed
Remington Rand of India Ltd. Vs Sohanlal Rajgharia and Others
Calcutta High Court · AIR 1984 Cal 153 : 87 CWN 922
Contract Act, 1872 — Section 29West Bengal Premises Tenancy Act, 1956 — Section 17(2), 8, 8(1)
High Courts19 May 1983
New India Investment Corporation Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1983) 37 CTR 311 : (1983) 143 ITR 909
Income Tax Act, 1961 — Section 144B
High Courts19 May 1983Dismissed
Santosh Santra Alias Bachu Vs The State
Calcutta High Court · 86 CWN 879
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 34, 366A, 372
High Courts18 May 1983Dismissed
Hindusthan Petrolium Corporation Ltd. Vs Sashi Bhusan Mondal
Calcutta High Court · AIR 1984 Cal 81