COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 1,557 of 3,204

High Courts17 Aug 1983Allowed

West Bengal Board of Examination for Admission to Engineering, Medical and Technological Degree Colleges and Others Vs Dr. Jitendra Lal Banerjee and Others

Calcutta High Court · AIR 1984 Cal 52 : 87 CWN 1050

Calcutta University Act, 1979 — Section 52, 52(2)Constitution of India, 1950 — Article 14, 154, 154(2), 162, 226

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High Courts12 Aug 1983

Prasun Kumar Bhattacharjee and Others Vs India Machinery Co. Ltd. and Others

Calcutta High Court · (1986) 59 CompCas 411 : 87 CWN 995 : (1987) 1 LLJ 168

Constitution of India, 1950 — Article 12, 14Industries (Development and Regulation) Act, 1951 — Section 16, 18A, 18B, 18E

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High Courts11 Aug 1983Allowed

Aparna Basu Mallick Vs Bar Council of India and Others

Calcutta High Court · AIR 1983 Cal 461 : 87 CWN 936

Advocates Act, 1961 — Section 24(1), 49(1), 6, 7, 7(1)Bar Council of India Rules, 1975 — Rule 1(1)Calcutta University First Regulations, 1951 — Regulation 35

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High Courts11 Aug 1983

Amalendu Santra Vs University of Calcutta and Others

Calcutta High Court · AIR 1984 Cal 330

Constitution of India, 1950 — Article 226

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High Courts11 Aug 1983Dismissed

Kalipada Roy Vs District Controller, Food and Supplies, Hooghly and Others

Calcutta High Court · 88 CWN 5

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High Courts10 Aug 1983

Inspector General of Police, Cabinet (Vigilance) Dept. Govt. of Bihar Vs Central Manbhum Coal Co. (P) Ltd. and Others

Calcutta High Court · (1984) 1 CALLT 135 : (1984) CriLJ 1703 : 87 CWN 1026

Central Excises and Salt Act, 1944 — Section 11Constitution of India, 1950 — Article 134ACriminal Procedure Code, 1973 (CrPC) — Section 468, 470

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High Courts09 Aug 1983

M.K. Guha Vs Union of India

Calcutta High Court · 88 CWN 173

Constitution of India, 1950 — Article 12, 14, 16, 226, 310

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High Courts04 Aug 1983Dismissed

In Re: Community Services Society and Others

Calcutta High Court · 86 CWN 1095

Constitution of India, 1950 — Article 226

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High Courts04 Aug 1983Dismissed

Mohammadbhai Sk. Mohsinbhoy and Others Vs Trustees for the Improvement of Calcutta and Others

Calcutta High Court · AIR 1984 Cal 219

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts03 Aug 1983

Sajder Rahman Vs Election Officer and Others

Calcutta High Court · 86 CWN 1112

Constitution of India, 1950 — Article 227West Bengal Panchayat Act, 1973 — Section 204

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High Courts02 Aug 1983Allowed

Ajit Kumar Gayen and Others Vs Jyotsna Pal and Another

Calcutta High Court · 86 CWN 1000

Criminal Procedure Code, 1973 (CrPC) — Section 320(8)Penal Code, 1860 (IPC) — Section 109, 494

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High Courts02 Aug 1983Dismissed

P. Dutta Vs Union of India and Others

Calcutta High Court · 86 CWN 990

Railway Protection Force Act, 1957 — Section 15

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High Courts01 Aug 1983

National Cotton Mills and Others Vs Assistant Registrar of Companies and Another

Calcutta High Court · (1983) 1 CALLT 26 : (1984) 56 CompCas 222 : 87 CWN 1038

Companies Act, 1956 — Section 159, 162Criminal Procedure Code, 1973 (CrPC) — Section 200, 468

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High Courts28 Jul 1983

Sulekha Works Limited Vs Baren Das

Calcutta High Court · 87 CWN 977 : (1983) 2 LLJ 501

Payment of Wages Act, 1936 — Section 15, 22

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High Courts28 Jul 1983Dismissed

Binapani Ghosh and Anr Vs State and Another

Calcutta High Court · 86 CWN 1004

Criminal Procedure Code, 1973 (CrPC) — Section 144(2), 195(1), 195(1), 195(1)(a), 195(1)(a)Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176

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High Courts25 Jul 1983Allowed

Asoke Kumar Jain Vs State of West Bengal

Calcutta High Court · 86 CWN 975

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High Courts22 Jul 1983

Indian Rayon Corporation Ltd. Vs Union of India (UOI)

Calcutta High Court · (1994) 53 ECR 258 : (1992) 58 ELT 178

Central Excise Rules, 1944 — Rule 8

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High Courts21 Jul 1983Dismissed

William Jacks and Co. (India) Ltd. Vs Sm. Sumitra Sen

Calcutta High Court · AIR 1984 Cal 12 : 87 CWN 1016

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 14, 5

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High Courts21 Jul 1983Dismissed

Sm. Lakhapati Debi Jaiswal Vs Bhagati Pressing Co.

Calcutta High Court · 86 CWN 973

Civil Procedure Code, 1908 (CPC) — Section 115, 9

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High Courts20 Jul 1983Allowed

Rina Ganguly Vs Rashbeharl Ganguly

Calcutta High Court · 86 CWN 1076

Criminal Procedure Code, 1973 (CrPC) — Section 123, 125, 126, 126(2), 397General Clauses Act, 1897 — Section 27Limitation Act, 1963 — Section 5

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