High Courts23 Sept 1983Allowed
State of West Bengal and Others Vs Bholanath Khasnabis and Others
Calcutta High Court · 88 CWN 194
Constitution of India, 1950 — Article 134A
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,555 of 3,204
High Courts22 Sept 1983Dismissed
Bhusan Das Vs Tulsi Ganguli and Others
Calcutta High Court · (1983) 09 CAL CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 144, 258, 482Penal Code, 1860 (IPC) — Section 188
High Courts22 Sept 1983Dismissed
In Re: Jain Shudh Vanaspati Ltd. and Another and Jain Exports Pvt. Ltd. and Anr
Calcutta High Court · 88 CWN 144
Import and Export Control Order, 1955 — Clause 10(e)
High Courts22 Sept 1983Dismissed
Dodo Majhi Vs The State
Calcutta High Court · 88 CWN 312
Criminal Procedure Code, 1973 (CrPC) — Section 215, 302, 313, 34, 464Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Sept 1983
In Re: Bengal National Textile Mills Ltd.
Calcutta High Court · (1986) 59 CompCas 956
Companies (Court) Rules, 1959 — Rule 67Companies Act, 1956 — Section 391(6), 518
High Courts21 Sept 1983
Gour Lal Mitra and Another Vs Tripura Prosanna Basu and Others
Calcutta High Court · 88 CWN 928
Trusts Act, 1882 — Section 34, 7, 9
High Courts20 Sept 1983Dismissed
Basudeb Mondal and Others Vs Dud Kumar Pramanik
Calcutta High Court · 88 CWN 327
Criminal Procedure Code, 1973 (CrPC) — Section 397, 398, 399, 401Penal Code, 1860 (IPC) — Section 379, 447
High Courts19 Sept 1983
Union of India (UOI) Vs Ram Peary Debi Kanoria
Calcutta High Court · AIR 1984 Cal 215 : (1984) 150 ITR 719
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 14 Rule 1Income Tax Act, 1961 — Section 281Transfer of Property Act, 1882 — Section 53
High Courts16 Sept 1983Dismissed
Nishit Chandra Ghosh Vs Bidhu Bhusan Ghosh and Others
Calcutta High Court · 88 CWN 167
Constitution of India, 1950 — Article 134A
High Courts15 Sept 1983Dismissed
G. Cariappa Vs Mrs. Leila Sinha Roy
Calcutta High Court · AIR 1984 Cal 105 : 88 CWN 83
Transfer of Property Act, 1882 — Section 105
High Courts13 Sept 1983Allowed
Krishna Kumar Damani Vs Ramnarain Agarwal and Another
Calcutta High Court · AIR 1984 Cal 162
Civil Procedure Code, 1908 (CPC) — Section 24West Bengal Premises Tenancy Act, 1956 — Section 13, 20, 24(1), 24(2), 24(5)
High Courts12 Sept 1983Allowed
Sasadhar Samanta Vs State of West Bengal
Calcutta High Court · AIR 1985 Cal 166
West Bengal Estates Acquisition Act, 1953 — Section 10(2)
High Courts07 Sept 1983
Jugal Kishore Laha and Others Vs State
Calcutta High Court · (1984) CriLJ 360
Civil Procedure Code, 1908 (CPC) — Section 154Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 11
High Courts06 Sept 1983
In Re: Suprovat Ghosh and Others
Calcutta High Court · AIR 1984 Cal 1
Land Acquisition Act, 1894 — Section 11, 31(1), 55Land Acquisition Rules — Rule 10
High Courts06 Sept 1983Dismissed
Union of India (UOI) Vs Straw Products Ltd.
Calcutta High Court · AIR 1984 Cal 291
Constitution of India, 1950 — Article 14Railways Act, 1890 — Section 26
High Courts06 Sept 1983
M/s. Jiia Ens Vs Hindusthan ICE and Cold Storage Co. Ltd.
Calcutta High Court · 88 CWN 78
West Bengal Premises Tenancy Act, 1956 — Section 17, 17(2), 17(2)(a), 17(2A)
High Courts05 Sept 1983
In Re: State of West Bengal and Others
Calcutta High Court · 88 CWN 515
Constitution of India, 1950 — Article 226
High Courts02 Sept 1983
Rungta Sons (P) Ltd. and Another Vs Collector of Customs and Others
Calcutta High Court · (1986) 23 ELT 14
Constitution of India, 1950 — Article 14, 19(1), 21Customs Act, 1962 — Section 142Passports Act, 1967 — Section 10(3)
High Courts01 Sept 1983Allowed
Employers of Cinema Exhibitors Industry in West Bengal Vs State of West Bengal and Others
Calcutta High Court · 88 CWN 206
Industrial Disputes Act, 1947 — Section 10, 12, 12(4), 12(6), 20
High Courts01 Sept 1983
In Re: Santanu Dan
Calcutta High Court · AIR 1984 Cal 178
Calcutta University Act, 1966 — Section 53Calcutta University Regulations, 1951 — Regulation 4Constitution of India, 1950 — Article 14, 19