High Courts14 Dec 1983
Biswanath Pasari Vs Income Tax Officer, ''B'' Ward and Others
Calcutta High Court · 88 CWN 318 : (1985) 154 ITR 419
Income Tax Act, 1961 — Section 147, 148
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,553 of 3,204
High Courts14 Dec 1983Dismissed
Dwarka Prosad Sharma Vs J.N. Neogi
Calcutta High Court · 88 CWN 331
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(1)(i), 13(6), 17, 17(2)
High Courts13 Dec 1983
Commissioner of Income Tax Vs Jaskaran Sohanlal P. Ltd.
Calcutta High Court · (1984) 39 CTR 239 : (1985) 154 ITR 291
Income Tax Act, 1961 — Section 271(1)
High Courts13 Dec 1983
D.S. Commercial Pvt. Ltd. Vs Shree Shewtambar Sthanakbasi Jain Sabha
Calcutta High Court · AIR 1984 Cal 194
Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 111
High Courts13 Dec 1983
Kailash Saving Units Pvt. Ltd. Vs Santi Ranjan Ghosh and Another
Calcutta High Court · 88 CWN 338
Arbitration Act, 1940 — Section 28
High Courts12 Dec 1983
Bharat Sugar Mills Limited Vs Commissioner of Income Tax
Calcutta High Court · (1984) 41 CTR 364 : (1985) 153 ITR 802 : (1985) 21 TAXMAN 141
Companies (Profits) Surtax Act, 1964 — Rule 2, 18, 2(8)Income Tax Act, 1961 — Section 261
High Courts12 Dec 1983
COMMISSIONER OF INCOME TAX Vs SWADESHI SUGAR SUPPLIERS PVT. LTD.
Calcutta High Court · (1984) 39 CTR 240
High Courts09 Dec 1983Allowed
Bishnupada Khatua and Another Vs State of West Bengal
Calcutta High Court · 89 CWN 168
Civil Procedure Code, 1908 (CPC) — Section 80West Bengal Estates Acquisition Act, 1953 — Section 10(2), 57B, 6, 6(5)
High Courts08 Dec 1983
Kailas Prosad Musaddi Vs The State
Calcutta High Court · (1984) CriLJ 1259
Essential Commodities Act, 1955 — Section 10, 3
High Courts08 Dec 1983
Ghose Estates Vs Commissioner of Income Tax
Calcutta High Court · (1985) 153 ITR 673
Income Tax Act, 1961 — Section 256(1)
High Courts08 Dec 1983Dismissed
Satyabrata Bose Vs Sm. Amiya Bala Bose (dead) and in her place Anil Kr. Basu and Others
Calcutta High Court · AIR 1984 Cal 392 : 88 CWN 367
Evidence Act, 1872 — Section 116West Bengal Premises Tenancy Act, 1956 — Section 13(1)
High Courts08 Dec 1983
COMMISSIONER OF INCOME TAX Vs PARVATI DEVI KALVANI.
Calcutta High Court · (1984) 39 CTR 241
Income Tax Act, 1961 — Section 171
High Courts07 Dec 1983Dismissed
State of West Bengal and Others Vs SM. Belarani Debi
Calcutta High Court · 88 CWN 274
Land Acquisition Act, 1894 — Section 18
High Courts02 Dec 1983
Commissioner of Income Tax Vs National Razors and Blades Pvt. Ltd.
Calcutta High Court · (1985) 153 ITR 593 : (1984) 19 TAXMAN 40
Income Tax Act, 1961 — Section 104
High Courts28 Nov 1983Dismissed
Iswari Prasad Munuri Vs Shib Narayan Banerjee
Calcutta High Court · AIR 1984 Cal 213
Evidence Act, 1872 — Section 115Provincial Insolvency Act, 1920 — Section 11, 35
High Courts28 Nov 1983
Central Bank of India Vs Atlas Works P. Ltd. and Others
Calcutta High Court · (1985) 58 CompCas 243
Companies Act, 1956 — Section 446
High Courts28 Nov 1983
Calcutta Chemical Co. Ltd. Vs Dhiresh Chandra Roy
Calcutta High Court · (1985) 1 CALLT 60 : (1985) 58 CompCas 276 : (1985) 2 CompLJ 51
Companies Act, 1956 — Section 171, 172(3)
High Courts24 Nov 1983
Union of India (UOI) Vs Smt. Malina Ghosh and Others
Calcutta High Court · (1985) 153 ITR 263 : (1985) 20 TAXMAN 116
High Courts24 Nov 1983Allowed
Abhimanyu Mondal and Others Vs Ananda Kumar Mondal
Calcutta High Court · 88 CWN 246
High Courts17 Nov 1983
Samarendra Nath Das Vs Union Of India and Others
Calcutta High Court · 88 CWN 269
Constitution of India, 1950 — Article 309