Commissioner of Income Tax Vs Bhattacharjee and Co.
Calcutta High Court · (1986) 03 CAL CK 0009
COURT ARCHIVE
64,079 judgments · page 1,512 of 3,204
Calcutta High Court · (1986) 03 CAL CK 0009
Calcutta High Court · 90 CWN 796
Calcutta High Court · (1986) 24 ELT 502
Calcutta High Court · (1990) 67 CompCas 16
Calcutta High Court · (1986) 53 CTR 107 : (1986) 162 ITR 652 : (1986) 26 TAXMAN 255
Calcutta High Court · (1986) 62 STC 324
Calcutta High Court · (1986) 56 CTR 225 : (1987) 164 ITR 288 : (1986) 27 TAXMAN 537
Calcutta High Court · 90 CWN 894
Calcutta High Court · 90 CWN 1139
Calcutta High Court · (1986) 58 CTR 20 : (1986) 160 ITR 941
Calcutta High Court · AIR 1987 Cal 232 : 91 CWN 369
Calcutta High Court · (1990) 25 ECC 426 : (1986) 26 ELT 76
Calcutta High Court · 91 CWN 577
Calcutta High Court · (1986) 55 CTR 160 : (1987) 164 ITR 73 : (1986) 26 TAXMAN 378
Calcutta High Court · AIR 1987 Cal 83
Calcutta High Court · (1986) 9 ECC 72 : (1986) 26 ELT 697
Calcutta High Court · 90 CWN 957
Calcutta High Court · (1987) CriLJ 1603
Calcutta High Court · 90 CWN 816
Calcutta High Court · (1987) 61 CompCas 10